High Courts03 Jan 2013Dismissed
Thomas Vs P. Sivasubramaniam and Others
Madras High Court · (2013) 3 MLJ 863
Motor Vehicles Act, 1988 — Section 123, 140, 147, 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 158 of 159
High Courts03 Jan 2013Dismissed
V. Vijayalakshmi Vs State and Another
Madras High Court · (2013) 2 MLJ(Cri) 463
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 107, 305, 306
High Courts03 Jan 2013
Ansari Vs M. Thavamani and Garnishee, The Sub Judge, Ramanathapuram
Madras High Court · (2013) 3 LW 235
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 43 Rule 1(q)
High Courts03 Jan 2013
V. Arumugam Vs J. Sathish Kumar, K. Panchavarnam, K. Illango and K. Kalaimathi
Madras High Court · (2013) 1 LW 809
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6, Order 43 Rule 1
High Courts03 Jan 2013Allowed
Thomas George Vs The Inspector General Chief Controlling Revenue Authority 100, Santhome High Road Chennai and District Registrar (Administration) Office of District Registrar (Central) Chennai
Madras High Court · (2013) 2 LW 73 : (2013) 2 MLJ 622
Stamp Act, 1899 — Section 33A
High Courts03 Jan 2013Dismissed
R. Maheswaran Vs The Managing Director PAPSCO (Puducherry Agro Products Food and Civil Supplies Corporation Ltd.) PAPSCO Agriculture Complex Thattanchavady Puducherry-605009 and Others
Madras High Court · (2013) 01 MAD CK 0132
High Courts03 Jan 2013Dismissed
J. Anantha Marcelin Vs M. Baraniraj Udaiyar
Madras High Court · (2013) 01 MAD CK 0130
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9
High Courts03 Jan 2013Dismissed
K. Raja Ussain Vs S. Jothi Bai and Others
Madras High Court · (2013) 2 MLJ 673
Specific Relief Act, 1963 — Section 16, 16(c)
High Courts03 Jan 2013
Sri Vageesa Vidhyashram Vs The Special Officer, Private School Fee Determination Committee, The State of Tamil Nadu and The Central Board of Secondary Education
Madras High Court · (2013) 01 MAD CK 0111
High Courts03 Jan 2013Dismissed
Duraimurugan Vs State
Madras High Court · (2013) 2 LW(Cri) 59 : (2013) 2 MLJ(Cri) 1 : (2013) WritLR 610
Constitution of India, 1950 — Article 20(3), 226Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 173(2), 173(8), 175(5)Penal Code, 1860 (IPC) — Section 120B
High Courts03 Jan 2013
Sivasamy, Balasubramanian and Ganesan Vs Subramanian
Madras High Court · (2013) 01 MAD CK 0068
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 9 Rule 13
High Courts03 Jan 2013Dismissed
M/s. Kaya Infratech Projects Vs Authorised Officer, UCO Bank, Mid Corporate Unit, T. Nagar, No. 67, Burkit Road, T. Nagar, Chennai-600017
Madras High Court · (2013) 01 MAD CK 0067
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17, 31(1)
High Courts02 Jan 2013Dismissed
C. Sajit Lovely Vs V. Yesu Rajan
Madras High Court · (2013) 2 MLJ(Cri) 35
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 317Negotiable Instruments Act, 1881 (NI) — Section 114(g), 138, 20
High Courts02 Jan 2013Disposed Off
Annajothi Vs S. Jainston Sigamony
Madras High Court · (2013) 3 MadWN(Civil) 722
High Courts02 Jan 2013
The Managing Director and Special Officer Vs Muthuselvi
Madras High Court · (2013) 5 CTC 877
High Courts02 Jan 2013Dismissed
P. Kumaresan Vs Kalyani
Madras High Court · (2013) 2 MLJ 529 : (2013) 1 RCR(Rent) 255
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1), 10(3)(a), 11, 11(4), 19
High Courts02 Jan 2013
M. Hakeem Maidheen Vs G. Murugesan
Madras High Court · (2013) 01 MAD CK 0138
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 227
High Courts02 Jan 2013Dismissed
M. Ali Baba (died), Rabikka Banu and Others Vs Selvam Thaol Metha (died), William Thal Metha and Others
Madras High Court · (2013) 01 MAD CK 0137
High Courts02 Jan 2013Allowed
A. Stephen Raj Vs The State
Madras High Court · (2013) 1 Crimes 277 : (2013) 2 MLJ(Cri) 28
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Penal Code, 1860 (IPC) — Section 294(b), 323, 506(i)