High Courts09 Feb 1917
Ramanamma alias Vidchi Patnayakam and Another Vs Bathala Kamaraju and Others
Madras High Court · AIR 1918 Mad 640 : (1918) ILR (Mad) 23 : (1917) 5 LW 704
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 22 of 24
High Courts08 Feb 1917
Samandan Karakat Etathil Karnavan Ryrappan Nambiar Vs Manikot Velluva Veetil Raman Nambiar (deceased) and Others
Madras High Court · (1917) 6 LW 296 : (1917) 33 MLJ 679
Limitation Act, 1908 — Section 3
High Courts08 Feb 1917
Samandan Karakat Etathil Karnavan Ryrappan Nambiar Vs Manikoth Velluva Vettil Raman Nambiar and Others
Madras High Court · AIR 1918 Mad 558 : 42 Ind. Cas. 349
Limitation Act, 1908 — Section 31
High Courts07 Feb 1917
In Re: Bagiammal and Another
Madras High Court · AIR 1918 Mad 488 : (1917) 32 MLJ 258
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts06 Feb 1917
Appan Patra Chariar Vs V.S. Srinivasa Chariar and Others
Madras High Court · (1917) ILR (Mad) 1122
High Courts06 Feb 1917
Pumulli Manakal Narayanan Nambudripad Vs Venkitajela Aiyar and Others
Madras High Court · AIR 1918 Mad 705 : 40 Ind. Cas. 414 : (1917) 5 LW 615
High Courts06 Feb 1917Dismissed
Bathula Venkanna Vs Namuduri Venkatakrishnayya and Another
Madras High Court · (1917) 02 MAD CK 0026
Limitation Act, 1963 — Section 10
High Courts06 Feb 1917
Sathula Venkanna Vs Namuduri Venkatakrishnayya and Another
Madras High Court · AIR 1918 Mad 492 : 41 Ind. Cas. 807 : (1917) 6 LW 192 : (1917) 33 MLJ 35
Limitation Act, 1963 — Article 113
High Courts06 Feb 1917
Appan Patrachariar Vs V.S. Srinivasachariar and Others
Madras High Court · AIR 1918 Mad 531 : (1917) ILR (Mad) 1122 : (1917) 5 LW 544 : (1917) 32 MLJ 364
High Courts02 Feb 1917
In Re: Mantripragada Venkatarama Rao and Others
Madras High Court · AIR 1918 Mad 574(1) : 41 Ind. Cas. 137
High Courts02 Feb 1917
Kizhakke Meladathil Vidvan Kombi Achan Sekhari Varma Valia Raja Avergal of Palghat (deceased) and Another Vs Kannanpra Nair Veetil Karnavan Raman Unni alias Tharuvayur Pada Nair and Others
Madras High Court · 42 Ind. Cas. 22
Limitation Act, 1963 — Section 2
High Courts02 Feb 1917
Ansur Subba Naidu and Others Vs The Secretary of State for India in Council
Madras High Court · AIR 1918 Mad 373 : 41 Ind. Cas. 770
High Courts02 Feb 1917
Kizhakke Meladathi Vidvan Kombi Achan styled Sekhari Varma Valia Raja Avergal of Palghat (deceased) and Another Vs Kannanpara Nair Veetil Karnavan Raman Unni alias Tharuvayur Pada Nair and Others
Madras High Court · (1918) ILR (Mad) 4 : (1917) 6 LW 195 : (1917) 33 MLJ 26
Limitation Act, 1963 — Section 2
High Courts01 Feb 1917
In Re: Vemireddy Babu Reddy
Madras High Court · AIR 1918 Mad 591(1) : 39 Ind. Cas. 309
High Courts31 Jan 1917
Hajee Ismail and Sons Vs Wilson and Co.
Madras High Court · (1918) ILR (Mad) 709
High Courts31 Jan 1917
Chunduru Chinna Lakshmi Narayana and Others Vs Neralla Venkata Subba Row by Next Friend, Mamidi Pichamma
Madras High Court · 41 Ind. Cas. 605 : (1917) 6 LW 85 : (1917) 33 MLJ 195
Probate and Administration Act, 1881 — Section 4
High Courts29 Jan 1917
Periyasamy Thevan and Others Vs Karuthiah Thevan and Another
Madras High Court · AIR 1918 Mad 1293 : 39 Ind. Cas. 933 : (1917) 6 LW 631
High Courts29 Jan 1917
Vishvendra Thirtha Swamier of Sode Mutt Vs The National Insurance Company, Limited and The Sunlife Company
Madras High Court · AIR 1918 Mad 635(1) : 41 Ind. Cas. 392
High Courts29 Jan 1917
P.M.A. Muthiah Chetty and Others Vs P.R. Alagappa Chetty and Another
Madras High Court · (1918) ILR (Mad) 1
Limitation Act, 1963 — Article 89