High Courts12 Oct 1917
A. Subba Rao Vs Parasurama Pattar
Madras High Court · 46 Ind. Cas. 973 : (1918) 34 MLJ 551
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 7 of 24
High Courts12 Oct 1917
Natuthodi Kunhi Moidin Vs P.R. Chamu Nair
Madras High Court · AIR 1918 Mad 281 : (1918) ILR (Mad) 182 : 43 Ind. Cas. 787 : (1917) 6 LW 745 : (1917) 33 MLJ 607
High Courts11 Oct 1917
Suppu Sokkayya Bhattar Vs Suppu Bhattar Alias S. Kalyana Bhattar, minor by his Guardian Karpura Sundara Bhattar
Madras High Court · 43 Ind. Cas. 714 : (1918) 7 LW 30
High Courts11 Oct 1917
Palakkunnath Illath Govindan Numbudiri Vs Ottathayil Moidin
Madras High Court · (1918) ILR (Mad) 469
High Courts11 Oct 1917
Kuttikatt Alias Padipurakkal Puthanmadathil Kochamma and Others Vs Kuruvittil Papiamma's Daughters Kunhikavamma and Others Padipurakkal Puthanmadathil Appakuttan Alias Narayanan Vs K. Papiamma's Daughter Kunhiamma and Others Thadikarru Paruncluisson Antoni and Others Vs Ikkaramma and Others
Madras High Court · 43 Ind. Cas. 989 : (1918) 7 LW 119
High Courts11 Oct 1917
Ramaswami Sastri Vs Kali Raghava Aiyangar
Madras High Court · AIR 1918 Mad 358 : 43 Ind. Cas. 124
High Courts10 Oct 1917
A.M.V. Avanashi Chetti Vs Muthukaruppan Chetti and Others and Doraisami alias Devanna Goundan and Another
Madras High Court · AIR 1918 Mad 186(1) : 44 Ind. Cas. 885 : (1918) 7 LW 406
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Oct 1917
Meda Chinnasubamma Vs Papireddi Gari Chinnayya by his Guardian ad litem Nagapeddayya
Madras High Court · 47 Ind. Cas. 628
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144
High Courts10 Oct 1917
Meda Chinna Subbamma Vs Papireddigari Chennayya by his guardian ad litem naga Peddayya (Legal representative)
Madras High Court · (1918) ILR (Mad) 467
High Courts10 Oct 1917
Palakkunnath Illath Govindan Nambudri Vs Ottathayil Moideen
Madras High Court · AIR 1918 Mad 504(2) : 42 Ind. Cas. 943 : (1917) 33 MLJ 693
High Courts10 Oct 1917
Meda Chinna Subbamma Vs Papireddigari Chennayya by His Guardian ad litem Naga Peddayya
Madras High Court · (1918) ILR (Mad) 467
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144
High Courts09 Oct 1917
M. Azimuddin Sahib and Others Vs S.E.S. Kadirsa Rowther and Others
Madras High Court · 43 Ind. Cas. 995
High Courts08 Oct 1917
Kasi Viswanathan Chetty Vs Murugappa Chetty and Another
Madras High Court · 43 Ind. Cas. 79 : (1917) 33 MLJ 750
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts05 Oct 1917
Rama Naik Vs Nagamuthu Nachiar and Another
Madras High Court · AIR 1918 Mad 360(2) : 43 Ind. Cas. 515 : (1918) 7 LW 33
High Courts05 Oct 1917
Mannath Veettil Itti Panku Menon Vs Thazheth Meladem Dharman Achan Avergal, and Keizhekkemeladathil Dharman Achan
Madras High Court · AIR 1918 Mad 288 : (1918) ILR (Mad) 488 : 43 Ind. Cas. 625 : (1918) 8 LW 118 : (1918) 34 MLJ 193
Transfer of Property Act, 1882 — Section 100
High Courts05 Oct 1917
Palaniandi Chetty and Others Vs M.V. Appavu Chettiar and Others
Madras High Court · AIR 1918 Mad 225 : 45 Ind. Cas. 52
Transfer of Property Act, 1882 — Section 53
High Courts05 Oct 1917
T.P. Govindan Nair Vs K. Cheruvamma alias Kalliani Amma and Others
Madras High Court · AIR 1918 Mad 490 : 43 Ind. Cas. 126 : (1918) 7 LW 81 : (1918) 35 MLJ 313
Transfer of Property Act, 1882 — Section 84