High Courts13 Mar 1917
Akula Bakkayya, Manager of the A.L.I. Company Vs Aluri Venkatanarasimham
Madras High Court · (1917) 33 MLJ 553
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 20 of 24
High Courts13 Mar 1917
T. Krishnamacharlu and Others Vs Appan Govinda Ramanuja Pedda Jiyangarlu Varu and Another
Madras High Court · AIR 1918 Mad 628 : 42 Ind. Cas. 275
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts12 Mar 1917
In Re: Naddi Chengadu
Madras High Court · AIR 1918 Mad 644(1) : (1917) ILR (Mad) 789 : 39 Ind. Cas. 1006
High Courts09 Mar 1917
Bezwada Kotayya and Others Vs Konathalapalli Venkayya
Madras High Court · 45 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 247, 403
High Courts07 Mar 1917
Sivanupandia Thevar and Others Vs Meenakshisundara Vinayaga Visakaperumal Sethurayar Avergal Zamindar of Urkad represented by M.R. Ry. Krishna Row Avl., Manager in charge of the estate under the Court of Wards
Madras High Court · 43 Ind. Cas. 498 : (1917) 6 LW 417 : (1918) 34 MLJ 139
Madras Estates Land Act, 1908 — Section 40(1)
High Courts07 Mar 1917
Anantanarayana Iyer Vs Kozhikote Patinhare Kovta-Lakath Thiruveerarayan Alias Thampan Thamburan Styled The Present Edathrapad 4th Rajah Of Calicut and Others
Madras High Court · AIR 1918 Mad 548 : 41 Ind. Cas. 536
High Courts07 Mar 1917
Sivanupandia Thevar and Others Vs Meenakshi Sundara Vinayaka Visakaperumal Sethurayar Avargal Minor ZamiNdar of Urkad Represented by Krishna Rao Manager of the Estate Under the Court of Wards
Madras High Court · (1918) ILR (Mad) 109
Madras Estates Land Act, 1908 — Section 40(1)
High Courts07 Mar 1917
Anantanarayana Iyen Vs Khozhikote Patinhare Kovilakath Thiruveerarayan alias Thampan Thamburan and Others
Madras High Court · (1917) 33 MLJ 459
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts06 Mar 1917
Nadanaligi Kurugodappa Vs Angadi Soogamma and Another
Madras High Court · AIR 1918 Mad 661 : (1918) ILR (Mad) 40 : 39 Ind. Cas. 928
High Courts06 Mar 1917
Gangadharan Pattar and Others Vs Patinhara Kovilakath Thazhathe Manavikraman alias Cheria Kunjunni Rajah Avl. and Others
Madras High Court · AIR 1918 Mad 453 : 42 Ind. Cas. 268 : (1917) 6 LW 491 : (1917) 33 MLJ 512
High Courts06 Mar 1917
Mogadasu Venkatadasu and Others Vs Venkamamidi Udayanarayan and Others
Madras High Court · AIR 1918 Mad 569 : 41 Ind. Cas. 122 : (1917) 6 LW 142 : (1917) 33 MLJ 548
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts02 Mar 1917
Vankamamidi Mahalakshmamma Vs Venkamamidi Rajamma Alias Raja Lakashmamma and Another
Madras High Court · 43 Ind. Cas. 458
High Courts02 Mar 1917
Muthu Bhattar Vs Mrithunjaya Bhattar and Another
Madras High Court · 44 Ind. Cas. 248 : (1918) 7 LW 78
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts02 Mar 1917
Dost Muhammed Khan and Another Vs Nazir Ali Sahib and Another
Madras High Court · AIR 1918 Mad 1006 : 42 Ind. Cas. 474 : (1917) 6 LW 134
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Mar 1917
Sikhamani Pandithar Vs Ammani Ammal and Others
Madras High Court · AIR 1918 Mad 708 : 40 Ind. Cas. 36
High Courts01 Mar 1917
Puthiyapandikasalayil Abdulla Koya Vs Kallumpurath Kanaran (dead) and Others
Madras High Court · 43 Ind. Cas. 6 : (1917) 33 MLJ 463
Malabar Compensation for Tenants Improvements Act, 1899 — Section 6
High Courts28 Feb 1917
C. Jagannadha Mudaliar, Receiver, Appointed By The District Court Of The Chingleput On Behalf The Rajah Of Kalahasti, Since Discharged Vs Neervoy Audiah and Others
Madras High Court · AIR 1918 Mad 636 : 42 Ind. Cas. 718 : (1917) 6 LW 292
Madras Estates Land Act, 1908 — Section 13(3)
High Courts28 Feb 1917
Swaminatha Mudali and Others Vs M. Saravana Mudali and Others
Madras High Court · AIR 1918 Mad 383 : (1917) 33 MLJ 370
Specific Relief Act, 1877 — Section 18Transfer of Property Act, 1882 — Section 3
High Courts26 Feb 1917
K. Ramalinga Annavi Vs Narayana Annavi and Others
Madras High Court · (1917) 42 MLJ 504
Limitation Act, 1963 — Section 12
High Courts26 Feb 1917
The Public Prosecutor Vs Kayaniyil Kunhamad and Others
Madras High Court · AIR 1918 Mad 562 : 39 Ind. Cas. 990 : (1917) 5 LW 537