COURT ARCHIVE

Madras High Court judgments, 1917

470 judgments · page 11 of 24

High Courts31 Aug 1917

M. Pattabirama Naidu deceased through his legal representatives T.K.A.L. Balu Naidu, and Others Vs Subramania Chetti and Others

Madras High Court · 45 Ind. Cas. 76 : (1918) 7 LW 438

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(2)Limitation Act, 1963 — Article 181, 182

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High Courts30 Aug 1917

In Re: Mallala Obiah of owk

Madras High Court · AIR 1918 Mad 731 : 42 Ind. Cas. 998

Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 211

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High Courts30 Aug 1917

P.L.A. Palaniappa Chettiar Vs V.L.A.R. Veerappa Chettiar and Others

Madras High Court · (1918) ILR (Mad) 446

Limitation Act, 1908 — Section 20

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High Courts30 Aug 1917

Mayarkara Illath Narayanan Moosad Vs Koori Kathil Itticherry Amma

Madras High Court · AIR 1918 Mad 431 : 42 Ind. Cas. 331 : (1917) 6 LW 536 : (1917) 33 MLJ 449

Criminal Procedure Code, 1898 (CrPC) — Section 488Specific Relief Act, 1877 — Section 42

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High Courts29 Aug 1917

Chelimi Chetti and Others Vs Subbanna

Madras High Court · AIR 1918 Mad 379 : (1918) ILR (Mad) 442 : (1918) 34 MLJ 213

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High Courts29 Aug 1917

Chelimi Chetty and Others Vs Subbanna

Madras High Court · 42 Ind. Cas. 860

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High Courts29 Aug 1917

Aiyanar Raja alias Shola Raja and Another Vs K.V. Alagar Raja and Others

Madras High Court · 52 Ind. Cas. 434

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High Courts29 Aug 1917

Suryanarayana alias Lakshmi Narayana (Minor by his Mother and Guardian S. Bhimala) and Another Vs Ramadoss and Others

Madras High Court · (1918) ILR (Mad) 605 : (1918) ILR (Mad) 604

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High Courts29 Aug 1917

Palaniammal Vs Muthuvenkatachala Maniagarar and Others

Madras High Court · AIR 1918 Mad 242 : 43 Ind. Cas. 833 : (1917) 33 MLJ 759

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High Courts29 Aug 1917

Kandasami Pillai Vs Muthuvenkatachala Maniagar and Others

Madras High Court · AIR 1918 Mad 263 : 43 Ind. Cas. 850 : (1917) 33 MLJ 787

Government of India Act, 1915 — Section 101(2)

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High Courts29 Aug 1917

Sunkuru Suryanarayana alias Lakshminarayana, being a minor by his Mother and Guardian Sunkuru Bhimala and Another Vs Sunkuru Ramadoss and Others

Madras High Court · 43 Ind. Cas. 526 : (1918) 7 LW 72 : (1918) 34 MLJ 87

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High Courts28 Aug 1917

Vinjamampati Peda Vekanna and Another Vs Vadlamannati Sreenivasa Deekshatulu

Madras High Court · (1918) ILR (Mad) 136

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High Courts28 Aug 1917

Vinjanampati Peda Venkanna and Another Vs Vadlamannati Sreenivasa Deekshatulu

Madras High Court · 43 Ind. Cas. 225 : (1917) 6 LW 649 : (1917) 33 MLJ 519

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High Courts27 Aug 1917

In Re: Koroth Mammad and Palacheruvatparkum Mullappalli Mammad

Madras High Court · 42 Ind. Cas. 977 : (1917) 6 LW 600 : (1917) 33 MLJ 430

Penal Code, 1860 (IPC) — Section 370

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High Courts24 Aug 1917

Vellayappa Moothan Vs Krishna Moothan and Others

Madras High Court · AIR 1918 Mad 258 : (1918) 34 MLJ 32

Limitation Act, 1963 — Article 115, 61, 62

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High Courts24 Aug 1917

Rajagopalachar Vs Sundaram Chetty and Others

Madras High Court · 45 Ind. Cas. 333 : (1917) 33 MLJ 696

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High Courts23 Aug 1917

C. T. M. N. R. Vellayappa Chettiyar and Others Vs Unnamalai Achi

Madras High Court · 42 Ind. Cas. 573 : (1917) 6 LW 687

Limitation Act, 1908 — Article 60

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High Courts23 Aug 1917

Visvanatha Pandara Sannadhi alias Sundara Pandara Sannadhi Vs South India Bank, Ltd. and Others South India Bank, Ltd. Vs Visvanatha Pandara Sannadhi alias Sundara Pandara Sannadhi and Others

Madras High Court · 42 Ind. Cas. 609 : (1917) 6 LW 712

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High Courts20 Aug 1917

Pallikandi Kathapurath Mammad and Another Vs Matancheri Mammad

Madras High Court · 43 Ind. Cas. 28

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High Courts20 Aug 1917

Palikandi Katapurath Mammad and Another Vs Matancheri Mammad

Madras High Court · (1918) 35 MLJ 315

Criminal Procedure Code, 1898 (CrPC) — Section 195

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