High Courts14 Sept 1931
Sathappa Chettiar Vs C. Ramachandra Naidu, Editor and Publisher, "Tamil Nadu," Broadway
Madras High Court · AIR 1932 Mad 26 : (1932) ILR (Mad) 262 : 136 Ind. Cas. 311 : (1931) 34 LW 727 : (1931) 61 MLJ 848
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 7 of 17
High Courts14 Sept 1931
Vadde Venkataswami and Another Vs Bommaraju Venkata Subbayya and Others
Madras High Court · AIR 1932 Mad 311 : (1932) ILR (Mad) 507 : (1932) 35 LW 294 : (1932) 63 MLJ 77
Transfer of Property Act, 1882 — Section 53A
High Courts10 Sept 1931
A.R.M. Karuppan Chettiar Vs K.L.S.V.E. Subramaniam Chettiar
Madras High Court · AIR 1932 Mad 188 : 136 Ind. Cas. 318 : (1931) 34 LW 912
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts10 Sept 1931
G. Sirur Vs R. Mythili Ammal and Others
Madras High Court · AIR 1932 Mad 170 : 136 Ind. Cas. 45 : (1931) 34 LW 783 : (1931) 61 MLJ 688
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8, Order 41 Rule 10(2)
High Courts09 Sept 1931
Paliyankotan Kuruvan Parambath Veetil Chathu Kutti Nair Vs Kundan Appa and Others
Madras High Court · (1931) 34 LW 786 : (1931) 61 MLJ 852
Contract Act, 1872 — Section 205
High Courts09 Sept 1931
Chathu Kutti Nair Vs Kundan Appa and Others
Madras High Court · AIR 1932 Mad 70 : 136 Ind. Cas. 776
High Courts08 Sept 1931
Akolla Suryanarayana Rao and Others Vs Dwarapudi Basivireddi and Others
Madras High Court · AIR 1932 Mad 457
High Courts08 Sept 1931
Akella Suryanarayana Rao Pantulu Garu (died) and Another Vs Dwarampudi Basivireddi and Others
Madras High Court · (1932) ILR (Mad) 436 : (1932) 35 LW 490 : (1932) 62 MLJ 533
High Courts04 Sept 1931
T.A. Mahommad Naina Rowther and Others Vs Muhammad Hehiya Rowther and Others
Madras High Court · AIR 1933 Mad 218(1)
High Courts03 Sept 1931
Kambala Sundararajamma Vs P.S. Ramulu Chetty and Others
Madras High Court · AIR 1932 Mad 519 : (1932) 36 LW 414
High Courts03 Sept 1931
Pulli Goundan Vs Kumarasami Goundan and Others
Madras High Court · (1932) ILR (Mad) 313 : (1931) 34 LW 684 : (1931) 61 MLJ 714
Provincial Insolvency Act, 1920 — Section 68
High Courts03 Sept 1931
(Kota) Potharaju--Prisoner Vs Emperor
Madras High Court · AIR 1932 Mad 25 : 136 Ind. Cas. 314 : (1932) 35 LW 141
Penal Code, 1860 (IPC) — Section 302
High Courts02 Sept 1931
Palanivelu Odayar, by guardian Kunju alias Vijayalakshmi Vs The Official Receiver
Madras High Court · (1931) 34 LW 788 : (1931) 61 MLJ 763
Provincial Insolvency Act, 1920 — Section 53
High Courts02 Sept 1931
Marudachala Nadar Vs Chinna Muthu Nadar and Another
Madras High Court · AIR 1932 Mad 155 : 136 Ind. Cas. 316
High Courts02 Sept 1931
Vyraperumal Mudaliar Vs K. Alagappa Maniagarar and Others
Madras High Court · AIR 1932 Mad 189 : (1932) ILR (Mad) 468 : (1931) 34 LW 889 : (1932) 62 MLJ 31
Madras Estates Land Act, 1908 — Section 128, 5
High Courts02 Sept 1931
Periyanan Chetty and Another Vs Rao Bahadur M.R. Govinda Rao and Others
Madras High Court · (1932) 35 LW 191 : (1932) 62 MLJ 496
Limitation Act, 1963 — Article 134
High Courts02 Sept 1931
Municipal Council Vs Kashi Munuswami Mudaliar
Madras High Court · AIR 1932 Mad 1 : (1931) 34 LW 911
High Courts01 Sept 1931
R.M. Ramaswamy Chettiar and Others Vs The Official Assignee of Madras
Madras High Court · (1931) 34 LW 765 : (1932) 62 MLJ 96
English Bankruptcy Act, 1914 — Section 122
High Courts01 Sept 1931
Kasarabada Venkatachalapathi Rao Vs Gadiraju Venkatappayya and Another represented by his mother and next friend Manikyamma
Madras High Court · AIR 1932 Mad 86 : (1932) ILR (Mad) 495 : 136 Ind. Cas. 306 : (1931) 34 LW 809 : (1932) 62 MLJ 302
Penal Code, 1860 (IPC) — Section 47
High Courts31 Aug 1931
(Marneni) Kondapanaidu and Others Vs (Pamidimarri) Mahalakshmamma and Another
Madras High Court · AIR 1933 Mad 194 : 145 Ind. Cas. 588