COURT ARCHIVE

Madras High Court judgments, 1974

456 judgments · page 19 of 23

High Courts14 Mar 1974Dismissed

Madras Motor and General Insurance Co. Ltd., Madras Vs A.V. Subramanian and Others

Madras High Court · (1975) ACJ 126 : AIR 1975 Mad 7

Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1939 — Section 95(1)

High Courts14 Mar 1974Allowed

In Re : Kolaudaivelu

Madras High Court · (1974) LW(Cri) 147

Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 109, 302

High Courts14 Mar 1974

Madras Motor and General Insurance Company Limited Vs A.V. Subramanian and Others

Madras High Court · (1974) 2 MLJ 281

High Courts14 Mar 1974

Efficient Publicities (P.) Ltd. Vs State of Madras by the Secretary to Government, Revenue Department, Madras-9

Madras High Court · (1974) 03 MAD CK 0008

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, 82, 82(1), 82(1), 82(2)

High Courts13 Mar 1974

The Mysindia Tiles and Engineering Company Vs Employees State Insurance Corporation

Madras High Court · (1975) 1 MLJ 124

Criminal Procedure Code, 1973 (CrPC) — Section 195

High Courts13 Mar 1974Dismissed

A. Rangaswami Pillai Vs A. Subramania Pillai and Others

Madras High Court · AIR 1975 Mad 141

Evidence Act, 1872 — Section 114, 32(7)Succession Act, 1925 — Section 63Trusts Act, 1882 — Section 82

High Courts13 Mar 1974Dismissed

Pattammal and Others Vs Janakirama Kounder

Madras High Court · (1974) ILR (Mad) 660

Railways Act, 1890 — Section 3Workmens Compensation Act, 1923 — Section 10, 2, 2(1), 22Workmens Compensation Rules, 1924 — Rule 20

High Courts12 Mar 1974Dismissed

A. Shanmugha Mudaliar Vs A. Abdul Kareem

Madras High Court · AIR 1975 Mad 248 : (1978) 87 LW 809 : (1974) 87 LW 809

Trade and Merchandise Marks Act, 1958 — Section 106

High Courts12 Mar 1974Dismissed

Lakshmi Ammal Vs Alagiriswami Chettiar

Madras High Court · AIR 1975 Mad 211 : (1975) 88 LW 158 : (1975) 1 MLJ 228

Hindu Marriage Act, 1955 — Section 13(2), 23(1)

High Courts12 Mar 1974

Chellasivalingam Nadar Vs Aruldas and Others

Madras High Court · (1975) ILR (Mad) 357 : (1975) 1 MLJ 85

Transfer of Property Act, 1882 — Section 72(b)Trusts Act, 1882 — Section 90

High Courts11 Mar 1974Dismissed

T. Arputhamanl Nadar Vs The Commissioner of Land Revenue, Cinematograph Act, Board of Revenue (L.R.) Madras 5-and others

Madras High Court · (1974) 03 MAD CK 0006

High Courts09 Mar 1974

Govindarajulu Naidu Vs Mohamed Ismail and others

Madras High Court · (1974) 03 MAD CK 0043

High Courts08 Mar 1974

Thirugnana Sambandam Chettiar Vs Kadumbadi Naicker and Others

Madras High Court · (1975) 88 LW 421 : (1975) 1 MLJ 75

Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts07 Mar 1974

The Commissioner, Hindu Religious and Charitable Endowments Vs V. Krishnaswami and Another

Madras High Court · (1974) 2 MLJ 306

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 11

High Courts07 Mar 1974Dismissed

The Commissioner, Hindu Religious and Charitable Endowments, Madras Vs V. Krishnaswami and Another

Madras High Court · AIR 1975 Mad 167

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 11

High Courts07 Mar 1974Dismissed

C. Veerabahu Pattar Vs P. Eswara Pillai

Madras High Court · AIR 1975 Mad 171 : (1975) 88 LW 17

Limitation Act, 1963 — Section 18

High Courts07 Mar 1974

Hussain Uduman Vs Venkatachala Mudaliar and Others

Madras High Court · (1974) ILR (Mad) 531 : (1974) 2 MLJ 275

High Courts07 Mar 1974

G. Veerabahu Pattar Vs P. Eswara Pillai

Madras High Court · (1975) 1 MLJ 31

Limitation Act, 1908 — Section 19

High Courts06 Mar 1974Dismissed

Ghousia Begum Vs The Union Territory of Pondicherry

Madras High Court · AIR 1975 Mad 345 : (1974) ILR (Mad) 399

Civil Procedure Code, 1908 (CPC) — Section 11, 80Constitution of India, 1950 — Article 226, 239, 246, 246(1)Land Acquisition Act, 1894 — Section 3, 4(1), 5

High Courts04 Mar 1974Dismissed

Porkodial Achi and Another Vs Sukumaran and Others

Madras High Court · (1975) ILR (Mad) 324

Hindu Marriage Act, 1955 — Section 7, 7A, 7A(2), 7A(3), 7A(4)Penal Code, 1860 (IPC) — Section 494Special Marriage Act, 1954 — Section 13(2), 13(3), 15, 16, 18