COURT ARCHIVE

Madras High Court judgments, 1931

336 judgments · page 10 of 17

High Courts31 Jul 1931

Yanati Venkataraghavamma Vs Byrisetty Singarayya Setty and Others

Madras High Court · AIR 1932 Mad 119 : (1932) ILR (Mad) 205 : 136 Ind. Cas. 47 : (1931) 34 LW 708 : (1931) 61 MLJ 683

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)

Read judgment

High Courts30 Jul 1931

T.S. Ramaswami Iyengar, Official Receiver of Madura Vs Chinnathambi Kone

Madras High Court · AIR 1932 Mad 459 : 140 Ind. Cas. 463

Read judgment

High Courts30 Jul 1931

Guruvammal Vs Arumuga Padayachi and Others

Madras High Court · AIR 1932 Mad 164 : 136 Ind. Cas. 769 : (1931) 34 LW 989 : (1931) 61 MLJ 894

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100

Read judgment

High Courts29 Jul 1931

Peria Veedu Abdul Majid Sahib Vs Arunachala Mudaliar and Others

Madras High Court · AIR 1932 Mad 84 : 136 Ind. Cas. 305 : (1931) 34 LW 715 : (1931) 61 MLJ 857

Read judgment

High Courts27 Jul 1931

Somanatha Swayi and Others Vs Karji Ananta Patnaik and Ors

Madras High Court · AIR 1932 Mad 18

Transfer of Property Act, 1882 — Section 60

Read judgment

High Courts24 Jul 1931

Nandula Jagannadham Vs Goteti Vigneswaradu (dead) and Others

Madras High Court · AIR 1932 Mad 117 : (1932) ILR (Mad) 216 : (1931) 34 LW 551 : (1931) 61 MLJ 507

Read judgment

High Courts24 Jul 1931

Viswanatha Ayyar Vs Chimmukutti Amma and Others

Madras High Court · AIR 1932 Mad 115 : (1931) 34 LW 635

Transfer of Property Act, 1882 — Section 85

Read judgment

High Courts24 Jul 1931

Viswanatha Aiyar Vs Chimmukutti Amma and Others

Madras High Court · (1932) ILR (Mad) 320 : (1932) 62 MLJ 272

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1

Read judgment

High Courts23 Jul 1931

Gade Subbayya Vs Raja Kandukuri Venkata Hanumantha Bhaskara Rao Garu and Another

Madras High Court · AIR 1932 Mad 257 : 137 Ind. Cas. 400 : (1932) 35 LW 93

Read judgment

High Courts22 Jul 1931

Kasiram Sowcar Vs Vedachala Chetti

Madras High Court · 137 Ind. Cas. 288 : (1932) 35 LW 103

Read judgment

High Courts22 Jul 1931

Rm. V. Vaithinatha Aiyar and Others Vs Kochi S. Vaithinatha Aiyar and Another

Madras High Court · (1931) 61 MLJ 544

Provincial Insolvency Act, 1920 — Section 16

Read judgment

High Courts22 Jul 1931

Rm. V. Vaithianatha Aiyar and Others Vs Kochi S. Vaithianatha Aiyar and Another

Madras High Court · AIR 1932 Mad 112 : (1931) 34 LW 799

Provincial Insolvency Act, 1920 — Section 16

Read judgment

High Courts21 Jul 1931

In Re: Sundaram Aiyar

Madras High Court · (1932) ILR (Mad) 256 : (1931) 34 LW 380 : (1931) 61 MLJ 915

Penal Code, 1860 (IPC) — Section 395

Read judgment

High Courts20 Jul 1931

The Municipal Council Vs Sangsali Vasudeva Rao

Madras High Court · AIR 1931 Mad 808 : (1932) ILR (Mad) 207 : (1931) 34 LW 719 : (1931) 61 MLJ 642

Civil Procedure Code, 1908 (CPC) — Section 80

Read judgment

High Courts15 Jul 1931

(Polavarapu) Ankayya Vs (Gaddamanugu) Subhadrayya and Others

Madras High Court · AIR 1932 Mad 223 : (1932) 35 LW 57

Civil Procedure Code, 1908 (CPC) — Section 148

Read judgment

High Courts14 Jul 1931

Kandaswami Chettiar Vs A.R.M. Annamalai Chettiar

Madras High Court · AIR 1933 Mad 360 : 145 Ind. Cas. 531

Read judgment

High Courts13 Jul 1931

Gorantala Parvatamma Vs Veeragandam Subbayya

Madras High Court · AIR 1932 Mad 144 : (1932) ILR (Mad) 202 : (1931) 34 LW 704

Read judgment

High Courts13 Jul 1931

Ayyasami Chetty Vs The Official Receiver

Madras High Court · AIR 1932 Mad 63 : (1931) 34 LW 735 : (1931) 61 MLJ 719

Provincial Insolvency Act, 1920 — Section 75

Read judgment

High Courts13 Jul 1931

Ramji Das Mahant Bavajee, Matathipathi of Udasi Mutt Vs Kumarakalathi Mudali and Others

Madras High Court · (1931) 34 LW 795 : (1931) 61 MLJ 710

Provincial Small Cause Courts Act, 1887 — Section 17

Read judgment

High Courts16 Jun 1931

In Re: Sheik Kalesha

Madras High Court · (1931) 34 LW 388 : (1932) 62 MLJ 71

Penal Code, 1860 (IPC) — Section 302

Read judgment