High Courts14 Sept 1917
Gollanapalli Subbatya Vs Sankara Venkataratnam and Others
Madras High Court · 42 Ind. Cas. 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 10 of 24
High Courts12 Sept 1917
Vema Rangiah Chetty Vs V.M. Vajravelu Mudaliar
Madras High Court · AIR 1918 Mad 557 : (1918) ILR (Mad) 370 : 43 Ind. Cas. 78 : (1917) 6 LW 80 : (1917) 33 MLJ 618
Transfer of Property Act, 1882 — Section 36
High Courts12 Sept 1917
In Re: Lakshminarayana Aiyar
Madras High Court · AIR 1918 Mad 738 : 42 Ind. Cas. 989 : (1917) 6 LW 677
Criminal Procedure Code, 1898 (CrPC) — Section 429Penal Code, 1860 (IPC) — Section 161
High Courts12 Sept 1917
Asha Beevi and Others Vs S.K.M. Karuppan Chetty
Madras High Court · 45 Ind. Cas. 35
Transfer of Property Act, 1882 — Section 6
High Courts12 Sept 1917
Asa Beevi and Others Vs S.K.M. Kuruppan Chetty
Madras High Court · (1918) ILR (Mad) 365 : 41 Ind. Cas. 361 : (1918) 7 LW 215 : (1918) 34 MLJ 460
Transfer of Property Act, 1882 — Section 6
High Courts12 Sept 1917
A.T. Venkata Narayana Pillai Vs V. Ponnusami Nadar and Others
Madras High Court · (1918) ILR (Mad) 357 : 43 Ind. Cas. 205 : (1918) 7 LW 85 : (1917) 33 MLJ 660
Religious Endowments Act, 1863 — Section 14
High Courts12 Sept 1917
Grandhe Gangayya Vs Grandhe Venkataramiah and Others
Madras High Court · AIR 1918 Mad 37 : 43 Ind. Cas. 9
High Courts11 Sept 1917
Ramanadhan Chetty Vs Katha Velan and Others
Madras High Court · (1918) ILR (Mad) 353 : (1917) 6 LW 753
High Courts11 Sept 1917
Sambasiva Ayyar and Another Vs Ganapathi Ayyar and Another
Madras High Court · AIR 1918 Mad 264(1) : 45 Ind. Cas. 727
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Contract Act, 1872 — Section 25
High Courts11 Sept 1917
Chandra Goundan and Others Vs Palaniappa Goundan and Others
Madras High Court · AIR 1918 Mad 638(2) : 42 Ind. Cas. 961
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Sept 1917
Sowbagia Ammal Vs Manicka Mudaliar and Others
Madras High Court · (1917) 33 MLJ 601
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts10 Sept 1917
Sowbagia Ammal Vs Manika Mudali and Others
Madras High Court · 42 Ind. Cas. 975 : (1917) 6 LW 701
Transfer of Property Act, 1882 — Section 99
High Courts07 Sept 1917
In Re: Ravri Manikyam and Others
Madras High Court · AIR 1918 Mad 164 : 43 Ind. Cas. 95
High Courts07 Sept 1917
Ramachandra Mallya Vs Narayana Hegade and Another
Madras High Court · AIR 1918 Mad 665 : 42 Ind. Cas. 972 : (1918) 7 LW 10
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts05 Sept 1917
Rapaka Viyyanna Vs Parakala Bajamma alias Seshamma
Madras High Court · AIR 1918 Mad 336(1) : 44 Ind. Cas. 120
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts04 Sept 1917
Munugarra Satyalakshmi Naraya and Another Vs Munugarra Jagannadham and Others
Madras High Court · 42 Ind. Cas. 939 : (1917) 6 LW 765 : (1918) 34 MLJ 229
Limitation Act, 1963 — Article 44
High Courts04 Sept 1917
Subramanian Chetty Vs Vijia Raghunatha Pillai and Others
Madras High Court · AIR 1918 Mad 169 : 44 Ind. Cas. 419 : (1917) 6 LW 769
Specific Relief Act, 1877 — Section 42
High Courts03 Sept 1917
Annavarapu Nacharamma Vs Malladi Venkatapayya (Dead) and Others
Madras High Court · 70 Ind. Cas. 903 : (1922) 16 LW 922
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Sept 1917
Vasudeva Mudaliar Vs M.A. Velappa Nadar
Madras High Court · AIR 1918 Mad 297 : 45 Ind. Cas. 401 : (1917) 6 LW 717
Contract Act, 1872 — Section 62, 63, 73
High Courts31 Aug 1917
C.S. Parameswara Ayyan Vs Kittunni Valia Mannadiar alias Puthunana Panikkar and Another
Madras High Court · 43 Ind. Cas. 173 : (1917) 33 MLJ 591
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6