COURT ARCHIVE

Madras High Court judgments, 1931

336 judgments · page 12 of 17

High Courts22 Apr 1931

Maddur Muniswami Chetty Vs The Board of Revenue, Land Revenue and Settlement and the Collector of Chittoor

Madras High Court · AIR 1932 Mad 33 : (1932) ILR (Mad) 137 : (1931) 34 LW 448 : (1931) 61 MLJ 479

Madras Village Courts Act, 1889 — Section 8

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High Courts22 Apr 1931

(Allu) Ramalinga Ayyar Vs Malli N.M. Subba Ayyar (dead) and Others

Madras High Court · AIR 1933 Mad 168

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High Courts22 Apr 1931

N.C.T. Chidambaram Pillai Vs S.V. Subramania Ayyar and Others

Madras High Court · AIR 1932 Mad 513 : 140 Ind. Cas. 674 : (1932) 36 LW 219

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High Courts21 Apr 1931

Chitturu Jagannadham Vs Bura Pydayya and Others

Madras High Court · AIR 1931 Mad 782 : (1932) ILR (Mad) 251 : (1931) 34 LW 385 : (1931) 61 MLJ 884

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts21 Apr 1931

Jagannatha Mudali and Others Vs P.T. Chinnaswami Chetti (dead) and Others

Madras High Court · AIR 1932 Mad 39 : (1932) ILR (Mad) 243 : 136 Ind. Cas. 36 : (1931) 34 LW 424 : (1931) 61 MLJ 878

Evidence Act, 1872 — Section 112

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High Courts16 Apr 1931

Sree Rajah Vasi Reddi Srichandra Mouleswara Prasada Bahadur, Zamindar Garu Vs The Secretary of State for India in Council and Others

Madras High Court · AIR 1932 Mad 125 : (1932) ILR (Mad) 106 : (1931) 34 LW 817 : (1931) 61 MLJ 692

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4

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High Courts10 Apr 1931

V. Alagarsami Naidu Vs Kathia Goundan and Others

Madras High Court · AIR 1931 Mad 799

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High Courts09 Apr 1931

Ganugola Mallayya Vs Gudimetla Bapi Reddi and Another

Madras High Court · (1932) 35 LW 134 : (1932) 62 MLJ 39

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High Courts09 Apr 1931

Notoboro Chowdari Mahapatro Vs Dasari Khambayya Dora

Madras High Court · AIR 1931 Mad 751

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High Courts09 Apr 1931

C.R. Subramania Aiyar Vs Panchanada Odayar and Another

Madras High Court · AIR 1932 Mad 175

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High Courts09 Apr 1931

(Ganugalia) Mallayya Vs (Gudimetla) Bapi Reddi and Another

Madras High Court · AIR 1932 Mad 28

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High Courts09 Apr 1931

M.M.P. Ramaswami Chettiar Vs A.S.P.L.V.R. Ramaswami Chettiar and Another

Madras High Court · AIR 1931 Mad 712 : (1931) 34 LW 378 : (1931) 61 MLJ 680

Court Fees Act, 1870 — Section 17Limitation Act, 1908 — Article 60

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High Courts08 Apr 1931

Vellayan Chetty and Others Vs A.P. Balakrishna Nadar and Others

Madras High Court · AIR 1931 Mad 495

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High Courts08 Apr 1931

T.S. Sitarama Ayyar Vs G. Ramanuja Mudaliar

Madras High Court · AIR 1933 Mad 203

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High Courts08 Apr 1931

T. Rajaram Mehta and Another Vs Narayanasami Naidu and Others

Madras High Court · (1932) ILR (Mad) 169 : (1931) 34 LW 276 : (1931) 61 MLJ 357

Madras Estates Land Act, 1908 — Section 59

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High Courts08 Apr 1931

Dasari Venkatacharyulu Vs Manchala Yesobu and Another

Madras High Court · 136 Ind. Cas. 42 : (1931) 34 LW 864 : (1931) 61 MLJ 477

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21

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High Courts07 Apr 1931

Vasamsetti Swami Vs (Gundalattulla) Tatayya and Others

Madras High Court · AIR 1933 Mad 179 : 145 Ind. Cas. 394

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High Courts02 Apr 1931

Mayandi Asari (dead) and Others Vs Sami Asari alias Muthusami Asari being minor represented by his next friend Ganapathi Asari and Another

Madras High Court · AIR 1932 Mad 44 : (1932) ILR (Mad) 292 : (1931) 34 LW 884 : (1931) 61 MLJ 874

Evidence Act, 1872 — Section 112

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High Courts01 Apr 1931

Puttagunta Ramakotayya Vs Puttagunta Sundararamayya and Others

Madras High Court · AIR 1931 Mad 707 : (1931) ILR (Mad) 883 : (1931) 34 LW 262 : (1931) 61 MLJ 430

Limitation Act, 1963 — Section 8

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High Courts31 Mar 1931

(Puthiyakatu) Kunhammayan and Others Vs (Eachali) Nalakath Kunhi Sow and Others

Madras High Court · AIR 1933 Mad 169 : 145 Ind. Cas. 758

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