High Courts12 Aug 1931
(Peria) Syed Levvai Rowther and Another Vs Syed Ammal
Madras High Court · AIR 1933 Mad 200
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 9 of 17
High Courts11 Aug 1931
Muthuswami Aiyar Vs Subramania Aiyar
Madras High Court · AIR 1932 Mad 146 : (1931) 34 LW 712 : (1931) 61 MLJ 638
Contract Act, 1872 — Section 70
High Courts11 Aug 1931
Venkatarama Ayyar Vs Somasundara Vandayar
Madras High Court · AIR 1933 Mad 224(1)
High Courts11 Aug 1931
Sri Raja Sobhanadri Appa Rao Bahadur Vs Sri Raja Parthasarathi Appa Rao Savai Aswa Rao Bahadur and Others
Madras High Court · AIR 1932 Mad 583 : (1932) 35 LW 279 : (1932) 62 MLJ 154
Contract Act, 1872 — Section 45
High Courts11 Aug 1931
The Secretary of Sate for India in Council Vs R. Narayanaswami Chettiar and Others
Madras High Court · AIR 1932 Mad 55 : (1932) ILR (Mad) 391 : (1932) 35 LW 831 : (1932) 63 MLJ 962
Tamil Nadu Town and Country Planning Act, 1971 — Section 12
High Courts10 Aug 1931
Adhikari Lakshmamma Vs Goole Appadu and Another
Madras High Court · 136 Ind. Cas. 207
High Courts10 Aug 1931
Adhikari Lakshmamma by father and next friend Bobbadi Ramaswami Naidu Vs Gorle Appadu and Another
Madras High Court · (1931) 34 LW 725 : (1931) 61 MLJ 761
High Courts10 Aug 1931
(Ardhikai) Lakshmamma Vs Gorle Appadu and Another
Madras High Court · AIR 1932 Mad 157
High Courts06 Aug 1931
B. Thavasimuthu Nadar and Another Vs R. Thavasimuthu Nadar and Others
Madras High Court · AIR 1931 Mad 824
High Courts06 Aug 1931
A.E. Venkatarama Chettiar and Another Vs Marudachala Goundan and Others
Madras High Court · AIR 1931 Mad 795
High Courts05 Aug 1931
(Talluri) Peda Manikyam Vs Vantabattina Periagadu and Others
Madras High Court · AIR 1932 Mad 148 : (1931) 34 LW 663
Evidence Act, 1872 — Section 68, 71
High Courts04 Aug 1931
Changat Chathu Nambiar Vs Changatodayoth Kunhiraman Nambiar
Madras High Court · 136 Ind. Cas. 337
High Courts04 Aug 1931
Changat Chatu Nambiar Vs Changat Odayothi Kunhiraman Nambiar
Madras High Court · AIR 1932 Mad 154 : (1931) 34 LW 804
High Courts03 Aug 1931
Subramania Chettiar and Another Vs Sankara Velayudam Chettiar
Madras High Court · AIR 1931 Mad 804 : (1931) 34 LW 689 : (1932) 62 MLJ 479
High Courts03 Aug 1931
Rajagopalaswami Naicken and Others Vs Palaniswami Chettiar alias Ponnuswami Chettiar and Others
Madras High Court · (1932) ILR (Mad) 332 : (1931) 34 LW 961 : (1932) 62 MLJ 93
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts31 Jul 1931
P.V.M. Muhaidin Kader Meera Sahib Maraikkayar Vs P.L.S. Lakshmanan Chettiar and Others
Madras High Court · AIR 1931 Mad 812 : (1932) ILR (Mad) 240 : (1931) 34 LW 633 : (1931) 61 MLJ 931
High Courts31 Jul 1931
Mariappa Vaikaran Vs K.G. Srinivasa Mudaliar
Madras High Court · AIR 1931 Mad 789
High Courts31 Jul 1931
S.S.A.S. Muttayya Chettiar Vs Periatambi Tevan and Another
Madras High Court · AIR 1931 Mad 784
High Courts31 Jul 1931
Yaddanapudi Lakshmi Narasimham Vs Dorapalli Lakshmipathi and Others
Madras High Court · AIR 1931 Mad 830