High Courts18 Aug 1917
Subramania Aiyar and Another Vs A.L.V.R.R.M. Muthia Chettiar (dead) and Others
Madras High Court · AIR 1918 Mad 421 : (1917) 33 MLJ 705
Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 12 of 24
High Courts17 Aug 1917
Gurvanna Gowd and Others Vs Govindappa
Madras High Court · 44 Ind. Cas. 971
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts17 Aug 1917
Bolusawmy and Another Vs Sri Rajah Venkatadri Appa Rao Bahadur Zemindar Garu
Madras High Court · 47 Ind. Cas. 594
Madras Estates Land Act, 1908 — Section 20, 3(16)
High Courts16 Aug 1917
Rajah Papamma Rao Garu, beingdead, M. R. Ry. Gopisetti Narayanaswami Naidu Garu, Receiver of Nidadavolb and Mbdur Estate ceased to exercise his functions as such, and Others---Claimant and party Appellants in the High Court Vs Revenue Divisional Officer, Guntur
Madras High Court · 42 Ind. Cas. 235
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12Land Acquisition Act, 1894 — Section 12(2)
High Courts16 Aug 1917
Rajah Papamma Rao Garu, being dead M.R. Ry. Gopisetti Narayanasami Naidu Garu, Reciever and Others Vs Revenue Divisional Officer
Madras High Court · AIR 1918 Mad 589 : (1918) 8 LW 499 : (1917) 33 MLJ 472
Land Acquisition Act, 1894 — Section 12(2)
High Courts16 Aug 1917
Yelikepalli Venkaya and Another Vs Sri Raja Venkatramayya Apparao since declared major and Another
Madras High Court · 43 Ind. Cas. 711 : (1917) 33 MLJ 757
High Courts15 Aug 1917
K. C. Nachimuthu Chetty Vs Andiappa Pillai
Madras High Court · AIR 1918 Mad 634 : 42 Ind. Cas. 706 : (1917) 6 LW 630
Paper Currency Act, 1923 — Section 26
High Courts14 Aug 1917
Sankaramahalingam Chetti and Another Vs Muthulakshmi and Another
Madras High Court · AIR 1918 Mad 39 : 43 Ind. Cas. 860 : (1917) 33 MLJ 740
Evidence Act, 1872 — Section 115
High Courts14 Aug 1917
Papla Chakrapani Chettiar Vs Ramaswamt Thenkondan and Another
Madras High Court · 42 Ind. Cas. 230
High Courts14 Aug 1917
V. Ranga Rao Vs Kithori Ammal and Others
Madras High Court · AIR 1918 Mad 458 : 42 Ind. Cas. 265
Evidence Act, 1872 — Section 92
High Courts14 Aug 1917
Thacharath Parkum Etathatta Kannan Raman Kurup (dead) and Others Vs Thayath Veetil Parkum Kayathirakkal Chappan Nair and Others
Madras High Court · AIR 1918 Mad 86 : 43 Ind. Cas. 50 : (1917) 33 MLJ 753
Limitation Act, 1963 — Section 15(1)
High Courts14 Aug 1917
Bodduluru Nagayya Vs Bachu Chenchuramayya and Others
Madras High Court · (1917) 33 MLJ 674
Easements Act, 1882 — Section 17
High Courts14 Aug 1917
P. Thiruvarangiah Vs D.K. Pania and Co.
Madras High Court · AIR 1918 Mad 322 : (1917) 33 MLJ 410
High Courts13 Aug 1917
Shenbagamuthu Pillai Vs Vaduganathan Chetty and Others
Madras High Court · AIR 1918 Mad 672 : 42 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Aug 1917
M.R.M.A. Subramania Chettiar Vs The Hon'ble B. Raja Rajeswara Sethupathi Alias Muthuramalinga Sethupathi Avergal
Madras High Court · AIR 1918 Mad 442 : 43 Ind. Cas. 187
High Courts10 Aug 1917
M.R.M.A. Subramanian Chettiar Vs HON.P. Rajarajeswara Sethupathi alias Muthuramalinga Sethupathi Avargal Raja of Ramnad
Madras High Court · (1918) ILR (Mad) 327 : (1917) 6 LW 762
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 41 Rule 5(3)(c)
High Courts10 Aug 1917
Vadlamany Venkatesam (Deceased); and Another Vs Mangipudi Viswanadham and Another
Madras High Court · AIR 1918 Mad 512 : 42 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts09 Aug 1917
The Official Assignee of Madras and Another Vs Mangayar Karasu Ammal and Another
Madras High Court · 47 Ind. Cas. 298
High Courts09 Aug 1917
Guntapalli Narasimhaya and Others Vs Marlapati Veeraraghavulu and Others
Madras High Court · AIR 1918 Mad 702 : (1918) ILR (Mad) 440
Provincial Insolvency Act, 1920 — Section 47