High Courts06 Feb 1931
M. Muthukumara Pillai Vs Emperor
Madras High Court · AIR 1931 Mad 429 : 131 Ind. Cas. 174(1) : (1931) 33 LW 570
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 16 of 17
High Courts06 Feb 1931
C. Samuel Aaron Vs Emperor
Madras High Court · AIR 1931 Mad 440 : (1931) 33 LW 571
High Courts05 Feb 1931
Manubothula Rama Rao Vs Manubothula Venkayamma and Another
Madras High Court · AIR 1931 Mad 705 : (1931) 34 LW 277
High Courts05 Feb 1931
Krishnaswami Sastrigal Vs Avayambal Ammal and Another
Madras High Court · AIR 1933 Mad 204
High Courts04 Feb 1931
Appu L. Rm. Lakshmanan Chetti (died) and Another Vs The Union Board of Devakottai
Madras High Court · AIR 1931 Mad 520 : (1931) 33 LW 532 : (1931) 60 MLJ 600
Madras Local Boards Act, 1920 — Section 225
High Courts03 Feb 1931
Ramnath Chunilal Vs Grandhi Sattirazu and Others
Madras High Court · AIR 1931 Mad 465 : (1932) ILR (Mad) 64 : (1931) 34 LW 824 : (1931) 61 MLJ 909
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts03 Feb 1931
(Mandala) Donganna and Another Vs Mandala Jammanna and Another
Madras High Court · AIR 1931 Mad 613
High Courts02 Feb 1931
Municipal Council Vs Palakkal Velayudha Menon
Madras High Court · AIR 1931 Mad 531
High Courts02 Feb 1931
The Municipal Council Vs Palakkal Velayudha Menon
Madras High Court · 131 Ind. Cas. 139
High Courts30 Jan 1931
(Sheik) Hyder Sahib Vs Sabjan Sahib
Madras High Court · AIR 1931 Mad 560 : (1931) 34 LW 527
High Courts30 Jan 1931
Samarapuri Chetti Vs Corporation of Madras
Madras High Court · (1932) ILR (Mad) 1034 : (1931) 33 LW 553 : (1931) 60 MLJ 711
Madras City Municipal Corporation Act, 1919 — Section 287
High Courts29 Jan 1931
Purushotama Ratho Vs Brundavana Dass and Others
Madras High Court · AIR 1931 Mad 597(1) : (1931) 33 LW 664
High Courts29 Jan 1931
M.K. Srinivasan and Others Vs Watrap S. Subramania Aiyar and Others
Madras High Court · AIR 1932 Mad 100 : 136 Ind. Cas. 193 : (1931) 34 LW 746 : (1931) 61 MLJ 724
Companies Act, 1956 — Section 20
High Courts29 Jan 1931
(Medipalli) Narayanappa Vs Kuruba Hanumanthappa
Madras High Court · AIR 1932 Mad 32 : (1932) 35 LW 142
High Courts28 Jan 1931
Thiruvengadam Pillai and Another Vs P. Gnanasambandam Pillai and Others
Madras High Court · AIR 1932 Mad 97(1) : 136 Ind. Cas. 42
High Courts27 Jan 1931
C. Doraisami Naidu and Others Vs Kanniappa Chetti
Madras High Court · AIR 1931 Mad 487
High Courts26 Jan 1931
In Re: Arumugha Solagan
Madras High Court · (1931) ILR (Mad) 943 : (1931) 34 LW 201 : (1931) 61 MLJ 265
Criminal Procedure Code, 1898 (CrPC) — Section 7(1)
High Courts23 Jan 1931
(Chavali) Ramakrishnayya Vs (Yeleswarapu) Soorayanarayana Sarma
Madras High Court · AIR 1933 Mad 224
High Courts22 Jan 1931
Mahant Bagavathi Doss Bavaji, Dharmakartha of Sri Venkatesaperumal Devasthanam Vs M. Sarangaraja Aiyangar and Others
Madras High Court · AIR 1931 Mad 536 : (1931) ILR (Mad) 722 : (1931) 33 LW 528 : (1931) 61 MLJ 312
Land Acquisition Act, 1894 — Section 3(d)