High Courts16 Jul 1917
The Thodapuzha Rubber Company Limited Vs The Registrar And Assistant Registrar of Joint Stock Companies
Madras High Court · (1918) ILR (Mad) 307 : (1917) 6 LW 706
Companies Act, 1913 — Section 104(1)(b)
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 15 of 24
High Courts16 Jul 1917
Chivikula Venkatasubbiah and Another Vs Gollapudi Venkateswarulu
Madras High Court · AIR 1918 Mad 85 : 44 Ind. Cas. 566
Limitation Act, 1908 — Section 7
High Courts16 Jul 1917
Alagappa Chettiar and Others Vs Muthukumara Chettiar
Madras High Court · AIR 1918 Mad 511 : (1918) ILR (Mad) 316
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts16 Jul 1917
Huson and Robinson, the Secretaries for the Thodapuzha Rubber Company, Ltd. Vs The Registrar and Asst. Registrar of Joint Stock Companies
Madras High Court · AIR 1918 Mad 680 : 42 Ind. Cas. 674 : (1917) 33 MLJ 474
Companies Act, 1913 — Section 104(1)(b)
High Courts16 Jul 1917
Alagappa Chettiar and Others represented by Agent, Subramania Iyer Vs Muthukumara Chettiar
Madras High Court · 42 Ind. Cas. 836
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts26 May 1917
M. Kandaswami Chetti Vs P. Subramania Chetti
Madras High Court · 41 Ind. Cas. 384
High Courts04 May 1917
K.S. Rm. Ramanathan Chetty and Others Vs Ranganathan Chetty and Others
Madras High Court · (1917) ILR (Mad) 1134 : 43 Ind. Cas. 138 : (1917) 6 LW 300 : (1917) 33 MLJ 252
Transfer of Property Act, 1882 — Section 118, 54
High Courts04 May 1917
Ponnusami Naiken Vs Nadimuthu Chetti
Madras High Court · 42 Ind. Cas. 231 : (1917) 6 LW 421 : (1917) 33 MLJ 302
Contract Act, 1872 — Section 16
High Courts04 May 1917
In Re: Dudekula Lal Sahib
Madras High Court · AIR 1918 Mad 231 : (1917) ILR (Mad) 976 : 45 Ind. Cas. 261 : (1917) 6 LW 175 : (1917) 33 MLJ 121
Criminal Procedure Code, 1898 (CrPC) — Section 489, 494
High Courts04 May 1917
V. Subramania Iyer Vs Rathnavelu Chetty and Others
Madras High Court · 42 Ind. Cas. 556 : (1917) 33 MLJ 224
High Courts04 May 1917
V. Subramania Ayyar Vs Rathnavelu Chetty and Twelve Ors.
Madras High Court · (1918) ILR (Mad) 44 : (1917) 6 LW 149
High Courts03 May 1917
Peirce Leslie and Co. Ltd. Vs E.J. Perumal alias Kochu Papi
Madras High Court · AIR 1918 Mad 580 : (1917) ILR (Mad) 1069 : 42 Ind. Cas. 294 : (1917) 6 LW 208 : (1917) 33 MLJ 130
Civil Procedure Code, 1908 (CPC) — Section 45
High Courts02 May 1917
In Re: Mongalu Aorodhono Hathi
Madras High Court · AIR 1918 Mad 496 : 41 Ind. Cas. 828
High Courts02 May 1917
A.K.T.K.M. Narayanan Nambudripad Vs Tawker J. Megaji Seit and Others
Madras High Court · AIR 1918 Mad 668 : 41 Ind. Cas. 612 : (1917) 6 LW 401 : (1917) 33 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts01 May 1917
Yegnarama Dikshitar and Others Vs Gopala Pattar and Others
Madras High Court · AIR 1918 Mad 733 : 41 Ind. Cas. 738
High Courts01 May 1917
Chundooru Lakshmana Setti Vs Duggisetty Chenchuramayya and Others
Madras High Court · (1918) 7 LW 229 : (1918) 34 MLJ 79
Registration Act, 1908 — Section 17, 17(b)
High Courts01 May 1917
Vaiguntathammal and Another Vs Valliamman Ammal and Another
Madras High Court · (1918) ILR (Mad) 256 : (1917) 6 LW 337
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts01 May 1917
K. Ramachandra Aiyar Vs C. Duraivelu Mudaliar
Madras High Court · AIR 1918 Mad 416 : 43 Ind. Cas. 634 : (1918) 7 LW 140
High Courts01 May 1917
Vaiguntathammal and Another Vs Valliammai Ammal and Another
Madras High Court · 41 Ind. Cas. 719
High Courts30 Apr 1917
In Re: Nagireddy Kondareddy and Others
Madras High Court · AIR 1918 Mad 555 : 41 Ind. Cas. 990