High Courts12 May 1931
Sengoda Goundan and Another Vs Vayyapuri Goundan
Madras High Court · AIR 1932 Mad 129 : 136 Ind. Cas. 48 : (1931) 34 LW 841 : (1931) 61 MLJ 684
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 11 of 17
High Courts12 May 1931
Kalastri Mudali and Another Vs Emperor
Madras High Court · AIR 1932 Mad 130 : 136 Ind. Cas. 313
High Courts12 May 1931
Kalastri Mudali and Another Vs Rex
Madras High Court · (1931) 34 LW 629 : (1931) 61 MLJ 686
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467
High Courts30 Apr 1931
(Yerramilli) Satyanarayanarao and Others Vs (Guna) Venkataswamy and Others
Madras High Court · 143 Ind. Cas. 504
High Courts30 Apr 1931
Abhiramavalli Ammal Vs The Official Trustee of Madras and Others
Madras High Court · AIR 1932 Mad 220
Married Womens Property Act, 1874 — Section 6
High Courts30 Apr 1931
In Re: Married Women's Property Act III of 1874; In Re: Life Insurance Policy of R. Srinivasa Aiyar, deceased Abhiramavalli Ammal
Madras High Court · (1932) ILR (Mad) 171 : (1932) 35 LW 338 : (1932) 62 MLJ 111
Married Womens Property Act, 1874 — Section 6
High Courts30 Apr 1931
Vythilinga Pandarasannadhi, Trustee Kattalai, Kamalalayam South Bank Vs The Board of Control, Sri Thiagarajaswami Devasthanam
Madras High Court · AIR 1932 Mad 193 : 136 Ind. Cas. 771 : (1932) 35 LW 22 : (1931) 61 MLJ 904
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Apr 1931
(Yerramilli) Satyanarainarao and Others Vs (Guna) Venkataswami and Others
Madras High Court · AIR 1933 Mad 153
High Courts28 Apr 1931
(Wuppuluru) Neelachalam Vs Narasinga Dass
Madras High Court · AIR 1931 Mad 716 : (1931) 34 LW 252
High Courts28 Apr 1931
Muthukumara Pillai Vs Thirunarayana Pillai and Another
Madras High Court · AIR 1932 Mad 260 : 137 Ind. Cas. 183 : (1931) 34 LW 271 : (1931) 61 MLJ 307
Civil Procedure Code, 1908 (CPC) — Section 37(b)
High Courts28 Apr 1931
Chengazhisseri alias Puthillom alias Purmaseri Narayana alias Punnasseri Nambi (dead) and Another Vs The Board of Commissioners for Hindu Religious Endowments constituted under Act I of 1925
Madras High Court · (1931) 34 LW 848 : (1931) 61 MLJ 862
Madras Hindu Religious Endowments Act, 1923 — Section 84(2)
High Courts28 Apr 1931
In Re: Uppalapati Bulli Nagayya
Madras High Court · (1931) 34 LW 710 : (1931) 61 MLJ 474
Criminal Procedure Code, 1898 (CrPC) — Section 517(1)
High Courts28 Apr 1931
Gyanammal Vs Abdul Hussain Sahib
Madras High Court · AIR 1931 Mad 813 : (1932) ILR (Mad) 223 : (1931) 34 LW 496 : (1931) 61 MLJ 920
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts27 Apr 1931
(Kilaru) Gangaiya and Another Vs (Kilaru) China Lingaiya
Madras High Court · AIR 1933 Mad 162 : 145 Ind. Cas. 529
High Courts27 Apr 1931
The Official Assignee of Madras Vs F. Byramshaw and Another
Madras High Court · (1931) 34 LW 772 : (1931) 61 MLJ 512
Transfer of Property Act, 1882 — Section 81, 82
High Courts27 Apr 1931
Kali Matathil Veeran Kutty's son Avaru Vs Asi Bai and Others
Madras High Court · (1931) 34 LW 477 : (1931) 61 MLJ 462
Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts27 Apr 1931
Kalagara Purnayya Vs Cherukuri Basava Kottkyya and Others
Madras High Court · AIR 1931 Mad 788 : (1931) 34 LW 761 : (1931) 61 MLJ 518
High Courts27 Apr 1931
Avaru Vs Asi Bai and Others
Madras High Court · AIR 1932 Mad 8 : (1932) ILR (Mad) 151
Crown Grants Act, 1895 — Section 3Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts24 Apr 1931
M.R. Srinivasa Ayyangar Vs Venkatarama Ayyar
Madras High Court · AIR 1933 Mad 215 : 145 Ind. Cas. 767
High Courts23 Apr 1931
In Re: Marwadi Ganesh Mull
Madras High Court · (1931) 34 LW 377 : (1931) 61 MLJ 914