High Courts09 Aug 1917
Guntapalli Narasimhayya and Others Vs Malapati Vefraraghavulu and Another
Madras High Court · 42 Ind. Cas. 525 : (1917) 6 LW 694
Provincial Insolvency Act, 1920 — Section 47
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 13 of 24
High Courts08 Aug 1917
Medisetti Venkatasami Vs Kunchalla Chidambaram and Others
Madras High Court · 45 Ind. Cas. 671
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Aug 1917
Ramakrishna Kukkilaya Vs Nekker Kuppanna alias Raghavendra Rao and Others
Madras High Court · 43 Ind. Cas. 286 : (1917) 6 LW 621 : (1917) 33 MLJ 581
Transfer of Property Act, 1882 — Section 61
High Courts07 Aug 1917
Ariyaputhra Goundan Vs Ettiya Goundan and Others
Madras High Court · AIR 1918 Mad 1331 : 42 Ind. Cas. 223 : (1917) 6 LW 635 : (1917) 33 MLJ 615
Evidence Act, 1872 — Section 35
High Courts07 Aug 1917
Karuppa Goundan and Others Vs Narayana Chettiar
Madras High Court · AIR 1918 Mad 312 : 45 Ind. Cas. 406 : (1918) 7 LW 376
Madras Estates Land Act, 1908 — Section 26(3)Madras Rent Recovery Act, 1865 — Section 11
High Courts06 Aug 1917
Muthukumara Chettiar Vs Alagappa Chettiar and Others
Madras High Court · AIR 1918 Mad 537 : 42 Ind. Cas. 554 : (1917) 6 LW 518
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 53
High Courts06 Aug 1917
Rajagopala Aiyar Vs Sheik Davood Rowther
Madras High Court · AIR 1918 Mad 364 : 45 Ind. Cas. 161 : (1918) 34 MLJ 342
High Courts01 Aug 1917
Lagadapati Venkata Nagabushanam Vs Garlapati Mahalakshmi and Others
Madras High Court · (1918) ILR (Mad) 325
Agency Rules, 1924 — Rule 8
High Courts01 Aug 1917
Narayana Aiyar Vs Singaravelu Vannian and Others
Madras High Court · (1917) 6 LW 675 : (1917) 33 MLJ 543
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts01 Aug 1917
Lagadapati Venkata Nagabhushanam Vs Garlapati Mahalakshmi and Others
Madras High Court · (1918) ILR (Mad) 325 : (1918) 34 MLJ 524
High Courts01 Aug 1917
Kanakasabai Mudaliar Vs Rajagopal Naidu and Another
Madras High Court · AIR 1918 Mad 678 : 42 Ind. Cas. 523 : (1917) 6 LW 568
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, 144
High Courts01 Aug 1917
Lagadapati Venkatanagabushanam Vs Ovilapati Mahalaxmi and Others
Madras High Court · AIR 1918 Mad 554(2) : 42 Ind. Cas. 555
High Courts01 Aug 1917
Narayana Iyer Vs Singaraveloo Vannian and Others
Madras High Court · 42 Ind. Cas. 282
Transfer of Property Act, 1882 — Section 90
High Courts31 Jul 1917
L. A. L. Alagappa Chettiar Vs Nagaratna Mudaliar and Others and Aiyathorai Mudaliar, Minor By Next Friend Sundara Mudaliar and Others
Madras High Court · 42 Ind. Cas. 789 : (1917) 6 LW 445
Provincial Insolvency Act, 1920 — Section 22
High Courts30 Jul 1917
T. Krishnamurthi Iyer Vs Parvathi Ammal
Madras High Court · AIR 1918 Mad 420 : (1917) 6 LW 760 : (1917) 42 MLJ 505
High Courts30 Jul 1917
Vitta Tayaramma by her constituted Attorney Kopparapu Chinna Venkatasubbayya Vs Chatakondu Sivayya and Others
Madras High Court · (1918) 8 LW 480 : (1918) 35 MLJ 317
High Courts27 Jul 1917
Sing Pillai Vs Ayyaneri Govinda Reddi and Another
Madras High Court · 43 Ind. Cas. 905
High Courts27 Jul 1917
Singa Pillay Vs Ayyaneri Govinda Reddy and Another
Madras High Court · (1918) ILR (Mad) 435
Contract Act, 1872 — Section 230
High Courts27 Jul 1917
In Re: Rangadu; In Re: Thoralingam
Madras High Court · AIR 1918 Mad 505 : 42 Ind. Cas. 724 : (1917) 6 LW 428
Tamil Nadu Forest Act, 1882 — Section 32
High Courts26 Jul 1917
Tadepalli Peda Nagabhushanam and Another Vs Tadepalli Pitchayya and Others Tadepalli Subbarow and Others Vs Tadepalli Pitchayya and Others Tadepalli Krishnayya Vs Tadepalli Pitchayya and Others
Madras High Court · AIR 1918 Mad 443 : 42 Ind. Cas. 365 : (1917) 6 LW 448
Stamp Act, 1899 — Section 2(15)