High Courts01 Jan 1911
In Re: K. Venkat Rao, First Grade Pleader
Madras High Court · (1911) 21 MLJ 832
Civil Procedure Code, 1908 (CPC) — Section 136
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 22 of 22
High Courts01 Jan 1911
Subramania Pillai Vs Pakia Nadachi
Madras High Court · 12 Ind. Cas. 90 : (1911) 21 MLJ 844
Penal Code, 1860 (IPC) — Section 211