High Courts24 Feb 1931
Srinivasa Aiyar and Another Vs Ammani Ammal
Madras High Court · AIR 1931 Mad 668 : (1931) 34 LW 489 : (1931) 61 MLJ 381
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 15 of 17
High Courts24 Feb 1931
Grandhi Pothanna Vs Simhadri Satyananda Charyulu and Another
Madras High Court · AIR 1931 Mad 479 : (1931) 33 LW 785 : (1931) 60 MLJ 698
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 9
High Courts19 Feb 1931
Arunachala Chetty Vs Emperor
Madras High Court · AIR 1931 Mad 490 : (1931) 34 LW 529
High Courts18 Feb 1931
Rasu Pillai Vs Vaithilinga Muthirian and Others
Madras High Court · AIR 1931 Mad 588
High Courts18 Feb 1931
S.R.M. Ramaswami Chettiar and Others Vs The Official Assignee of Madras
Madras High Court · AIR 1931 Mad 672 : (1931) ILR (Mad) 1006 : (1931) 34 LW 47 : (1931) 61 MLJ 812
Presidency Towns Insolvency Act, 1909 — Section 126Provincial Insolvency Act, 1920 — Section 77
High Courts18 Feb 1931
Subbaratnammal Vs Seshachala Naidu
Madras High Court · (1931) ILR (Mad) 758 : (1931) 33 LW 619 : (1931) 60 MLJ 615
High Courts18 Feb 1931
His Holiness Srila Sri Vythilinga Padara Sannadhi Avergal, Athinakarthar of Thiruvaduthurai Athinam Vs The Temple Committee and Another
Madras High Court · (1931) 61 MLJ 815
Madras Hindu Religious Endowments Act, 1923 — Section 51
High Courts17 Feb 1931
(Gudimalla) Narasimham and Another Vs (Paidimarri) Venkata Subbayya and Another
Madras High Court · AIR 1933 Mad 171
High Courts17 Feb 1931
In Re: Appachi Goundan
Madras High Court · (1931) ILR (Mad) 842 : (1931) 34 LW 44 : (1931) 61 MLJ 123
Criminal Procedure Code, 1898 (CrPC) — Section 435(4)
High Courts17 Feb 1931
Mahomed Kanni Rowther Vs Naina Mahomed Rowther and Another
Madras High Court · AIR 1931 Mad 590 : (1931) ILR (Mad) 770 : (1931) 33 LW 604 : (1931) 60 MLJ 659
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts12 Feb 1931
Thoppai Venkatarama Aiyar Vs A. Govindarajalu Aiyar
Madras High Court · (1931) ILR (Mad) 887 : (1931) 33 LW 618 : (1931) 61 MLJ 34
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts11 Feb 1931
Muthayya Chettiar Vs Ar. Rm. V. Ar. Lakshmanan Chettiar and Others
Madras High Court · 136 Ind. Cas. 778 : (1931) 34 LW 1001
High Courts11 Feb 1931
Sarangapani Ayyangar and Another Vs Pichu Ayyar and Others
Madras High Court · AIR 1931 Mad 710
High Courts11 Feb 1931
S. Vijiaraghavalu Naidu Vs M. Rajamani Ayyar
Madras High Court · AIR 1931 Mad 512 : (1931) 34 LW 528
High Courts10 Feb 1931
In Re: Konda Satyavatamma
Madras High Court · (1932) ILR (Mad) 90 : (1931) 34 LW 92 : (1931) 61 MLJ 987
Penal Code, 1860 (IPC) — Section 117
High Courts10 Feb 1931
In Re: U. Gopala Menon
Madras High Court · AIR 1931 Mad 688 : (1931) ILR (Mad) 574 : (1931) 33 LW 561 : (1931) 60 MLJ 588
Legal Practitioners Act, 1879 — Section 7
High Courts10 Feb 1931
In Re: Maddi Sudarsanam
Madras High Court · (1932) ILR (Mad) 86 : (1931) 34 LW 211 : (1931) 61 MLJ 127
Criminal Procedure Code, 1898 (CrPC) — Section 190(b)