High Courts15 Feb 1911
Bammid1 Bayya Naidu Vs Bammioi Paradesi Naidu and Another
Madras High Court · (1912) ILR (Mad) 216
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 17 of 22
High Courts15 Feb 1911
Kaliba Sahil and Others Vs Balgia Nachial
Madras High Court · 9 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts15 Feb 1911
Bammidi Bayya Naidu Vs Bammidi Paradesi Naidu (died) and Others
Madras High Court · (1911) 21 MLJ 344
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Feb 1911
Puthia Valappil Ayissa alias Hayumma and Others Vs V. Lakshmana Prabhu and Others
Madras High Court · 9 Ind. Cas. 795
High Courts13 Feb 1911
Kondi Ramasawmy Chetty Vs Neli Hari Krishna Chettyar and Others
Madras High Court · (1911) 21 MLJ 705
Limitation Act, 1877 — Article 62
High Courts13 Feb 1911
Raja Kumara Venkata Perumal Raja Bahadur by Guardian Mr. W.A. Varadachariar Vs Thatha Ramasawmy Chetty and Others
Madras High Court · 9 Ind. Cas. 875
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts13 Feb 1911
Raja Kumara Venkata Perumal Raja Bahadur by Mr. W.A. Varadachariar Vs Thatha Ramaswmi Chetty and Others
Madras High Court · (1912) ILR (Mad) 75 : (1911) 21 MLJ 709
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts10 Feb 1911
Pattath Veeran Kutty Vs Kuni Kandi Shazhath Veethil Appu alias Unni Krishna Nair
Madras High Court · 9 Ind. Cas. 760
High Courts09 Feb 1911
Parthasarathi Naikan and Others Vs Lakshmana Naikan and Others
Madras High Court · (1911) 21 MLJ 467
High Courts09 Feb 1911
Venkatachala Pillai and Another Vs The Taluq Board, Saidapet
Madras High Court · (1911) ILR (Mad) 375
High Courts09 Feb 1911
T. Venkatachala Pillai (died) and Another Vs The Taluq Board
Madras High Court · (1911) 21 MLJ 305
Madras Local Boards Act, 1884 — Section 51
High Courts09 Feb 1911
Parthasarathi Naikan alias Subbiah Naikan and Others Vs Lakshmana Naicken and Others
Madras High Court · 9 Ind. Cas. 791
High Courts09 Feb 1911
Parthasarathy Naicken alias Subbiah Naicker and Others Vs Lakshmana Naicker and Others
Madras High Court · (1912) ILR (Mad) 231
High Courts08 Feb 1911
Bakhtavatsala Ammal Vs The Secretary of State for India in Council
Madras High Court · 9 Ind. Cas. 636
High Courts08 Feb 1911
Sankara Bhatta Vs Subraya Bhatta and Others
Madras High Court · 9 Ind. Cas. 763
High Courts08 Feb 1911
Thandayuthapani Kangiar and Others Vs Ragunatha Kangiar and Others
Madras High Court · (1912) ILR (Mad) 239 : (1911) 21 MLJ 240