High Courts28 Mar 1917
Kozhi Koti Khader Palli Veettil Mahamed Haji Vs Moideen Veettil Kalimabi
Madras High Court · (1918) ILR (Mad) 211 : 42 Ind. Cas. 517 : (1917) 6 LW 288
COURT ARCHIVE
Madras High Court judgments, 1917
470 judgments · page 18 of 24
High Courts28 Mar 1917
Arunachellam Chetty Vs Sabapathy Chetty
Madras High Court · AIR 1918 Mad 711 : (1918) ILR (Mad) 213
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts28 Mar 1917
C. Streeramulu Naidu Vs T. Ramaswami Mudaliar and Others
Madras High Court · AIR 1918 Mad 393 : 42 Ind. Cas. 948 : (1917) 33 MLJ 596
Evidence Act, 1872 — Section 91
High Courts28 Mar 1917
Arunachalam Chetty Vs Sabapathy Chetty
Madras High Court · 41 Ind. Cas. 937 : (1917) 6 LW 368 : (1917) 33 MLJ 499
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts28 Mar 1917
Kozhikoti Khadir Palliveetil Mahamed Haji Vs Moideen Veettil Kalimabi
Madras High Court · (1918) ILR (Mad) 211
High Courts27 Mar 1917
R. Ramchandra Naidu and Others Vs Malang Hyath Batcha Saib and Others
Madras High Court · 43 Ind. Cas. 661
High Courts27 Mar 1917
Tirumalai Kandama Kondala Nagayya Ramakrishna Kadirvelusami Naicker, minor by his Mother and Guardian, Veluthayammal Vs The Eastern Development Corporation Ltd.
Madras High Court · AIR 1918 Mad 396 : 43 Ind. Cas. 537 : 42 Ind. Cas. 953 : (1917) 33 MLJ 382
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts27 Mar 1917
Govindasami Pillai Vs The Municipal Council of Kumbakonum
Madras High Court · 45 Ind. Cas. 95 : (1917) 6 LW 401 : (1917) 33 MLJ 577
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(d)
High Courts27 Mar 1917
Arumugha Mudaliar Vs Krishnasami Naicken
Madras High Court · AIR 1918 Mad 697(2) : 42 Ind. Cas. 498
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Mar 1917
M. Kandaswami Chetty Vs P. Subramania Chetty
Madras High Court · (1918) ILR (Mad) 208 : (1917) 6 LW 140 : (1917) 33 MLJ 448
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Specific Relief Act, 1877 — Section 53
High Courts25 Mar 1917
Sannasi Kudumban Vs Sivasubramania Kone and Others
Madras High Court · (1917) 33 MLJ 366
Criminal Procedure Code, 1898 (CrPC) — Section 200, 344
High Courts22 Mar 1917
Malaiperumal Chettiar and Another Vs Arunaohalla Chettiar, By His Agent Subramania Chettiar
Madras High Court · AIR 1918 Mad 706 : 41 Ind. Cas. 224 : (1917) 6 LW 417
High Courts22 Mar 1917
Chidambaranatha Thambiran alias Sivagnana Desika Gnanasambanda Pandara Sannadhi and Another Vs P. S. Nallasiva Mudaliar and Others
Madras High Court · 42 Ind. Cas. 366
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92Limitation Act, 1963 — Section 10Trusts Act, 1882 — Section 63
High Courts22 Mar 1917
Chidambaranatha Thambiran alias Sivagnana Desika Gnana Sammanda Pandara Sannadhi and Another Vs P.S. Nallasiva Mudaliar and Others
Madras High Court · AIR 1918 Mad 464 : (1918) ILR (Mad) 124 : (1917) 6 LW 667 : (1917) 33 MLJ 357
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 92
High Courts22 Mar 1917
Florina Marties Vs M.L. Pinto and Another
Madras High Court · AIR 1918 Mad 461 : 42 Ind. Cas. 677 : (1917) 33 MLJ 476
High Courts22 Mar 1917
Aiyasami Aiyar Vs Aiyasami Aiyar
Madras High Court · (1917) 6 LW 241 : (1917) 33 MLJ 545
Penal Code, 1860 (IPC) — Section 199
High Courts22 Mar 1917
Aiyasami Iyer Vs Aiyasami Iyer
Madras High Court · AIR 1918 Mad 627 : 39 Ind. Cas. 1004
High Courts21 Mar 1917
Sunnasi Kudumban Vs Sivasubramania Kone and Others
Madras High Court · AIR 1918 Mad 538 : (1917) ILR (Mad) 1130 : 39 Ind. Cas. 980 : (1917) 5 LW 763
High Courts21 Mar 1917
Sethurama Ayyangar Vs Suppiah Pillai and Another
Madras High Court · (1918) ILR (Mad) 121
Madras Estates Land Act, 1908 — Section 26
High Courts21 Mar 1917
Sethurama Aiyangar Vs Subbiah Pillai and Another
Madras High Court · 42 Ind. Cas. 951 : (1917) 33 MLJ 599
Madras Estates Land Act, 1908 — Section 26