High Courts14 Nov 1917
Keelangoti Narayana Tantri Vs Nagappa and Others
Madras High Court · 44 Ind. Cas. 889
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 5 of 24
High Courts14 Nov 1917
Tittu Gopalachariar and Others Vs Maiyappa Chetty and Others
Madras High Court · AIR 1918 Mad 317 : 45 Ind. Cas. 22 : (1918) 8 LW 501
Negotiable Instruments Act, 1881 (NI) — Section 19Paper Currency Act, 1910 — Section 26
High Courts14 Nov 1917
Venkateswara Aiyar and Others Vs A.P.RI. Executor, A.R.A.R. Somasundram Chettiar through his Authorised Agent Mayandi
Madras High Court · AIR 1918 Mad 76 : 44 Ind. Cas. 551 : (1918) 7 LW 280
Transfer of Property Act, 1882 — Section 53
High Courts14 Nov 1917
Keekangote Narayana Tantri Vs Nagappa and Others
Madras High Court · AIR 1918 Mad 126 : (1918) 34 MLJ 515
High Courts14 Nov 1917
In Re: N. Krishnaswami Aiyangar
Madras High Court · 47 Ind. Cas. 981 : (1918) 35 MLJ 368
Government of India Act, 1915 — Section 107
High Courts09 Nov 1917
G.S. Ramasami Iyer Vs Emperor
Madras High Court · AIR 1918 Mad 150 : 43 Ind. Cas. 593
High Courts09 Nov 1917
G.S. Ramaswami Ayyar Vs The King-Emperor
Madras High Court · (1918) ILR (Mad) 589
High Courts09 Nov 1917
S. Vullappa and Others Vs S. Bheema Row
Madras High Court · AIR 1918 Mad 36(2) : (1918) ILR (Mad) 156 : 43 Ind. Cas. 578 : (1917) 6 LW 794 : (1917) 33 MLJ 729
Penal Code, 1860 (IPC) — Section 411
High Courts08 Nov 1917
Khaji Sayyid Yusuf Sahib and Others Vs Ediga Narasimhappa and Others
Madras High Court · 44 Ind. Cas. 367 : (1918) 8 LW 377
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts08 Nov 1917
Puzhakkal Edom alias Puthan Edom Karnavan and Kaikaryakarthamu Valia Achan Avergal Vs Mahadeva Pattar
Madras High Court · 47 Ind. Cas. 778
High Courts06 Nov 1917
Thathamangalam Parakat Samu Menon and Another Vs Vengannat Swaroopam Raja Vasudeva Ravi Varma styled Valia Nambidi and Others
Madras High Court · 44 Ind. Cas. 242 : (1918) 7 LW 287
High Courts06 Nov 1917
Maharaja Perumal Mudaliar and Another Vs Sendanatha Mudaliar
Madras High Court · AIR 1918 Mad 311 : 44 Ind. Cas. 479
High Courts06 Nov 1917
Govinda Menon and Others Vs Pathaikkara Manakkal Pramathan Kuppan Numburipad
Madras High Court · (1919) 37 MLJ 617
Evidence Act, 1872 — Section 116
High Courts02 Nov 1917
S.V. Sitaramaswamy Vs Dulla Lakshmi Narasamma and Another
Madras High Court · (1918) ILR (Mad) 510 : 48 Ind. Cas. 840 : (1918) 8 LW 21
High Courts02 Nov 1917
Subbaraya Chettiar (dead) and Another Vs Papathi Ammal alias Lakshmi Ammal and Others
Madras High Court · AIR 1918 Mad 294 : 45 Ind. Cas. 239 : (1918) 7 LW 516
Provincial Insolvency Act, 1907 — Section 16
High Courts02 Nov 1917
The Clan Line Steamers Ltd. Vs The Municipal Council of Cocanada
Madras High Court · 46 Ind. Cas. 500 : (1918) 34 MLJ 145
High Courts02 Nov 1917
Komandur Srinivasa Seshacharlu and Others Vs Komandus Seshamma and Others
Madras High Court · 47 Ind. Cas. 758 : (1918) 34 MLJ 479
High Courts01 Nov 1917
Ramasami Servaigaran and Another Vs Athivaraha Chariar and Others
Madras High Court · AIR 1918 Mad 222 : 44 Ind. Cas. 663 : (1918) 7 LW 471
Madras Estates Land Act, 1908 — Section 4
High Courts31 Oct 1917
Muthiah Chettiar (Dead) and Others Vs M.P.M.R.M.N. Rimanatham Chettiar and Others
Madras High Court · 43 Ind. Cas. 972 : (1918) 7 LW 330