COURT ARCHIVE

Madras High Court judgments, 1917

470 judgments · page 24 of 24

High Courts15 Jan 1917

Vadlamudi Gopalakrishnayya and Another and Vadlamudi Subba Rao by Natural Father and Guardian Vadlamudi Seetharamaswamy Vs Vadlamudi Gangayya and Others Vadlamudi Gangayya and Others Vs Bobba Padmanabhyya and Others Vadlamudi Manikyam and Others and Vadlamudi Venkatasubba Row Vs Vadlamudi Lingayya and Another

Madras High Court · 52 Ind. Cas. 749

High Courts11 Jan 1917

Madras High Court · AIR 1918 Mad 439 : (1917) ILR (Mad) 880 : (1917) 5 LW 414

High Courts11 Jan 1917

Madras High Court · AIR 1918 Mad 608 : 41 Ind. Cas. 24 : (1917) 6 LW 572

High Courts10 Jan 1917

Madras High Court · (1918) ILR (Mad) 1171 : (1917) ILR (Mad) 1171

High Courts10 Jan 1917

Madras High Court · AIR 1918 Mad 257 : 43 Ind. Cas. 1 : (1917) 6 LW 757

High Courts10 Jan 1917

Madras High Court · 44 Ind. Cas. 813

Negotiable Instruments Act, 1881 (NI) — Section 27Penal Code, 1860 (IPC) — Section 226

High Courts09 Jan 1917

Madras High Court · AIR 1918 Mad 395 : (1917) 6 LW 22 : (1917) 32 MLJ 439

High Courts08 Jan 1917

Madras High Court · AIR 1918 Mad 723 : 39 Ind. Cas. 504

High Courts08 Jan 1917

Madras High Court · 42 Ind. Cas. 344 : (1917) 6 LW 408 : (1917) 33 MLJ 455

High Courts01 Jan 1917

Madras High Court · (1917) ILR (Mad) 31 : 41 Ind. Cas. 581 : (1917) 32 MLJ 422

Contract Act, 1872 — Section 25