High Courts14 Oct 1931
Sinna Pillai and Others Vs Karuppatti Alla
Madras High Court · AIR 1932 Mad 283
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 5 of 17
High Courts14 Oct 1931
R. Gopalaswami Naidu Vs K. Sakalaguna Naidu
Madras High Court · AIR 1932 Mad 318 : (1932) 35 LW 272 : (1932) 62 MLJ 346
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts12 Oct 1931
V.T. Srinivasa Thathachariar Vs P. Thiruvenkatachariar
Madras High Court · AIR 1932 Mad 601 : 137 Ind. Cas. 829 : (1932) 35 LW 495
High Courts09 Oct 1931
Raja Srimathu Muthuvijaya Raghunatha Doraisingam Vs N.A. Swaminathan Chettiar and Others
Madras High Court · 137 Ind. Cas. 319
High Courts09 Oct 1931
(Raja Srimathu) Muthuvijaya Raghunatha Doraisingam Vs N.A. Swaminathan Chettiar and Others
Madras High Court · AIR 1932 Mad 212 : (1932) 35 LW 105
High Courts09 Oct 1931
Pichiguntla Katti Ramudu Vs Emperor
Madras High Court · AIR 1932 Mad 213 : (1931) 34 LW 896
Childrens Act, 1960 — Section 37
High Courts08 Oct 1931
Mallampudi Narayya and Others Vs Mittapalli Sarayya and Another
Madras High Court · 138 Ind. Cas. 340 : (1932) 35 LW 424
High Courts08 Oct 1931
Raman Chetty and Others Vs The Taluk Board of Sivaganga
Madras High Court · 139 Ind. Cas. 620 : (1932) 35 LW 70
High Courts08 Oct 1931
Muthukumaraswami Mudaliar Vs Govinda Padayachi and Others
Madras High Court · AIR 1933 Mad 218 : 137 Ind. Cas. 285 : (1932) 35 LW 145
Evidence Act, 1872 — Section 92
High Courts08 Oct 1931
Raman Chetti and Others Vs The Taluk Board of Sivaganga
Madras High Court · AIR 1932 Mad 226
Specific Relief Act, 1877 — Section 42
High Courts08 Oct 1931
(Mallampudi) Narayya and Others Vs (Mittapalli) Sarayya and Another
Madras High Court · AIR 1932 Mad 245
Limitation Act, 1963 — Article 132
High Courts08 Oct 1931
In Re: Ponnuswami Goundan and Another
Madras High Court · (1932) ILR (Mad) 622 : 137 Ind. Cas. 317 : (1932) 35 LW 478 : (1932) 62 MLJ 469
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts07 Oct 1931
(Goginoni) Venkatappayya Vs (Yerramneni) Ramakristnamma and Others
Madras High Court · AIR 1932 Mad 53
High Courts07 Oct 1931
Valjee Kanjee and Co. Vs Harsookdas Balakrishnadoss, a firm of Bankers
Madras High Court · 137 Ind. Cas. 838 : (1932) 35 LW 269 : (1932) 62 MLJ 239
Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts07 Oct 1931
Gogineni Venkatappayya Vs Yerramneni Ramakrishnamma and Others
Madras High Court · (1931) 34 LW 898 : (1932) 62 MLJ 107
High Courts01 Oct 1931
(Sri Mirja Raja Sri Pushavati) Alakh Narayan Gajapathiraj Vs Konda Chinna Jogudu and Others
Madras High Court · AIR 1933 Mad 221
High Courts30 Sept 1931
Andiappan Ambalam and Another Vs Subbayya Ambalam and Others
Madras High Court · AIR 1932 Mad 163 : 136 Ind. Cas. 315 : (1931) 34 LW 919
High Courts29 Sept 1931Dismissed
Kumarappa Chettiar and Others Vs Adaikkalam Chetty and Others
Madras High Court · (1931) 09 MAD CK 0034
High Courts29 Sept 1931
Kumarappa Chetti and Others Vs Muthuvijaya Raghunatha Muthukumara Vanangamudi Valuvatti Thevar (dead) represented by Thangammal Aeeyar
Madras High Court · AIR 1932 Mad 207 : 137 Ind. Cas. 616 : (1932) 35 LW 35 : (1932) 62 MLJ 141
Civil Procedure Code, 1908 (CPC) — Section 11