High Courts20 Mar 1917
Cherlo Subba Reddi Vs Amparayani Venkataseshiah and Others
Madras High Court · 43 Ind. Cas. 502
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 19 of 24
High Courts20 Mar 1917
Theman and Another Vs Kunhi Pathumma and Another
Madras High Court · AIR 1918 Mad 84 : 43 Ind. Cas. 757
High Courts20 Mar 1917
Thema and Another Vs Kunhi Pathumma and Another
Madras High Court · (1918) ILR (Mad) 118
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts20 Mar 1917
V. Krishnaiyah Vs C. Gajendra Naidu and Others Sankunni Vs Ikkora Kutti
Madras High Court · AIR 1918 Mad 513 : (1917) ILR (Mad) 1127
High Courts20 Mar 1917
V. Krishnayyah Vs C. Gajendra Naidu and Others
Madras High Court · (1917) ILR (Mad) 1127 : (1917) 6 LW 290 : (1917) 33 MLJ 533
Limitation Act, 1963 — Article 182
High Courts20 Mar 1917
Thema and Another Vs Kunhi Pathuma and Another
Madras High Court · (1917) 6 LW 570 : (1918) 34 MLJ 128
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts20 Mar 1917
R.S. Rama Shenoi and Another Vs M.A. Hallagna and Another
Madras High Court · AIR 1918 Mad 274 : (1918) ILR (Mad) 205 : 45 Ind. Cas. 703 : (1918) 34 MLJ 295
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts20 Mar 1917
Venkatasubba Sastrial and Others Vs V. Subramania Aitar and Others Venkatasubba Sastrial and Others Vs V. Subramania Aiyar
Madras High Court · AIR 1918 Mad 500 : 42 Ind. Cas. 827
High Courts19 Mar 1917
Majjiga Venkatasubba Reddi Vs Chundi Linga Reddi
Madras High Court · AIR 1918 Mad 554(1) : 41 Ind. Cas. 640
High Courts16 Mar 1917
A. Kuttan Vs P. Kalliani Amma and Others
Madras High Court · AIR 1918 Mad 697(1) : 40 Ind. Cas. 449 : (1917) 6 LW 25
High Courts16 Mar 1917
Kondapalli Parasuramareddi and Others Vs Malereddi Venkayya and Another By Their Mother and Guardian Kotamma
Madras High Court · AIR 1918 Mad 695 : 42 Ind. Cas. 496 : (1917) 6 LW 250
High Courts15 Mar 1917
Chinta Rangayya and Others Vs Chinta Butchamma and Others
Madras High Court · AIR 1918 Mad 699 : 41 Ind. Cas. 281 : (1917) 6 LW 61
High Courts14 Mar 1917
Puliyadi Navanna Ellarayan Vs Kuttuva China Kuna Muni Nagendra Iyen and Another
Madras High Court · AIR 1918 Mad 716 : 42 Ind. Cas. 509 : (1917) 6 LW 233
Contract Act, 1872 — Section 52Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts14 Mar 1917
P.R. Srinivasa Aiyar Vs A. Sesha Iyer and Another
Madras High Court · 41 Ind. Cas. 783
High Courts14 Mar 1917
Appavu Rowther alias Kadirsa Rowther Vs Seeni Rowther alias Muhammad Abdul Kadir Rowther
Madras High Court · AIR 1918 Mad 719 : (1918) ILR (Mad) 115 : 42 Ind. Cas. 514 : (1917) 6 LW 243 : (1917) 33 MLJ 177
Civil Procedure Code, 1908 (CPC) — Section 22Contract Act, 1872 — Section 28
High Courts14 Mar 1917
P.R. Srinivasa Aiyar Vs A. Sesha Aiyar and Another
Madras High Court · AIR 1918 Mad 444 : (1918) ILR (Mad) 197 : (1918) 34 MLJ 282
Contract Act, 1872 — Section 65
High Courts13 Mar 1917
Segu Baliah Vs N. Ramasamiah
Madras High Court · 42 Ind. Cas. 608 : (1917) 6 LW 283
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 421, 424
High Courts13 Mar 1917
C. Srinivasa Aiyangar and Others Vs Meddaikara Abdur Rahim Sahib and Another
Madras High Court · 40 Ind. Cas. 82 : (1917) 6 LW 108
High Courts13 Mar 1917
Akula Bakkayya, Manager of the A.L.J. Company Vs Aluri Venkatanarasimham
Madras High Court · 39 Ind. Cas. 948