High Courts14 Dec 1917
Municipal Council of Vizagapatam Vs Foster
Madras High Court · (1918) ILR (Mad) 538
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 2 of 24
High Courts14 Dec 1917
The Municipal Council of Vizagapatam Vs William Foster
Madras High Court · AIR 1918 Mad 264(2) : 44 Ind. Cas. 308
High Courts14 Dec 1917
Ankalamma Vs B. Chenchayya and Others
Madras High Court · AIR 1918 Mad 29 : (1918) ILR (Mad) 637
High Courts14 Dec 1917
Ankalamma Vs Bellam Chenchayya and Others
Madras High Court · 45 Ind. Cas. 419 : (1918) 7 LW 221 : (1918) 34 MLJ 315
High Courts13 Dec 1917
Champyil Koppan and Others Vs Kolasseri Kelappan Nambiyar and Another
Madras High Court · AIR 1918 Mad 142 : 44 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47
High Courts12 Dec 1917
Abi Dhunimsa Bibi Vs Mahammad Fathi Uddin and Another
Madras High Court · (1918) ILR (Mad) 1026
High Courts11 Dec 1917
Subramania Aiyar Vs Namasivaya Asari
Madras High Court · AIR 1918 Mad 162 : 45 Ind. Cas. 11 : (1918) 8 LW 374 : (1918) 35 MLJ 377
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts10 Dec 1917
P.V. Kothandaramaswami Naidu Vs P.M.A. Muthia Chetti
Madras High Court · AIR 1918 Mad 344 : 45 Ind. Cas. 186
Negotiable Instruments Act, 1881 (NI) — Section 118, 118(e)
High Courts10 Dec 1917
Sundara Singh Vs Pazhamalai Padayachi and Another
Madras High Court · AIR 1918 Mad 262 : 45 Ind. Cas. 701
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j), 104(2)
High Courts06 Dec 1917
Abi Dhunimsa Bibi Ammal Vs Muhammad Fatttu Uddin Sahib and Others
Madras High Court · AIR 1918 Mad 319 : (1918) 35 MLJ 468
Majority Act, 1875 — Section 2
High Courts06 Dec 1917
Adiraja Arsu alias Kumaraya Ballala Vs Sheik Budan Sahib and Others
Madras High Court · AIR 1918 Mad 160 : (1918) 7 LW 440 : (1918) 34 MLJ 358
High Courts05 Dec 1917
Kizhakkekath Kemalooti and Another Vs Pulikkalakath Muhamed and Others
Madras High Court · (1918) ILR (Mad) 629
High Courts05 Dec 1917
Srikakolapur Venkataraju Vs Gudivada Ramanujam
Madras High Court · AIR 1918 Mad 163 : 44 Ind. Cas. 319 : (1918) 7 LW 518
Contract Act, 1872 — Section 65
High Courts05 Dec 1917
Srikakolapu Venkataraju Vs Gudivada Ramanujam
Madras High Court · (1918) 34 MLJ 561
Contract Act, 1872 — Section 65
High Courts05 Dec 1917
Avaran Marakarakath Kizhakkekath Kemalutti and Another Vs Pulikkalakath Puthiakath Muhamad alias Ahammad and Others
Madras High Court · 45 Ind. Cas. 743 : (1918) 7 LW 291 : (1918) 34 MLJ 170
Conveyancing Act, 1881 — Section 4
High Courts04 Dec 1917
Manakari Venkappa Chari Vs Holagunel Pompana Gowd and Others
Madras High Court · AIR 1918 Mad 42 : 45 Ind. Cas. 474 : (1918) 7 LW 372
Madras Revenue Recovery Act, 1864 — Section 25
High Courts03 Dec 1917
In Re Mantripragada Mattapalli Narasimha Rao
Madras High Court · 44 Ind. Cas. 973
Penal Code, 1860 (IPC) — Section 341, 385, 44
High Courts30 Nov 1917
Perumal Goundan and Others Vs The Thirumalarayapuram Jananukoola Dhanasekhara Sangha Nidhi (Limited)
Madras High Court · (1918) ILR (Mad) 624
High Courts30 Nov 1917
Yamajala Sanjevudu Vs Nakka Venkadu and Others
Madras High Court · AIR 1918 Mad 165 : 45 Ind. Cas. 24
Civil Procedure Code, 1882 — Section 335
High Courts30 Nov 1917
Perumal Koundan and Others Vs The Thirumalarayapuram Jananukoola Dhanasekara Sanka Nidhi Ltd.
Madras High Court · AIR 1918 Mad 362 : (1918) ILR (Mad) 624 : 45 Ind. Cas. 164 : (1918) 34 MLJ 421
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1