High Courts04 Oct 1917
Jagathambal Vs Kannusami Pillai and Another
Madras High Court · AIR 1988 Mad 499 : 43 Ind. Cas. 985 : (1918) 7 LW 131
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 8 of 24
High Courts04 Oct 1917
Ammu Ammal and Another Vs Puthiaparambath Moidin and Others
Madras High Court · AIR 1918 Mad 278 : 43 Ind. Cas. 677
High Courts03 Oct 1917
Raminni Varadia Naidu Vs Raminni Thippiah Naidu and Others
Madras High Court · AIR 1918 Mad 336(2) : 43 Ind. Cas. 697 : (1918) 8 LW 379
High Courts03 Oct 1917
Kalliani Ammal and Others Vs P. Narayana Menon and Others
Madras High Court · AIR 1918 Mad 286 : 45 Ind. Cas. 758
High Courts02 Oct 1917
Kanthammal Vs Meenakshisundaramier
Madras High Court · AIR 1918 Mad 81 : 43 Ind. Cas. 15 : (1918) 7 LW 32
High Courts02 Oct 1917
Thavasi Ammal alias Mahalakshmi Ammal and Others Vs Salai Ammal
Madras High Court · AIR 1918 Mad 419 : 43 Ind. Cas. 643 : (1918) 7 LW 178 : (1918) 35 MLJ 281
High Courts01 Oct 1917
Muthiah Chettiar and Others Vs Kuttayan Chetty
Madras High Court · 43 Ind. Cas. 20 : (1917) 6 LW 790
High Courts01 Oct 1917
Sriram Sriral Nayudu and Another and L. Krishnaswami Nayudu Vs Sriramulu Nayudu by agent Armujha Mudaliar
Madras High Court · 43 Ind. Cas. 30
High Courts01 Oct 1917
Lakshminarayana Tantri Vs Ramachandra Tantri
Madras High Court · 45 Ind. Cas. 763 : (1918) 34 MLJ 71
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 11, 21
High Courts29 Sept 1917
Raja Kumara Venkata Perumal Raju Bahadur Varu, Zamindar of Karvetinagar, minor by the Estate Guardian W.A. Varadachasiar Vs Subbaraya Pillai and Others
Madras High Court · 43 Ind. Cas. 871 : (1918) 7 LW 36
High Courts28 Sept 1917
Doraisami Pillai Vs Chinnia Goundan and Others
Madras High Court · AIR 1918 Mad 272 : 43 Ind. Cas. 560 : (1918) 7 LW 335 : (1918) 34 MLJ 258
High Courts27 Sept 1917
Govindasami Pillay Vs The Municipal Council
Madras High Court · (1918) ILR (Mad) 620
High Courts26 Sept 1917
Nandur Subbayya and Others Vs Sri Raja Venkatramayya Apparao Bahadur and Another
Madras High Court · 43 Ind. Cas. 155 : (1918) 7 LW 16
High Courts26 Sept 1917
Kopparthi Lingayya and Others Vs Araveti Chinnarayana and Others
Madras High Court · AIR 1918 Mad 213 : (1918) ILR (Mad) 169 : (1918) 7 LW 443 : (1917) 33 MLJ 566
Limitation Act, 1877 — Section 6
High Courts25 Sept 1917
Chandrasekharaswami Siva Matha Temple at Maramanglam and Another Vs Nainar Ammal and Others
Madras High Court · 43 Ind. Cas. 977 : (1918) 7 LW 194
High Courts25 Sept 1917
Appu Row Vs Kaveri
Madras High Court · AIR 1918 Mad 93 : 44 Ind. Cas. 519 : (1918) 7 LW 271
Madras Estates Land Act, 1908 — Section 185
High Courts24 Sept 1917
Chandooru Punnayya (Dead) and Another Vs Sree Venugopala Rice Factory Company, Ltd.
Madras High Court · 43 Ind. Cas. 508 : (1918) 7 LW 114
High Courts21 Sept 1917
Manikkam Pillai Vs Rathnasami Nadar and Others
Madras High Court · 43 Ind. Cas. 210
High Courts21 Sept 1917
S.S. Venkataramana Aiyar Vs Emperor
Madras High Court · 43 Ind. Cas. 88 : (1917) 6 LW 456
High Courts21 Sept 1917
Kamepalli Ayilamma and Damineni Ramachendriah Vs Mannem Venkataswamy, minor by Mother and Guardian, Rattamma and Others
Madras High Court · 43 Ind. Cas. 130 : (1918) 8 LW 24 : (1917) 33 MLJ 746