High Courts21 Jan 1931
(Gunnam) Gangaraju Vs (Arimilli) Satyanarayana and Others
Madras High Court · AIR 1931 Mad 674 : (1931) 34 LW 317
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 17 of 17
High Courts21 Jan 1931
Kesava Chetti Vs Emperor
Madras High Court · AIR 1931 Mad 420 : (1931) 34 LW 631
High Courts21 Jan 1931
Kootoorlingam Pillai and Others Vs Sennappa Reddiar and Others
Madras High Court · AIR 1931 Mad 724 : (1931) 34 LW 94 : (1931) 61 MLJ 203
Madras Estates Land Act, 1908 — Section 112
High Courts21 Jan 1931
Sudra Nadan Vs Annamalai (dead) and Others
Madras High Court · (1931) 33 LW 615 : (1931) 60 MLJ 695
High Courts20 Jan 1931
In Re: Eddula Venkatasubba Reddi and Others
Madras High Court · (1931) ILR (Mad) 931 : (1931) 34 LW 128 : (1931) 61 MLJ 608
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 32(1)
High Courts19 Jan 1931
C. Vaidyanatha Rao Vs Kandappa Chetty and Others
Madras High Court · AIR 1931 Mad 636 : (1931) ILR (Mad) 889 : (1931) 33 LW 517 : (1931) 61 MLJ 556
Evidence Act, 1872 — Section 92
High Courts19 Jan 1931
In Re: First Grade Pleader
Madras High Court · AIR 1931 Mad 422 : (1931) ILR (Mad) 250 : (1931) 33 LW 425 : (1931) 60 MLJ 393
Legal Practitioners Act, 1879 — Section 13(b), 13(f)
High Courts09 Jan 1931
Suna Pana Chena Voona Sevugan Chetty and Others Vs Koovanna Kana Nana Kana Kannappa Chetty (died) and Others
Madras High Court · AIR 1931 Mad 282 : (1931) 33 LW 457 : (1931) 60 MLJ 430
High Courts08 Jan 1931
In Re: P.C. Venkataramanayya Pantulu Advocate, High Court, Madras
Madras High Court · AIR 1931 Mad 441 : 131 Ind. Cas. 817 : (1931) 34 LW 282
High Courts08 Jan 1931
Napu alias Rahman Khan Saheb Vs San Bibi and Others
Madras High Court · 131 Ind. Cas. 461(1)
High Courts08 Jan 1931
In Re: Mr. P.C.V. Pantult, Advocate, High Court
Madras High Court · (1931) 61 MLJ 229
Evidence Act, 1872 — Section 41
High Courts08 Jan 1931
R.N. Samuvier and Another Vs R.N. Ramasubbier
Madras High Court · AIR 1931 Mad 580 : (1932) ILR (Mad) 72 : (1931) 33 LW 576 : (1931) 60 MLJ 527
Registration Act, 1908 — Section 49
High Courts08 Jan 1931
P. Alagiri Subba Naick and Others Vs The Official Receiver of Tinnevelly and Others
Madras High Court · (1931) ILR (Mad) 989 : (1931) 34 LW 105 : (1931) 61 MLJ 820
Provincial Insolvency Act, 1920 — Section 53
High Courts06 Jan 1931
Srimath Jagathguru Sringeri Sri Satchithanantha Chandrasekhara Bharati Swamigal by Agent T.C. Nataraja Mudali Vs C.P. Duraiswami Naidu (dead) and Others
Madras High Court · AIR 1931 Mad 659 : (1931) ILR (Mad) 900 : (1931) 34 LW 185 : (1931) 61 MLJ 648
Transfer of Property Act, 1882 — Section 117