High Courts10 Jan 1974
The Settlement Officer and Others Vs K.V. Krishna Iyer and Another
Madras High Court · (1978) 87 LW 866 : (1974) 87 LW 866 : (1974) 2 MLJ 328
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Madras High Court judgments, 1974
456 judgments · page 23 of 23
High Courts10 Jan 1974Dismissed
The Settlement Officer, Salem and Others Vs K.V. Krishna Iyer and Another
Madras High Court · AIR 1975 Mad 146 : (1974) 87 LW 866
Limitation Act, 1963 — Section 11, 5, 7Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 67(2)
High Courts10 Jan 1974
Saraswathi Ammal Vs Manickavasaka Reddiar and Another
Madras High Court · AIR 1975 Mad 147 : (1973) ILR (Mad) 383
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 21 Rule 89, Order 21 Rule 90
High Courts09 Jan 1974
Associated Traders and Engineers (Private) Limited Vs V.C.S. Industries (Private) Limited and Another
Madras High Court · (1974) 2 MLJ 198
High Courts09 Jan 1974Dismissed
Associated Traders and Engineers (P) Ltd. Vs V.C.S. Industries (P) Ltd., Coimbatore and Another
Madras High Court · AIR 1975 Mad 29 : (1978) 87 LW 610 : (1974) 87 LW 610
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts08 Jan 1974
Surendra Overseas Ltd. Vs Union of India
Madras High Court · AIR 1974 Mad 297 : (1978) 87 LW 858 : (1974) 87 LW 858
High Courts08 Jan 1974
V.K. Somasundaram Chetty Vs Ganga Bai Ammal and Others
Madras High Court · (1978) 87 LW 712 : (1974) 87 LW 712 : (1975) 1 MLJ 152
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63
High Courts08 Jan 1974Dismissed
Sri Chamundi Theatre Mysore Talkies Ltd. Vs S. Chandrasekara Rao
Madras High Court · (1975) 45 CompCas 60 : (1973) ILR (Mad) 416 : (1978) 87 LW 546 : (1974) 87 LW 546
Companies Act, 1956 — Section 450(3)
High Courts04 Jan 1974Dismissed
Muthuraman Elementary School Committee and Another Vs Noble Raj J. and Another
Madras High Court · AIR 1975 Mad 19 : (1973) ILR (Mad) 490 : (1978) 87 LW 574 : (1974) 87 LW 570
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, 60
High Courts04 Jan 1974
Velayudha Konar Vs Kora Miah Sahib and Others
Madras High Court · AIR 1974 Mad 355 : (1973) ILR (Mad) 189 : (1974) 87 LW 574
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, 151Limitation Act, 1908 — Article 166Provincial Insolvency Act, 1920 — Section 37
High Courts03 Jan 1974
In Re: Mohanaprakasam, represented by guardian, Sarojini
Madras High Court · (1978) 87 LW 857 : (1974) 87 LW 857 : (1974) 2 MLJ 215
High Courts03 Jan 1974
R. Palaniswamy Vs M. Rasu Chettiar and Others
Madras High Court · (1974) CriLJ 1209
High Courts03 Jan 1974
In the matter of Mohanaprakasam
Madras High Court · AIR 1975 Mad 30 : (1974) 87 LW 857
Succession Act, 1925 — Section 371
High Courts03 Jan 1974Allowed
Picture Financiers Vs Minnal and Others
Madras High Court · (1974) ILR (Mad) 75
Contract Act, 1872 — Section 70
High Courts02 Jan 1974
T.M Abdul Gani Vs State of Tamil Nadu and Others
Madras High Court · (1975) 1 MLJ 67
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 10(5)
High Courts01 Jan 1974
M.SP. Rajah and Another Vs The Commissioner of Income Tax
Madras High Court · (1975) ILR (Mad) 474
Income Tax Act, 1922 — Section 10, 10(1), 10(2), 12, 12(1)Income Tax Act, 1961 — Section 10(1), 28, 36(1), 61(3), 67Income Tax Rules, 1922 — Rule 24