High Courts14 Mar 1911
Srimatu Rajah Y. Mallikarjuna Prasada Naidu Bahadur Vs V. Subbayya and Another minor sons of V. Janakiramayya (deceased) by mother and guardian Subbamma and M. chinna Subbanna and Others
Madras High Court · (1913) ILR (Mad) 4
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 16 of 22
High Courts13 Mar 1911
In Re: Ellore Venkata Vyammal
Madras High Court · 9 Ind. Cas. 1019
Opium Act, 1878 — Section 9(c)
High Courts07 Mar 1911
Chitravelu Servai and Others Vs Samanna Iyer and Others
Madras High Court · 35 Ind. Cas. 108
High Courts07 Mar 1911
Bayya Sao Vs Narasinga Mahapatro and Others
Madras High Court · (1912) ILR (Mad) 209
High Courts07 Mar 1911
Palaniappa Chetty Vs Arunachellam Chetty and Others
Madras High Court · (1911) 21 MLJ 432
High Courts07 Mar 1911
Thandapaneni Krishnayya and Others Vs Peddilibotta Subbaya and Others Thandapaneni Kottaya Vs Thandapaneni Kristayya and Others
Madras High Court · (1911) 21 MLJ 784
High Courts06 Mar 1911
In Re: P.V. Vyasa Rao
Madras High Court · (1911) 21 MLJ 283
Evidence Act, 1872 — Section 133
High Courts03 Mar 1911
The Oriental Government Security Life Assurance, Limited Vs Vanteddu Ammiraju and Others
Madras High Court · (1912) ILR (Mad) 162
High Courts03 Mar 1911
Kuttayan alias Kosikani Ravuthan and Others Vs Mammanna Ravuthan and twenty-one Ors.
Madras High Court · (1912) ILR (Mad) 681
High Courts03 Mar 1911
Kuttayan alias Kosikani Ravuthan and Others Vs Mammanna Ravuthan and Others
Madras High Court · 18 Ind. Cas. 195
High Courts24 Feb 1911
K.P.A. D'Coutha and Another Vs J.P. Assan Kunhu
Madras High Court · (1913) ILR (Mad) 1 : (1912) 22 MLJ 149
High Courts23 Feb 1911
Desai Namberumal Chettiar Vs Narainsawmi Chettiar
Madras High Court · 9 Ind. Cas. 1023
High Courts23 Feb 1911
In Re: Duraisawmi Tevan and Others
Madras High Court · 9 Ind. Cas. 885
Penal Code, 1860 (IPC) — Section 149, 302
High Courts23 Feb 1911
Kuppier alias Venkata Subbier Vs Kota Chinnasamier and Others
Madras High Court · (1912) 22 MLJ 488
High Courts22 Feb 1911
Sreenivasa Varadachary Vs Narasinga Pillai
Madras High Court · 9 Ind. Cas. 796
High Courts22 Feb 1911
Siva Subramania Mudaliar and Others Vs Gnanasammanda Pandara Sannadhi
Madras High Court · (1911) 21 MLJ 359
Transfer of Property Act, 1882 — Section 55(4)(v)
High Courts21 Feb 1911
In Re: Talari Narainasawmi and Another
Madras High Court · 9 Ind. Cas. 978
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161
High Courts20 Feb 1911
Bhagavatulu Suryanarayana and Another Vs Yelesvarapu Venkata Subarayadu and Others
Madras High Court · 9 Ind. Cas. 648
High Courts17 Feb 1911
Nanu and Others Vs Mundancheri Puvvayil Theyyan and Others
Madras High Court · 9 Ind. Cas. 849
Evidence Act, 1872 — Section 32(5), 32(6)
High Courts17 Feb 1911
Pillamkattil Nallampurakkal Raman's son Kuppelan Vs K.N. Kunjuvalli and Others
Madras High Court · 9 Ind. Cas. 790