High Courts08 Jan 2013Dismissed
P. Subramanian Nadar Vs John Raj
Madras High Court · (2013) 01 MAD CK 0126
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 9 Rule 13
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 155 of 159
High Courts08 Jan 2013Dismissed
Dr. M. Ponnusamy Vs University of Madras
Madras High Court · (2013) 2 MLJ 616
High Courts08 Jan 2013Dismissed
M.P. Palaniappan Vs C. Rathinasamy
Madras High Court · (2013) 01 MAD CK 0110
High Courts08 Jan 2013Dismissed
Misha Power Pvt. Ltd. Plot No: 3 Ganapathy Street Vasantham Nagar Avadi Chennai - 600071 Vs Tamil Nadu Generation and Distribution Corp. Ltd. 5th floor, NPKRR Maligai 144 Anna Salai Chennai-600002, The Chief Engineer/Design Protection and Communication 2nd floor, MLDC Block 144 Anna Salai Chennai-600002, Director R APDRP Power Finance Corporation Urja Nidhi, Barakhamba Lane Connaught Place New Delhi 110001 and M/s. Herodex Power Systems Pvt. Ltd. Plot No: 38, MIDC Area Satpur Nashik 422007
Madras High Court · (2013) 2 MLJ 129
Constitution of India, 1950 — Article 14, 19, 19(1)(g), 21, 226
High Courts08 Jan 2013Dismissed
T. Lokachari Vs Government of India and National Institute of Ocean Technology
Madras High Court · (2013) 1 LLN 506 : (2013) 2 MLJ 626
High Courts08 Jan 2013
Dr. N. Fazulullah Vs The Assistant Director, Professional and Executive Employment Office, Santhome High Road, Chennai
Madras High Court · (2013) 01 MAD CK 0069
High Courts08 Jan 2013Dismissed
R. Arumugam Vs PR. Palanisamy and P. Gopalakrishnan
Madras High Court · (2013) 2 LW 84
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(2), Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 13
High Courts08 Jan 2013Dismissed
TNPL Annal Ambedkar Tholilalar Sangham Vs The Secretary to Government of Tamil Nadu, Industries Department, cum Chairman, Tamil Nadu Newsprint and Papers Limited, Secretariat, Chennai and The Managing Director, Tamil Nadu Newsprint and Papers Limited, Corporate Office, 67, Anna Salai, Guindy, Chennai-600032
Madras High Court · (2013) 1 LLJ 667
Companies Act, 1956 — Section 11, 3, 4, 617Constitution of India, 1950 — Article 14, 19, 19(1)(g), 226, 43Negotiable Instruments Act, 1881 (NI) — Section 2(e)(ii), 25, 3
High Courts08 Jan 2013Dismissed
M.S. Arasa Kumar Vs The Government of Tamilnadu
Madras High Court · (2013) 1 CTC 533 : (2014) WritLR 188
Madras City Municipal Corporation Act, 1919 — Section 220, 223, 3(15), 3(17), 365
High Courts08 Jan 2013Dismissed
Natesan and Others Vs Rajendran and Others
Madras High Court · (2013) 2 CTC 859 : (2013) 2 LW 343
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11
High Courts08 Jan 2013Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs C. Ramesh
Madras High Court · (2014) ACJ 721
High Courts07 Jan 2013
V. Subburaj Vs The Superintendent of Police, Tirunelveli District, Tirunelveli, The Inspector of Police, Karivalamvandhanallur Police Station, Tirunelveli District and Suresh
Madras High Court · (2013) CriLJ 2298
Penal Code, 1860 (IPC) — Section 366
High Courts07 Jan 2013Dismissed
Branch Manager New India Assurance Co. Ltd Vs K. R. Ganapathy
Madras High Court · (2013) 2 MadWN(Civil) 139 : (2013) 1 TNMAC 573
High Courts07 Jan 2013
Habiunnisa Vs State of Tamil Nadu and Others
Madras High Court · (2013) 2 MLJ(Cri) 656
Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts07 Jan 2013Dismissed
Thangapandy Vs State and Another
Madras High Court · (2013) 2 MLJ(Cri) 554
Penal Code, 1860 (IPC) — Section 376, 506(ii)
High Courts07 Jan 2013
Razik Naina Mohamed Vs State
Madras High Court · (2013) 2 MLJ(Cri) 494
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 162, 311, 313Evidence Act, 1872 — Section 32(1)
High Courts07 Jan 2013
Branch Manager, National Insurance Company Limited Vs M. Mohamed Sulthan and Another
Madras High Court · (2013) 2 LLJ 384
Workmens Compensation Act, 1923 — Section 2(h)