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Madras High Court judgments, 1917

470 judgments · page 6 of 24

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High Courts31 Oct 1917

Kamulammal Avergal, Zamindarini of Bodinaickanur Vs Athikari Sangali Subba Pillai and Others

Madras High Court · (1918) 35 MLJ 11

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High Courts30 Oct 1917

P.V. Madhavan Vydiar Vs Lakshmana Pattar and Another

Madras High Court · AIR 1918 Mad 121 : 44 Ind. Cas. 447 : (1918) 7 LW 284

Transfer of Property Act, 1882 — Section 83
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High Courts30 Oct 1917

Subramania Aiyar Vs Narayanaswami Vandayar alias Narayanaswami Tevar

Madras High Court · (1918) 7 LW 537 : (1918) 34 MLJ 439

Transfer of Property Act, 1882 — Section 8
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High Courts30 Oct 1917

Subramania Aiyar Vs Narayanaswami Vandyar alias Narayanaswami Thevar

Madras High Court · AIR 1918 Mad 88 : 45 Ind. Cas. 638

Civil Procedure Code, 1908 (CPC) — Order 24 Rule 3Transfer of Property Act, 1882 — Section 83
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High Courts29 Oct 1917

Mankoottil Chathukutti Nair Vs P.P.M. Komappan Nair and Others

Madras High Court · 44 Ind. Cas. 572

Contract Act, 1872 — Section 25
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High Courts29 Oct 1917

Ganesa Aiyar and Another Vs Amirthasami Odayar and Others

Madras High Court · AIR 1918 Mad 178 : 44 Ind. Cas. 605

Limitation Act, 1963 — Article 126
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High Courts29 Oct 1917

Mankoottil Chathukutti Nair Vs P.P.M. Komappan Nairand Others

Madras High Court · AIR 1918 Mad 61 : (1918) 35 MLJ 380

Contract Act, 1872 — Section 25
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High Courts26 Oct 1917

Doraisami Aiyar and Others Vs T. Subramania Aiyar and Others

Madras High Court · AIR 1918 Mad 484 : (1918) ILR (Mad) 188 : 42 Ind. Cas. 929 : (1917) 6 LW 784 : (1917) 33 MLJ 699

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts26 Oct 1917

Annamalai Chettiar Vs Palamalai Pillai and Others

Madras High Court · (1918) ILR (Mad) 265 : (1918) 7 LW 298

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High Courts26 Oct 1917

Annavajhula Venkatachellamayya Vs Rama Girjee Nilakanta Girjee

Madras High Court · (1918) ILR (Mad) 474 : (1918) 7 LW 159

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High Courts25 Oct 1917

Tirumalai Muthuveera Paramasiva Venkitasami Naicker Vs Muthusami Pillai and Another

Madras High Court · 45 Ind. Cas. 949

Transfer of Property Act, 1882 — Section 72
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High Courts25 Oct 1917

Mallacheruvu Raghavayya Vs Mallacheruvu Subbayya and Others

Madras High Court · 43 Ind. Cas. 908 : (1918) 7 LW 124

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High Courts25 Oct 1917

Tirumalai Muthuveera Paramasiva Venkitaswami Naicker Vs Muthusamy Pillai and Another

Madras High Court · (1918) 34 MLJ 177

Transfer of Property Act, 1882 — Section 72
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High Courts23 Oct 1917

Chellam Chetti and Others Vs Seeni Chetti and Others

Madras High Court · AIR 1918 Mad 74 : 43 Ind. Cas. 801 : (1918) 7 LW 201

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High Courts22 Oct 1917

Dhulipalla Kanakam Alias Sitaramayya, by Mother and Guardian Ramamma Vs Nadipalli Venkataraju and Others Dhulipalla Sitaramaswamy, by Mother and Guardian Ramanna Vs Sankachina Venkatappayya and Others

Madras High Court · AIR 1918 Mad 101 : 43 Ind. Cas. 76 : (1918) 7 LW 218

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High Courts17 Oct 1917

Marturu Subbamma Vs Gadde Narayya

Madras High Court · (1918) ILR (Mad) 259 : 43 Ind. Cas. 4 : (1917) 6 LW 738 : (1917) 33 MLJ 623

Transfer of Property Act, 1882 — Section 68(b)
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High Courts16 Oct 1917

Sri Mahant Prayaga Doss Jee Varu Vs Venkama Naidu, P. Gurappa Naidu, Muniappa Naidu and A. Rangappa Naidu

Madras High Court · 44 Ind. Cas. 641 : (1918) 7 LW 477

Madras Estates Land Act, 1908 — Section 13(3)
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High Courts16 Oct 1917

Tenjerla Suryanarayana Vs Prabhala Subbayya

Madras High Court · AIR 1918 Mad 504(1) : (1918) ILR (Mad) 471 : 42 Ind. Cas. 911 : (1918) 7 LW 58 : (1917) 33 MLJ 724

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High Courts16 Oct 1917

Doraiswami Ayyar and Others Vs T. Subramania Ayyar and Others

Madras High Court · (1918) ILR (Mad) 188

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts15 Oct 1917

Annavajhula Venkatachellamayya Garu Vs Ramagirjee Neelakanta Girjee

Madras High Court · 43 Ind. Cas. 685 : (1918) 34 MLJ 156

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 86
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