High Courts23 Feb 1917
Chikkam Seshamma and Another Vs Chikkam Ammiraju and Others
Madras High Court · (1918) ILR (Mad) 33
Contract Act, 1872 — Section 15
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 21 of 24
High Courts23 Feb 1917
B. Raja Rajeswara Setupati Avergal Alias Muthuramalinga Setupati Avergal, Raja of Ramnad Vs Rajagopala Iyer and Others
Madras High Court · AIR 1918 Mad 400 : 43 Ind. Cas. 164 : (1918) 7 LW 28
High Courts23 Feb 1917
Nallasivan Pillai Vs N. Ramalingam Pillai
Madras High Court · AIR 1918 Mad 398 : 41 Ind. Cas. 305 : (1917) 6 LW 364 : (1917) 32 MLJ 402
Legal Practitioners Act, 1879 — Section 13
High Courts23 Feb 1917
Doraisami Padayachi and Another Vs Vaidyalinga Padayachi (dead) and Others
Madras High Court · AIR 1918 Mad 1145 : (1917) 33 MLJ 46
Specific Relief Act, 1877 — Section 21
High Courts23 Feb 1917
S.K. Mohideen Kadirshaw Maraikar Vs The Official Receiver and Another
Madras High Court · AIR 1918 Mad 206 : (1918) ILR (Mad) 30 : 45 Ind. Cas. 67
Provincial Insolvency Act, 1907 — Section 24, 26, 52
High Courts23 Feb 1917
Hussain Sahib and Others Vs Hassan Saib and Others
Madras High Court · 41 Ind. Cas. 184 : (1917) 5 LW 835
High Courts22 Feb 1917
Kailasa Pandaram Vs Ramanuja Naidu and Others
Madras High Court · AIR 1918 Mad 1204(1) : 39 Ind. Cas. 950 : (1917) 6 LW 19
High Courts20 Feb 1917
Chidambara Pillai and Others Vs Rangasami Naicker and Thirty-Seven Ors.
Madras High Court · (1918) ILR (Mad) 561 : (1918) 7 LW 454
High Courts19 Feb 1917
Devarapalli Ramalinga Reddi and Others Vs Srigiriraju Kotayya and Others
Madras High Court · AIR 1918 Mad 541 : (1918) ILR (Mad) 26 : 41 Ind. Cas. 286 : (1917) 6 LW 246 : (1917) 33 MLJ 60
Evidence Act, 1872 — Section 35
High Courts16 Feb 1917
The Public Rrosecutor Vs Tsandra Ramaswamy and Others
Madras High Court · AIR 1918 Mad 540 : 39 Ind. Cas. 1000
High Courts16 Feb 1917
Nathamuni Mudali and Others Vs Parthasaradhi Mudali and Others
Madras High Court · AIR 1918 Mad 693(2) : (1917) 6 LW 188 : (1917) 33 MLJ 203
High Courts14 Feb 1917
Ratna Mudali and Another Vs King-Emperor
Madras High Court · (1917) ILR (Mad) 1028
High Courts13 Feb 1917
Avasarala Kondol Row and Another Vs Iswara Sanyasi Swamulavaru Alias Avasarala Kamarazu and Others
Madras High Court · 40 Ind. Cas. 535
High Courts13 Feb 1917
Avasarala Kondal Row and Another Vs Iswara Sanyasi Swamulavaru alias Avasarala Kamarazu and Others
Madras High Court · AIR 1918 Mad 402 : (1917) 33 MLJ 63
High Courts13 Feb 1917
Appala Raja and Others Vs Rangappa Naicker and Others
Madras High Court · AIR 1918 Mad 632 : (1917) 6 LW 12 : (1917) 33 MLJ 481
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts12 Feb 1917
Vadla Nagiah Vs Valuru Divakara Mudaliar, Deceased, By His Legal Representative Valuru Pdrdshothama
Madras High Court · AIR 1918 Mad 564(1) : 41 Ind. Cas. 585
High Courts09 Feb 1917
M. Narayani Ammal Vs The SECRETARY of STATE for INDIA in COUNCIL and Others
Madras High Court · AIR 1918 Mad 590 : 41 Ind. Cas. 167
High Courts09 Feb 1917
D. Soundararaja Iyengar Vs K. Sreenivasa Chariar and Another
Madras High Court · AIR 1918 Mad 703 : 39 Ind. Cas. 975
High Courts09 Feb 1917
Ramanamma alias Videhi Patnayakam and Another Vs Bathula Kamaraju and Others
Madras High Court · 39 Ind. Cas. 863