COURT ARCHIVE

Madras High Court judgments, 1917

470 judgments · page 3 of 24

High Courts29 Nov 1917

Eledath Thavazhi, Karnavan and Manager Kunhunni Menon Vs Eliangattil Sankara Valia Rajah Avargal, styled Vannilasseri Utaya Kandan Theva and Another

Madras High Court · AIR 1918 Mad 285 : 45 Ind. Cas. 656 : (1918) 8 LW 44

Evidence Act, 1872 — Section 116

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High Courts29 Nov 1917

Srinivasa Upadya Vs Ranganna Bhatta (died) and Others

Madras High Court · (1918) ILR (Mad) 622

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High Courts29 Nov 1917

Muna Muhammad Rowther and Others Vs K.R. Muthu Alagappa Chettiar Panchayat of Sri Navaneetheeswaraswami temple

Madras High Court · AIR 1918 Mad 44 : (1918) 7 LW 380 : (1918) 34 MLJ 234

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High Courts29 Nov 1917

Srinivasa Upadya Vs Ranganna Bhatta (dead) and Others

Madras High Court · AIR 1918 Mad 120 : 45 Ind. Cas. 98 : (1918) 34 MLJ 396

Easements Act, 1882 — Section 15

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High Courts28 Nov 1917

Amba alias Padmavati Vs Shrinivasa Kamathi

Madras High Court · AIR 1918 Mad 194 : 44 Ind. Cas. 483 : (1918) 7 LW 339

Registration Act, 1908 — Section 32

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High Courts28 Nov 1917

Ramaswami Reddi Vs Genga Reddi and Others

Madras High Court · AIR 1918 Mad 316 : 45 Ind. Cas. 649

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts28 Nov 1917

C. Subramania Iyer alias Subba Iyer and Others Vs Muthu Vaithilinga Mudaliar and Others

Madras High Court · 44 Ind. Cas. 987

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5

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High Courts27 Nov 1917

Govindasami Pillai Vs The Municipal Council

Madras High Court · (1918) ILR (Mad) 620 : 42 Ind. Cas. 519 : (1918) 34 MLJ 399

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High Courts27 Nov 1917

A.L. Meango Vs J.C. Baviah

Madras High Court · AIR 1918 Mad 334 : 45 Ind. Cas. 507 : (1918) 7 LW 435

Evidence Act, 1872 — Section 91Penal Code, 1860 (IPC) — Section 193

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High Courts23 Nov 1917

Raja Viswanadha Vijia Kumara Bangaroo Thirumalai Souri Naicker Vs R.G. Orr and Others

Madras High Court · 45 Ind. Cas. 786

Contract Act, 1872 — Section 70Limitation Act, 1963 — Article 120, 61

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High Courts23 Nov 1917

Lakshmanan Chetty Vs Nagappa Chetty and Another

Madras High Court · 45 Ind. Cas. 86

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 9

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High Courts23 Nov 1917

Gouwri Vs Naraina Muchinthaya and Another

Madras High Court · AIR 1918 Mad 256 : 45 Ind. Cas. 664 : (1918) 7 LW 513

Probate and Administration Act, 1881 — Section 128

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High Courts23 Nov 1917

Lakshmanan Chetty, through his Authorized Agent Krishna Iyengar Vs Nagappa Chetty and Raman Chetty by their Mother and Guardian Karuppaye Achi through their Authorized Agent Sivarama Aiyar

Madras High Court · AIR 1918 Mad 167 : (1918) 34 MLJ 408

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 9

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High Courts23 Nov 1917

Kumarappa Reddi Vs Manavala Goundan

Madras High Court · AIR 1918 Mad 1 : (1918) ILR (Mad) 374 : (1918) 7 LW 243 : (1918) 34 MLJ 104

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High Courts23 Nov 1917

N. Venkatachari Vs Ramalinga Tevan and Another

Madras High Court · AIR 1918 Mad 36 : 45 Ind. Cas. 417 : (1918) 7 LW 404

Contract Act, 1872 — Section 74

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High Courts22 Nov 1917

Kristnaswami Iyengar and Another Vs Subramania Ganapathigal and Another

Madras High Court · AIR 1918 Mad 82 : 44 Ind. Cas. 523 : (1918) 7 LW 210

Transfer of Property Act, 1882 — Section 55

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High Courts22 Nov 1917

Krishnapur Mutt by Vidyapurna Thirthaswami Vs The Vicar of Suratkal Church

Madras High Court · AIR 1918 Mad 340 : 44 Ind. Cas. 56

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2

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High Courts22 Nov 1917

Krishnaswami Aiyangar and Another Vs Subramania Ganapatigal and Others

Madras High Court · (1918) 35 MLJ 304

Transfer of Property Act, 1882 — Section 55(4)

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High Courts21 Nov 1917

Prativadi Bhayankaram Pichamma alias Mangamma Vs Kamisetti Sreeramulu and Others

Madras High Court · AIR 1918 Mad 148(2) : (1918) ILR (Mad) 286 : 43 Ind. Cas. 566 : (1918) 34 MLJ 24

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 6(1)

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High Courts21 Nov 1917

Sundaram Ayyar Vs Emperor

Madras High Court · 47 Ind. Cas. 658

Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 420

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