High Courts27 Mar 1911
Shanmugam Pillai Vs Suryanarayana Pillai and Others
Madras High Court · 15 Ind. Cas. 688
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 15 of 22
High Courts27 Mar 1911
The Public Prosecutor Vs Shaik Ahmed
Madras High Court · (1911) 21 MLJ 439
Penal Code, 1860 (IPC) — Section 341
High Courts24 Mar 1911
Mankara Kovilagam Manager Vedapuratti alias Valia Thampuratti Avergal and Others and Maunnargaht Mooppil Nair Vs Malamkattil Koppan Nair and Others
Madras High Court · (1912) ILR (Mad) 708 : (1911) 21 MLJ 434
High Courts23 Mar 1911
Anivillah Sundararamaya Vs Cherla Seethamma and Others
Madras High Court · (1911) 21 MLJ 695
High Courts22 Mar 1911
Nalain Padmanabham Vs Sait Badrinadh Sarda and Others
Madras High Court · (1912) ILR (Mad) 582
High Courts22 Mar 1911
Fakir Nynar Muhamad Rowther Vs Kandasawmy Kulatau Vandan and Others
Madras High Court · (1912) ILR (Mad) 120
High Courts22 Mar 1911
Nalam Padmanabham Vs Sait Badrinatt Sarda and Others
Madras High Court · (1912) ILR (Mad) 582 : (1911) 21 MLJ 425
Opium Act, 1878 — Section 4
High Courts22 Mar 1911
P.R. Aiyanachariar Vs Lakshmi Ammal and Others
Madras High Court · (1911) 21 MLJ 500
High Courts22 Mar 1911
Fakir Nynar Muhamed Rowther, Minor by his Mother and Next Friend, Nather Ammal alias Pathumuthi Bi Bi Vs Kandasawmi Kulathu Vandan and Others
Madras High Court · 14 Ind. Cas. 993
High Courts21 Mar 1911
Sree Rajah Tyada Poosapati Rudra and Others Vs The Maharaja of Jeypore
Madras High Court · 14 Ind. Cas. 286
High Courts20 Mar 1911
Bhogaraju Venkatrama Jogiraju and Others Vs Addepalli Seshayya and Others
Madras High Court · (1912) ILR (Mad) 560
High Courts20 Mar 1911
In Re: Gulam Ali Shamsuddin Saheb, an Insolvent
Madras High Court · (1912) 22 MLJ 441
Presidency Towns Insolvency Act, 1909 — Section 52
High Courts20 Mar 1911
In Re: The District Munsif of Tiruvallur
Madras High Court · (1914) ILR (Mad) 17
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43Court Fees Act, 1870 — Article 6
High Courts20 Mar 1911
In Re: The District Munsif of Tiruvellore
Madras High Court · (1913) 24 MLJ 637
Civil Procedure Code, 1882 — Section 157, 269
High Courts20 Mar 1911
S. Visweswara Sarma Vs Dr. T.M. Nair and Another
Madras High Court · (1912) ILR (Mad) 567 : (1911) 21 MLJ 533
Presidency Small Cause Courts Act, 1882 — Section 71, 75
High Courts20 Mar 1911
Mulla Vittil Suthi Kutti Vs Korambatt Painthali Achutan Nair and Others
Madras High Court · (1911) 21 MLJ 475
Limitation Act, 1963 — Section 22
High Courts15 Mar 1911
P.T. Govinda Panikker and Others Vs T.P.V. Nani alias Narayani Nangiar and Others
Madras High Court · (1913) ILR (Mad) 304
High Courts15 Mar 1911
Rangathayi Ammal Vs Neli Munusawmy Chetty
Madras High Court · (1911) 21 MLJ 706