High Courts07 Jan 2013Allowed
S. Ganesan Vs State
Madras High Court · (2013) 2 Crimes 221
Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 156 of 159
High Courts07 Jan 2013Allowed
Mr. R.M. Ramesh, Manager, Sun TV and Sun Pictures, Mr. Kalanithi Maran, Chairman, Sun TV and Sun Pictures, Mr. Sembian Sivakumar, Manager, Sun TV and Sun Pictures and Mr. S. Kannan, Manager, Sun TV and Sun Pictures Vs The State and Mr. Sakthi Chidambaram Mr. Kalanithi Maran, Chairman, Sun TV and Sun Pictures, Mr. R.M. Ramesh, Manager, Sun TV and Sun Pictures, Mr. Sembian Sivakumar, Manager, Sun TV and Sun Pictures and Mr. S. Kannan, Manager, Sun TV and Sun Pictures Vs The State and Mr. Naresh Babu
Madras High Court · (2013) 1 Crimes 283 : (2013) 1 MLJ(Cri) 269
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 294, 352, 420, 502(ii), 506(ii)
High Courts07 Jan 2013Allowed
Muthu and Meena @ Meenakshi Vs The Managing Director, Tamil Nadu State Transport Corporation, Kumbakonam Division, Trichy
Madras High Court · (2013) 01 MAD CK 0108
High Courts07 Jan 2013
The Senior Divisional Manager, The United India Insurance Co. Ltd., Divisional Office-I, West Veli Street, Madurai-1 Vs Ajay Bihani, Pandiarajan and The Managing Director, Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2013) 01 MAD CK 0107
Income Tax Act, 1961 — Section 149
High Courts07 Jan 2013Dismissed
Divisional Manager, New India Assurance Co. Ltd. 30, Samiyannan Pillaiyar Kovil Street, Virudhunagar Vs P. Irulayee, P. Rasu and D. Raman
Madras High Court · (2013) 01 MAD CK 0103
High Courts07 Jan 2013
K. Vaikkam Vs S. Meenambal and The National Insurance Co. Ltd.
Madras High Court · (2013) 01 MAD CK 0092
High Courts07 Jan 2013Dismissed
Ramaiyan and Others Vs Chinniah, The Branch Manager, Reliance Company Limited, 15-A, PLA, Kanagu Tower, 11th Cross Street, Trichy, Veerakabilan and The Branch Manager, The National Insurance Co., Ltd., 2/7, Pudukottai Road Extension, Trichy-24
Madras High Court · (2013) 01 MAD CK 0086
High Courts07 Jan 2013Dismissed
The Branch Manager, New India Assurance Co. Ltd. TS No. 1817, Neela South Street, Nagapattinam Vs Rajakkannu and S. Anthonysamy
Madras High Court · (2013) 01 MAD CK 0084
High Courts07 Jan 2013Dismissed
Krishnakumar and Others Vs V. Seethalakshmi, G. Narayana Asariswamy and G. Senthilkumar
Madras High Court · (2013) 01 MAD CK 0075
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1Constitution of India, 1950 — Article 227
High Courts07 Jan 2013Dismissed
Murugan Vs S. Mahendran and Others
Madras High Court · (2013) 01 MAD CK 0071
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 14, 5
High Courts07 Jan 2013Dismissed
Azhinjilan Vs Visalakshi
Madras High Court · (2013) 01 MAD CK 0056
Evidence Act, 1872 — Section 110
High Courts07 Jan 2013Allowed
T.M. Ravichandran Vs Secretary to Government Transport Department Secretariate
Madras High Court · (2013) LabIC 1295
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47, 47(2)
High Courts07 Jan 2013Partly Allowed
P. Ananthakrishnan and Others Vs P. Shanbagavalli
Madras High Court · (2013) 4 CTC 213
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 2 Rule 2, Order 7 Rule 7Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 69
High Courts07 Jan 2013Disposed Off
Selvarani and Others Vs Balasubramanian and Others
Madras High Court · (2014) ACJ 829
High Courts04 Jan 2013Dismissed
M. Murugesan Vs R. Rameswari and M. Amsa R. Rameswari Vs M. Murugesan and M. Amsa
Madras High Court · (2013) 1 LW 946
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 10(2)Evidence Act, 1872 — Section 63
High Courts04 Jan 2013
J. Sekar Vs Metropolitan Transport Corporation, (Chennai Division) Limited
Madras High Court · (2013) WritLR 298
Constitution of India, 1950 — Article 14
High Courts04 Jan 2013Allowed
Sriram Ganapathy Vs State
Madras High Court · (2013) 01 MAD CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 380, 454
High Courts04 Jan 2013Dismissed
A. Venkatesh Vs Dr. A. Ahmed Ali
Madras High Court · (2013) 1 MadWN(Civil) 481
High Courts04 Jan 2013
Chitra Construction Company Vs Additional Commissioner of Customs, Central Excise and Service Tax and Another
Madras High Court · (2013) 158 CTR 16 : (2013) 198 ECR 40 : (2013) 31 STR 385 : (2013) 59 VST 41
Central Excises and Salt Act, 1944 — Section 12EConstitution of India, 1950 — Article 19(1), 19(1)(f), 19(1)(g), 20(3), 226Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 165, 41, 42
High Courts04 Jan 2013Dismissed
United India Insurance Company Limited Vs R. Pitchai and Another
Madras High Court · (2013) 2 LLJ 391
Workmens Compensation Act, 1923 — Section 4(c)(i)