High Courts21 Sept 1917
Manjeshwara Krishnayya Vs Vasudeva Mallayya and Others
Madras High Court · (1918) 7 LW 104 : (1918) 34 MLJ 263
Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 9 of 24
High Courts21 Sept 1917
Manjeshwara Krishnaya Vs Vasudeva Mallya and Others
Madras High Court · AIR 1918 Mad 578 : (1918) ILR (Mad) 458
Transfer of Property Act, 1882 — Section 52
High Courts21 Sept 1917
Manickam Pillai Vs Ratnasami Nadar and Others
Madras High Court · (1917) 6 LW 689 : (1917) 33 MLJ 684
Trusts Act, 1882 — Section 47
High Courts20 Sept 1917
Grande Gangayya Vs Grande Venkataramiah and Others
Madras High Court · (1918) ILR (Mad) 454 : (1917) 6 LW 708
Contract Act, 1872 — Section 254, 265
High Courts19 Sept 1917
Srinivasa Ranga Row Pantulu (died) by the Official Assignee, High Court and Another Vs Raja Kumara Venkata Perumal Rajah Bahadur Varu, Rajah of Karvetnagar by his Guardian Mr. W.A. Varadachariar
Madras High Court · (1918) 7 LW 206 : (1918) 34 MLJ 454
Court of Wards Act, 1902 — Section 41
High Courts19 Sept 1917
Kasaribada Venkatachalapati Rao Vs Maddipatla Kameswaramma alias Kamakshamma
Madras High Court · (1918) ILR (Mad) 151
High Courts19 Sept 1917
Srinivasa Runga Row Pantulu (dead) (Represented by the Official Assignee High Court) and Another Vs Rajah of Karvetnagar by his Guardian Varadachariar
Madras High Court · (1918) ILR (Mad) 503
High Courts19 Sept 1917
Sri Vidhya Varuthi Theertha Swamigal through his Authorised Agent, M. Ragavendra Row Vs Venkatarama Aiyar
Madras High Court · (1917) 33 MLJ 682
Limitation Act, 1963 — Section 14
High Courts19 Sept 1917
Kasaribada Venkatachelapati Rao Vs Maddipatla Kameswaramma alias Kamakshamma
Madras High Court · 43 Ind. Cas. 214 : (1917) 6 LW 617 : (1917) 33 MLJ 515
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts19 Sept 1917
Emani Lakshminarasu Avadhanulu and Others Vs The Secretary of State for India in Council
Madras High Court · 43 Ind. Cas. 113 : (1918) 7 LW 71 : (1918) 34 MLJ 223
Easements Act, 1882 — Section 7(b)
High Courts19 Sept 1917
Sri Vidhya Theertha Swamigal, M. Ragvendra Row Vs Venkatarama Iyer
Madras High Court · AIR 1918 Mad 23 : 45 Ind. Cas. 460
Limitation Act, 1963 — Section 14
High Courts18 Sept 1917
Subramania Ayyar and Another Vs A.L.V.R.R.M. Muthia Chettiar
Madras High Court · (1918) ILR (Mad) 612 : (1917) 6 LW 750
High Courts18 Sept 1917
Subramania Ayyar and Another Vs A.L.V.R.R.M. Muthia Chettiar (Dead) and Others
Madras High Court · 43 Ind. Cas. 651
High Courts18 Sept 1917
Ramadh Bibi Ammal Vs Kandasami Pillai
Madras High Court · 51 Ind. Cas. 724 : (1919) 19 LW 479
High Courts18 Sept 1917
Govindasami Pillai Vs Pethapkrumal Chettt, dead, and Another
Madras High Court · AIR 1918 Mad 207 : 44 Ind. Cas. 839
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 96Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Sept 1917
Vanjapuri Goundan and Another Vs Pachamuthu Goundan and Others
Madras High Court · 45 Ind. Cas. 62 : (1918) 7 LW 225 : (1918) 35 MLJ 609
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts17 Sept 1917
Korada Bottamma and Another Vs Korada Audinarayana and Others
Madras High Court · AIR 1918 Mad 56(1) : 43 Ind. Cas. 1008
High Courts17 Sept 1917
Doorvas Seshadri Iyer Vs Ananthayee and Others
Madras High Court · AIR 1918 Mad 401 : 42 Ind. Cas. 671 : (1917) 6 LW 775
High Courts17 Sept 1917
Subba Rao and Others Vs P. Swamia Pillai and Others
Madras High Court · 47 Ind. Cas. 834 : (1918) 7 LW 407