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Madras High Court judgments, 1931

336 judgments · page 8 of 17

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High Courts28 Aug 1931

Alapati Venkataramayya and Others Vs Alapati Nagamma

Madras High Court · AIR 1932 Mad 272 : 136 Ind. Cas. 343 : (1932) 35 LW 233

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High Courts28 Aug 1931

V.E.R. Subbaraya Chettiar and Others Vs Sellamuthu Asari

Madras High Court · AIR 1933 Mad 184

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High Courts28 Aug 1931

Konchada Nilakanta Subudhi Vs Sri Sri Sri Ramachandra Deo and Another

Madras High Court · 137 Ind. Cas. 394

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High Courts28 Aug 1931

(Konchada) Nilakanta Subudhi Vs Sri Sri Sri Ramachandra Deo

Madras High Court · AIR 1932 Mad 250 : (1932) 35 LW 161

Bankruptcy Act, 1914 — Section 47(1)
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High Courts28 Aug 1931

Duraiswami Chettiar Vs Abdul Suban Sahib and Abdul Sukur Sahib Company and Others

Madras High Court · AIR 1932 Mad 237 : 137 Ind. Cas. 390 : (1932) 35 LW 148 : (1932) 62 MLJ 234

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High Courts26 Aug 1931

S.R.M.A.R. Ramanathan, Chettiar Vs The Hon'ble Rajah Sir Annamalai Chettiar and Others

Madras High Court · AIR 1931 Mad 825 : (1932) ILR (Mad) 421 : (1931) 34 LW 654 : (1931) 61 MLJ 704

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18(1)
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High Courts21 Aug 1931

Ranganatha Ayyangar Vs R. Rajagopala Ayyangar and Others

Madras High Court · AIR 1933 Mad 181

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High Courts19 Aug 1931

K. Tulsiram Vs Chairman, Municipal Council

Madras High Court · AIR 1932 Mad 90 : (1931) 34 LW 697

Public Health Act, 1875 — Section 247
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High Courts19 Aug 1931

Alwar Aiyangar Vs Subramania Dikshathar and Others

Madras High Court · AIR 1932 Mad 169 : 136 Ind. Cas. 337 : (1931) 34 LW 906 : (1931) 61 MLJ 863

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 7, Order 38 Rule 8
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High Courts19 Aug 1931

Peruri Appalaraju Vs Peruri Krishnamurthy and Others

Madras High Court · AIR 1932 Mad 182 : (1931) 34 LW 949

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High Courts19 Aug 1931

V.K. Kunju Kombi Achan and Another Vs Ammu alias Parvathi Neithiar

Madras High Court · AIR 1932 Mad 31 : (1931) 34 LW 548 : (1931) 61 MLJ 549

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High Courts19 Aug 1931

K. Tulasiram Vs The Chairman, Municipal Council, R.S. Naidu

Madras High Court · (1932) ILR (Mad) 298 : (1932) 62 MLJ 77

Public Health Act — Section 247
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High Courts18 Aug 1931

Bharat Das Bavaji Vs Hindu Religious Endowments Board

Madras High Court · AIR 1932 Mad 603

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High Courts18 Aug 1931

Sivasami Odayar Vs C.R. Subramania Aiyar

Madras High Court · AIR 1932 Mad 95 : (1932) ILR (Mad) 316 : 136 Ind. Cas. 338 : (1931) 34 LW 908 : (1932) 62 MLJ 68

Provincial Insolvency Act, 1920 — Section 52
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High Courts17 Aug 1931

(Sri Sri Sri Izattasar Kandukuri) Balasuryaprasada Rao Pantulu Garu Vs Taluk Board of Chicacole

Madras High Court · AIR 1931 Mad 822

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High Courts17 Aug 1931

(Rachakonda) Narayanamurti Vs Darmana Ramalingam and Others

Madras High Court · AIR 1933 Mad 187 : 145 Ind. Cas. 599

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High Courts17 Aug 1931

Mari Naganna and Another Vs Peruri Krishnamurthi

Madras High Court · AIR 1932 Mad 139 : (1932) ILR (Mad) 286 : (1931) 34 LW 650 : (1931) 61 MLJ 675

Limitation Act, 1963 — Section 4, 6
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High Courts14 Aug 1931

Azhagaperumal Pillai Vs Rasa Pillai and Others

Madras High Court · AIR 1932 Mad 310 : (1932) 35 LW 388 : (1932) 62 MLJ 399

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High Courts13 Aug 1931

Chellam Ayyar Vs G. Subramania Ayyar

Madras High Court · AIR 1932 Mad 414 : 137 Ind. Cas. 792 : (1932) 36 LW 422

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High Courts13 Aug 1931

Emperor Vs Varadarajulu Naidu

Madras High Court · 136 Ind. Cas. 314 : (1932) 35 LW 140

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