High Courts02 Dec 1931
Meenakshi Sundaram Chetty Vs Ranga Ayyangar and Another
Madras High Court · AIR 1932 Mad 696 : (1932) 35 LW 397
COURT ARCHIVE
Madras High Court judgments, 1931
336 judgments · page 2 of 17
High Courts02 Dec 1931
Pazhancheri Panangat Blahayil Karnavan and Manager Kunjunni Nair (dead) and Another Vs Arakal Kalapurayil Kalliani Amma's children Achutha Menon and Others
Madras High Court · (1932) ILR (Mad) 656 : (1932) 35 LW 614 : (1932) 62 MLJ 629
Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts01 Dec 1931
C. Ramaswami Chettiar Vs K. Ankappa Mudali and Another
Madras High Court · AIR 1933 Mad 175 : 145 Ind. Cas. 694
High Courts27 Nov 1931
(Elury) Suryanarayana Vs Rajah of Vizianagaram
Madras High Court · AIR 1932 Mad 565
High Courts27 Nov 1931
Chintada Chittayya and Others Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1932 Mad 377 : (1932) ILR (Mad) 453 : 137 Ind. Cas. 30 : (1932) 35 LW 516 : (1932) 62 MLJ 592
Tamil Nadu General Clauses Act, 1891 — Section 3(6)
High Courts27 Nov 1931
Elury Suryanarayana Vs The Raja of Vizianagaram
Madras High Court · 137 Ind. Cas. 871 : (1932) 35 LW 358
High Courts25 Nov 1931
Palaniswami Goundar Vs English and Scottish Co-operative Wholesale Societies Ltd.
Madras High Court · AIR 1933 Mad 145 : 145 Ind. Cas. 412
High Courts25 Nov 1931
Lieutenant Srinivasa Rajamani Rajah Deo, the Rajah of Mandasa (dead) and Another Vs Senapathi Jagannayakulu and Others
Madras High Court · (1932) ILR (Mad) 883 : 140 Ind. Cas. 331 : (1932) 36 LW 292 : (1932) 63 MLJ 450
Madras Estates Land Act, 1908 — Section 164
High Courts25 Nov 1931
Gangjee Premjee and Company Vs O.L.K.K.N. Firm constisting of partners Kannappa Chettiar and Others
Madras High Court · AIR 1932 Mad 352 : (1932) ILR (Mad) 766 : 137 Ind. Cas. 740 : (1932) 35 LW 544 : (1932) 63 MLJ 152
Limitation Act, 1908 — Section 12, 5
High Courts24 Nov 1931
Pattammal Vs Ramayya Pillai
Madras High Court · AIR 1932 Mad 415 : (1932) 35 LW 511
High Courts24 Nov 1931
P. Krishnamachariar Vs The Official Assignee of Madras
Madras High Court · AIR 1932 Mad 256 : (1932) ILR (Mad) 455 : 137 Ind. Cas. 571 : (1932) 35 LW 166 : (1932) 62 MLJ 185
High Courts23 Nov 1931
In Re: Ganapathi Goundan
Madras High Court · (1932) 35 LW 61 : (1932) 62 MLJ 223
Criminal Procedure Code, 1898 (CrPC) — Section 330, 343
High Courts23 Nov 1931
Ganapathy Goundan Vs Emperor
Madras High Court · AIR 1932 Mad 214
Penal Code, 1860 (IPC) — Section 330, 343
High Courts20 Nov 1931
Pandmanabhani Ramanamma alia Bullemma Vs Golusu Appalanarasayya
Madras High Court · (1932) ILR (Mad) 346 : 136 Ind. Cas. 348
High Courts20 Nov 1931
(Padmanabhini) Ramanamma Vs Golusu Appalanarasayya
Madras High Court · AIR 1932 Mad 254 : (1932) 35 LW 176
Evidence Act, 1872 — Section 40, 43
High Courts20 Nov 1931
Bullemma Vs Golusu Appalanarasayya
Madras High Court · (1932) 62 MLJ 230
Evidence Act, 1872 — Section 40, 43
High Courts20 Nov 1931
A.D. Narayana Sah and Others Vs Kannamma Bai (dead) and Others
Madras High Court · (1932) ILR (Mad) 727 : 140 Ind. Cas. 422 : (1932) 35 LW 647 : (1932) 62 MLJ 608
Penal Code, 1860 (IPC) — Section 497
High Courts20 Nov 1931
The Madras Central Urban Bank Ltd. and The Madras City Co-operative Bank Ltd. Vs The Corporation of Madras
Madras High Court · AIR 1932 Mad 474 : (1932) 35 LW 573 : (1932) 62 MLJ 720
Madras City Municipal Corporation Act, 1919 — Section 111
High Courts19 Nov 1931
Velankayala Chendrayya Vs Bobbili Appalamma
Madras High Court · AIR 1932 Mad 588 : 140 Ind. Cas. 11
High Courts19 Nov 1931
(Makarla) Venkataramanujamma Vs (Kodavanlapalli) Chinna Venkata Reddi and Another
Madras High Court · AIR 1932 Mad 327 : 137 Ind. Cas. 715