High CourtsFull Bench(1917) 10 MAD CK 0047

Palakkunnath Illath Govindan Numbudiri vs Ottathayil Moidin

Madras High Court · Decided on 11 October 1917 · Citation: (1918) ILR (Mad) 469

HON’BLE JUDGES
Kumaraswami Sastriyar, J · John Wallis, J · Ayling, J

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Judgment

2 paragraphs · 35 words
1.

A marupat is a counterpart of lease or a deed executed by a tenant promising certain rent--Moore''s Malabar Law.

2.

We think it must be stamped both as a counterpart and as a mortgage.