High Courts26 Jan 1917
Ramasamy Nadan and Others Vs Subramania Nadan and Others
Madras High Court · (1917) 32 MLJ 447
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 23 of 24
High Courts25 Jan 1917
Senakkayala Virasami Naidu Vs Bommadevara Pichayya Naidu and Others
Madras High Court · AIR 1918 Mad 456 : 43 Ind. Cas. 167 : (1917) 6 LW 758 : (1917) 33 MLJ 536
High Courts25 Jan 1917
T.A. Chidambaram Chetty and Another Vs M.L.M. Ramanatham Chetty
Madras High Court · AIR 1918 Mad 605 : (1917) 5 LW 646 : (1917) 32 MLJ 487
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts25 Jan 1917
M. L. M. Ramanathan Chetty Vs T. A. Chidambaram Chetty and Another
Madras High Court · 41 Ind. Cas. 41
High Courts24 Jan 1917
P.V. Naganatha Sastri Vs N.P. Subramania Iyer
Madras High Court · AIR 1918 Mad 700 : (1917) 5 LW 598 : (1917) 32 MLJ 392
High Courts24 Jan 1917
Ghulamsa Ravuthar and Others, Sultan Mohiuddin Ravuthar and Others and A.S. Muhammad Husain Ravuthar and Others Vs S.M.R.M.S.V. Visvanathan Chettiar
Madras High Court · AIR 1918 Mad 524 : 40 Ind. Cas. 347 : (1917) 5 LW 721
High Courts23 Jan 1917
S. Nathamuni Pillai Vs Vengammal and Others
Madras High Court · AIR 1918 Mad 657 : 40 Ind. Cas. 358 : (1917) 5 LW 593
High Courts23 Jan 1917
Chikkam Ammiraju and Others Vs Chikkam Seshamma and Another
Madras High Court · AIR 1918 Mad 414 : 34 Ind. Cas. 578 : (1916) 3 LW 490 : (1917) 32 MLJ 494
Penal Code, 1860 (IPC) — Section 298, 508
High Courts23 Jan 1917
Kandasami Naicker Vs Irusappa Naicker and Others
Madras High Court · (1918) ILR (Mad) 102 : (1917) 33 MLJ 309
Limitation Act, 1963 — Section 28
High Courts19 Jan 1917
Appanna Prasada Panda Vs Appanna Mahapatro and Others
Madras High Court · AIR 1918 Mad 730 : 40 Ind. Cas. 145 : (1917) 5 LW 374
High Courts19 Jan 1917
Rja Sugutur Immidy Pedda Chikka Royal Yeshowan Bahadur and Another Vs Raja Sugutur Immidy Samba Sadasiva Chikka Royal Yeshowant Bahadur
Madras High Court · 43 Ind. Cas. 654
High Courts18 Jan 1917
The Chalapuram Bank Ltd. Vs The Zamorin Raja Avergal
Madras High Court · AIR 1918 Mad 720 : 40 Ind. Cas. 549
High Courts18 Jan 1917
S. Sundaram Ayyar, Receiver of the Tanjore Palace Estate Vs Ramachandra Ayyar and Others
Madras High Court · AIR 1918 Mad 435 : (1917) ILR (Mad) 389 : (1917) 5 LW 789 : (1917) 32 MLJ 333
Madras Proprietary Estates Village Service Act, 1894 — Section 4
High Courts17 Jan 1917
Nochulliyil Eazhuvan Theethisson Theethalan Vs The Eralpad Rajah styled Elaya Rajah Avergal of Patinhara Kovilagom in Calicut (deceased) and Others
Madras High Court · (1917) 32 MLJ 442
Transfer of Property Act, 1882 — Section 58
High Courts16 Jan 1917
T. Rangayya Reddy Vs V.S. Subramanya Aiyar and Others
Madras High Court · 40 Ind. Cas. 429
High Courts16 Jan 1917
Vaithilinga Odayar and Another Vs Ayyathorai Odayar and Others
Madras High Court · 37 Ind. Cas. 753
High Courts16 Jan 1917
T. Rangayya Reddy Vs V.R. Subrahmanya Aiyar and Others
Madras High Court · (1917) ILR (Mad) 365 : (1917) 5 LW 797 : (1917) 32 MLJ 575
Specific Relief Act, 1877 — Section 27
High Courts16 Jan 1917
The Firm of Ramakrishna Aiyar and Another Vs The Official Receiver of Tinnevelly
Madras High Court · (1917) 5 LW 507 : (1917) 32 MLJ 520
Provincial Insolvency Act, 1907 — Section 37
High Courts16 Jan 1917
Boidyo Gauranga Sahu Vs Sudevi Mata
Madras High Court · AIR 1918 Mad 1278 : (1917) ILR (Mad) 612 : 41 Ind. Cas. 589 : (1917) 6 LW 46 : (1917) 32 MLJ 597
Trusts Act, 1882 — Section 60
High Courts16 Jan 1917
Vaithilinga Odayar and Another Vs Atyathorai Odayar and Others
Madras High Court · (1917) ILR (Mad) 1118