High Courts31 Mar 1931
Chinna Vel Naick Vs Venkatarama Naick and Another
Madras High Court · AIR 1932 Mad 19 : (1931) ILR (Mad) 852 : (1931) 34 LW 231 : (1931) 61 MLJ 541
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 13 of 17
High Courts31 Mar 1931
T.S. Ramaswami Aiyar and Another Vs M.A. Rangaswami Aiyar
Madras High Court · AIR 1931 Mad 683 : (1932) ILR (Mad) 26 : (1931) 34 LW 429 : (1931) 61 MLJ 933
Court Fees Act, 1870 — Section 11
High Courts30 Mar 1931
Syed Muhammad Rowther Vs Sundara Mudaliar
Madras High Court · AIR 1931 Mad 608
High Courts26 Mar 1931
Subbarathnammal Vs Seshachalam Naidu
Madras High Court · AIR 1931 Mad 773 : (1931) ILR (Mad) 759 : (1931) 34 LW 171 : (1931) 61 MLJ 219
Guardians and Wards Act, 1890 — Section 39
High Courts26 Mar 1931
The Rajah of Vizianagram Vs Padala Appalaswami and Others
Madras High Court · AIR 1931 Mad 714 : (1931) ILR (Mad) 924 : (1931) 34 LW 259 : (1931) 61 MLJ 434
Madras Estates Land Act, 1908 — Section 135
High Courts25 Mar 1931
D. Seshadri Aiyangar Vs Thambu Narasimhachari and Others
Madras High Court · AIR 1932 Mad 532 : 140 Ind. Cas. 28 : (1932) 36 LW 408
High Courts25 Mar 1931
Ramalinga Sethupathi Ambalam Vs Andiappan Ambalam
Madras High Court · AIR 1931 Mad 717 : (1931) ILR (Mad) 980 : (1931) 34 LW 99 : (1931) 61 MLJ 424
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts25 Mar 1931
Gadde Sitayya and Another Vs Gadde Kotayya and Others
Madras High Court · AIR 1932 Mad 71 : (1931) 34 LW 669
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts24 Mar 1931
Ramji Das Aiyar, through his authorised agent P.V. Subramania Aiyar Vs A. Nainar Rowthen alias N.M. Nainar Rowthen and Another
Madras High Court · AIR 1931 Mad 743 : (1931) 34 LW 915 : (1931) 61 MLJ 395
Madras Estates Land Act, 1908 — Section 189, 213
High Courts23 Mar 1931
Medavarapu Narasayya Vs Vadlamudi Somayya and Another
Madras High Court · AIR 1933 Mad 364 : 150 Ind. Cas. 660
High Courts23 Mar 1931
K. Dholliah Vs Sub-Inspector of Police, Wellington Station
Madras High Court · (1931) ILR (Mad) 1018 : (1931) 34 LW 329 : (1931) 61 MLJ 770
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)Penal Code, 1860 (IPC) — Section 182
High Courts23 Mar 1931
(Mantrala) Yegnanarayana Vs Vankamamidi Yagannadha Rao and Others
Madras High Court · AIR 1932 Mad 1(1) : (1931) 34 LW 618
High Courts19 Mar 1931
G. Gurumurthi Aiyar Vs Ramaswami Chettiar
Madras High Court · AIR 1931 Mad 760 : (1932) ILR (Mad) 120 : (1931) 34 LW 533 : (1932) 62 MLJ 199
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
High Courts18 Mar 1931
(Enuga) Raghava Reddi Vs (Bezwada) Sundararama Reddi
Madras High Court · AIR 1931 Mad 713
High Courts18 Mar 1931
Darbhamulla Subbamma Vs Valivetti Veerayya and Others
Madras High Court · AIR 1932 Mad 15 : 136 Ind. Cas. 203 : (1931) 34 LW 730 : (1931) 61 MLJ 552
Partition Act, 1893 — Section 3
High Courts18 Mar 1931
P. Sankuni Menon Vs Empire of India Life Assurance Co., Ltd.
Madras High Court · AIR 1932 Mad 241 : (1931) 34 LW 643
High Courts18 Mar 1931
P. Sankunni Menon Vs The Empire of India Life Assurance Co. Ltd.
Madras High Court · (1931) 61 MLJ 388
High Courts17 Mar 1931
(Penubarti) Gurumurti Vs Vemalapati Rangiah
Madras High Court · AIR 1933 Mad 165 : 145 Ind. Cas. 690
High Courts16 Mar 1931
Appasami Pillai Vs Ramu Tevar
Madras High Court · AIR 1932 Mad 267 : 136 Ind. Cas. 340 : (1931) 34 LW 776 : (1931) 61 MLJ 887
Evidence Act, 1872 — Section 32