High Courts19 Apr 1911
Acha Ranganaikammall Vs Acha Ramanuja Aiyangar and Others
Madras High Court · (1911) 21 MLJ 600
Contract Act, 1872 — Section 69
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 14 of 22
High Courts12 Apr 1911
Ramaiyar and Another Vs P.S. Samimatha Ayyar and Others
Madras High Court · (1912) ILR (Mad) 726
High Courts12 Apr 1911
Muthurakkoo Thevan and Others Vs Robert Gordon Orr and Others
Madras High Court · (1912) ILR (Mad) 618 : (1911) 21 MLJ 615
High Courts12 Apr 1911
Rama Aiyar and Another Vs P.S. Saminatha Aiyar and Others
Madras High Court · (1911) 21 MLJ 442
High Courts11 Apr 1911
Angammall Vs Malic Mahomed Saeed Aslami Sahib
Madras High Court · (1911) 21 MLJ 891
Transfer of Property Act, 1882 — Section 108(A)
High Courts11 Apr 1911
A. Gopala Aiyar Vs Ramaswamy Sastrigal
Madras High Court · (1912) 22 MLJ 207
Contract Act, 1872 — Section 49
High Courts07 Apr 1911
K. Seshadri Aiyangar and Others Vs Ranga Bhattar
Madras High Court · (1912) ILR (Mad) 631
High Courts07 Apr 1911
H. Vydianatha Aiyar Vs K. Subramania Patter
Madras High Court · (1913) ILR (Mad) 104
High Courts07 Apr 1911
T. Subbarayalu Chetti and Others Vs T. Kamalavallithayaramma
Madras High Court · (1912) ILR (Mad) 147
High Courts07 Apr 1911
K. Seshadri Iyengar and Others Vs Ranga Pattar
Madras High Court · (1912) ILR (Mad) 631 : (1911) 21 MLJ 580
High Courts07 Apr 1911
T. Subbarayulu Chetty and Others Vs T. Kamalavalli Thayaramma
Madras High Court · (1911) 21 MLJ 493
High Courts07 Apr 1911
H. Vydianatha Aiyar Vs K. Subramanian Pattar
Madras High Court · (1913) ILR (Mad) 104 : (1911) 21 MLJ 546
High Courts05 Apr 1911
Arji Marappa Chetti Vs Arji Shunmugappa Chetti
Madras High Court · (1911) 21 MLJ 518
High Courts04 Apr 1911Dismissed
Chinnasami Pillai alias Subramania Pillai Vs Kunju Pillai alias Muthusami Pillai and Others
Madras High Court · (1912) ILR (Mad) 152 : (1911) 21 MLJ 856
High Courts30 Mar 1911
Pattanur Velangeri Edathil Rairu Nambiar and Others Vs Kiloth Thazhath Vittil Narayanan Nambiar and Others
Madras High Court · (1911) 21 MLJ 585
High Courts30 Mar 1911
Sheik Ibrahim Tharagan and Another Vs K.R. Rama Iyer and Others
Madras High Court · (1912) ILR (Mad) 685 : (1911) 21 MLJ 508
Civil Procedure Code, 1908 (CPC) — Section 26
High Courts29 Mar 1911
Mahamed Kasim Sahib Vs Panchapakesa Chetti
Madras High Court · (1912) ILR (Mad) 578 : 17 Ind. Cas. 233
High Courts28 Mar 1911
Sriman Sri Parasarabhattar Sri Alagasinga Bhattar Ayyavaralangaru Vs The Taluq Board and Another
Madras High Court · 16 Ind. Cas. 626