High Courts17 Apr 1917
Kota Chinna Lakshmiah Vs Nalam Viswanatham
Madras High Court · AIR 1918 Mad 568 : 42 Ind. Cas. 357
Contract Act, 1872 — Section 236
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 17 of 24
High Courts17 Apr 1917
C. Iyavoo Chetty trading under the name and style of ripon and Co. Vs Jehanghir M. Holmes, Managing Proprietor of J. Holmes and Co.
Madras High Court · AIR 1918 Mad 578(1) : 41 Ind. Cas. 661 : (1917) 6 LW 287
High Courts16 Apr 1917
P.R. Srinivasa Aiyangar Vs M.D. Narayana Aiyangar
Madras High Court · (1917) 6 LW 361 : (1917) 33 MLJ 539
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts12 Apr 1917
In Re: Venkataranga Josiar
Madras High Court · AIR 1918 Mad 481 : 40 Ind. Cas. 291
High Courts12 Apr 1917
Kolandai Velu and Another Vs Rev. J. Dequidt
Madras High Court · 41 Ind. Cas. 664 : (1917) 6 LW 126 : (1917) 33 MLJ 113
High Courts12 Apr 1917
The Secretary of State for India in Council Vs Ambalavana Pandara Sannadhi Avergal, Head of Sri Panchakshara Desikar
Madras High Court · AIR 1918 Mad 516 : 42 Ind. Cas. 697 : (1917) 33 MLJ 415
Easements Act, 1882 — Section 7Tamil Nadu Irrigation Cess Act, 1865 — Section 2
High Courts12 Apr 1917
Janaki Ammal Vs Narayanaswami Aiyar
Madras High Court · AIR 1918 Mad 626 : 41 Ind. Cas. 629 : (1917) 33 MLJ 300
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15
High Courts11 Apr 1917
Thenal Ammal and Another Vs Sokkammal and Others
Madras High Court · 41 Ind. Cas. 429
High Courts11 Apr 1917
Thenal Ammal and Another Vs Sokkammal and forty-six Ors.
Madras High Court · AIR 1918 Mad 656 : (1918) ILR (Mad) 233
High Courts09 Apr 1917
Kadirvelu Nainar Vs Kuppuswami Naiker
Madras High Court · (1917) 04 MAD CK 0034
High Courts07 Apr 1917
Ammalu Ammal alias Parvathi Ammal Vs Namagiri Ammal and Others
Madras High Court · AIR 1918 Mad 300 : 43 Ind. Cas. 760 : (1917) 6 LW 722 : (1917) 33 MLJ 631
Probate and Administration Act, 1881 — Section 4
High Courts04 Apr 1917
In Re: S. Swaminatha Iyer
Madras High Court · AIR 1918 Mad 583 : 39 Ind. Cas. 995
High Courts04 Apr 1917
Pandiyan Pillai Vs K.V. Vellayappa Rowther and Another
Madras High Court · AIR 1918 Mad 572 : 42 Ind. Cas. 438 : (1917) 6 LW 588 : (1917) 33 MLJ 316
Transfer of Property Act, 1882 — Section 98
High Courts03 Apr 1917
Enuga Sundararama Reddi Vs Bezwada Pattabhiramireddi (dead) add Ors.
Madras High Court · 42 Ind. Cas. 421 : (1917) 6 LW 272
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Apr 1917
Paramasivam Pillai Vs Subbaya Nadar
Madras High Court · AIR 1918 Mad 411(1) : 43 Ind. Cas. 551
High Courts03 Apr 1917
Battina Appanna and Others Vs Sreemanthu Raja Yarlagadda Venkataramalinga Bahadur Zemindar Garu
Madras High Court · 42 Ind. Cas. 464 : (1917) 6 LW 443 : (1917) 33 MLJ 355
Madras Estates Land Act, 1908 — Section 3(11)
High Courts03 Apr 1917
Subbaratna Mudali and Others Vs Balakrishnaswami Naidu
Madras High Court · 41 Ind. Cas. 408 : (1917) 6 LW 184 : (1917) 33 MLJ 207
High Courts30 Mar 1917
V. A. Chellam Aiyar Vs Corporation Of Madras
Madras High Court · AIR 1918 Mad 710 : 42 Ind. Cas. 513 : (1917) 6 LW 284
Madras City Municipal Act, 1904 — Section 58
High Courts29 Mar 1917
Kasiyana Koundan Vs Thimanaicken and Others
Madras High Court · 41 Ind. Cas. 527
High Courts29 Mar 1917
Banghy Abdul Razack Sahib Khan Sahib Banghy Abdul Khadar Sahib and Co. Vs Khandi Row and Another of W.K.A. Rane and Co.
Madras High Court · AIR 1918 Mad 515 : (1918) ILR (Mad) 225