High Courts15 Feb 1974
Muniappa Pillai Vs Periasami and Another
Madras High Court · (1975) 1 MLJ 236
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58English Law of Property Act, 1925 — Section 205(1)(ii)Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madras High Court judgments, 1974
456 judgments · page 21 of 23
High Courts15 Feb 1974
Janakiammal Vs Rathinam Asari and Others
Madras High Court · (1974) 2 MLJ 350
Civil Procedure Code, 1908 (CPC) — Section 35Transfer of Property Act, 1882 — Section 83
High Courts15 Feb 1974Dismissed
A.R. Munuswamy Rajoo Vs Hamsa Rani
Madras High Court · AIR 1975 Mad 15
Hindu Marriage Act, 1955 — Section 21, 25, 26, 9
High Courts14 Feb 1974
P.M. Raval and Others Vs K.G. Ramachandran and Others M. Venkatachalam Vs Seth Kishanchand Hassaran Mahbhubani and Others
Madras High Court · (1975) 88 LW 257 : (1975) 1 MLJ 231
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts14 Feb 1974Dismissed
Market Vyabarigal Sangam and Others Vs The Municipal Council
Madras High Court · (1975) ILR (Mad) 239
Easements Act, 1882 — Section 62Tamil Nadu District Municipalities Act, 1920 — Section 260, 260(2)
High Courts12 Feb 1974
Hemchand Jain Vs Union of India (UOI)
Madras High Court · (1975) CriLJ 1472
Criminal Procedure Code, 1973 (CrPC) — Section 342Customs Act, 1962 — Section 135(b)(ii)
High Courts12 Feb 1974Dismissed
The Indian Overseas Bank Ltd. Vs R.E.M. Ibrahim and Others
Madras High Court · AIR 1975 Mad 92 : (1978) 87 LW 736 : (1974) 87 LW 736
Transfer of Property Act, 1882 — Section 82
High Courts12 Feb 1974Dismissed
Yellaya Gounder and Another Vs Lakshmi and Others
Madras High Court · AIR 1975 Mad 253 : (1974) ILR (Mad) 213 : (1975) 88 LW 119
Hindu Succession Act, 1956 — Section 18
High Courts11 Feb 1974
The Management of Sri Rani Lakshmi Ginning and Weaving Mills (Private) Limited Vs State of Madras and Others
Madras High Court · (1975) 1 MLJ 80
Industrial Disputes Act, 1947 — Section 33B
High Courts11 Feb 1974
Ananda Transport Vs M. Chelliah and Others
Madras High Court · (1975) 2 LLJ 39
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33CMOTOR TRANSPORT WORKERS ACT, 1961 — Section 10
High Courts08 Feb 1974
Alavai Industries (Private) Limited Vs Employees' State Insurance Corporation
Madras High Court · (1974) 2 LLJ 430
Employees State Insurance Act, 1948 — Section 2, 75
High Courts08 Feb 1974
Narayanan Vs Kannabiran Mudaliar and Another
Madras High Court · (1974) 2 MLJ 303
High Courts07 Feb 1974Dismissed
M.S.M. Shikkadai Maracayar Vs Abdul Majeed Maraicayar and Another
Madras High Court · AIR 1975 Mad 95 : (1974) 87 LW 111
Evidence Act, 1872 — Section 101, 102, 103, 104, 114Transfer of Property Act, 1882 — Section 53, 54
High Courts06 Feb 1974
Perumal and Others Vs K. Jayammal and Others
Madras High Court · (1974) 2 MLJ 232
High Courts06 Feb 1974Dismissed
The State of Madras Vs D. Muthiah Chettiar
Madras High Court · (1975) ILR (Mad) 220
Arbitration Act, 1940 — Section 37, 37(1), 37(5)Civil Procedure Code, 1908 (CPC) — Section 110, 80Constitution of India, 1950 — Article 136
High Courts05 Feb 1974Dismissed
The State of Madras Vs The Savitri Vidyasala Hindu Girls' High School
Madras High Court · (1973) ILR (Mad) 663
High Courts05 Feb 1974
The State of Madras Vs The Savitri Vidyasala Hindu Girls High School, Tiruchi
Madras High Court · (1973) ILR (Mad) 663
High Courts01 Feb 1974
Employees' State Insurance Corporation Vs Gnanambikai Mills Limited
Madras High Court · (1973) ILR (Mad) 1 : (1974) 2 LLJ 530
Employees State Insurance Act, 1948 — Section 2, 38, 39, 47
High Courts30 Jan 1974
His Holiness Sri Vanamamalai, Ramanuja Jeer Swamigal, Head of the Vanamamalai Mutt, through his Authorised Agent, S.R. Srinivasan Vs The Commissioner, The Hindu Religious and Charitable Endowments
Madras High Court · (1974) 2 MLJ 226
High Courts30 Jan 1974Allowed
Nallammal Vs Sivani Ammal and Another
Madras High Court · AIR 1975 Mad 100 : (1974) 87 LW 589
Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 92, 95