High Courts20 Jan 1911
The Deputy Collector, Calicut Division Vs Aiyavu Pillay and Others
Madras High Court · 9 Ind. Cas. 341
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 20 of 22
High Courts20 Jan 1911
Thuchakovil Unni Koya Vs Arapayil Pathutti Umma
Madras High Court · (1912) ILR (Mad) 622 : 9 Ind. Cas. 786
High Courts20 Jan 1911
Shaik Mohideen Sahib Vs The Official Assignee, and as such, Assignee of The Estate and Effects of T.H. Kutubuddin Sahib and Brothers
Madras High Court · (1912) ILR (Mad) 142
High Courts19 Jan 1911
Iyetaly Surayya and Another Vs Nalamilli Venkanna
Madras High Court · 9 Ind. Cas. 340
High Courts19 Jan 1911
T. Chinnammal and Another Vs Devanasammal and Another
Madras High Court · 9 Ind. Cas. 764
High Courts18 Jan 1911
Raja Tirumal Raju Bahadur Varu and Others Vs Pandla Muthial Naidu and Others
Madras High Court · 9 Ind. Cas. 289(1)
High Courts18 Jan 1911
B. Guromurthi Chetty Vs Archibold Read and Others
Madras High Court · 9 Ind. Cas. 251
High Courts18 Jan 1911
Rajai Tirumal Raju Bahadur Varu and Others Vs Pandla Muthial Naidu and Others
Madras High Court · (1912) ILR (Mad) 114
High Courts18 Jan 1911
Basu Kumthy and Another Vs Venkamma Hegadthi
Madras High Court · 9 Ind. Cas. 268
High Courts18 Jan 1911
Raja Tirumal Raju Bahadur Varu (died) and Others Vs Pandla Muthial Naidu and Others
Madras High Court · (1912) ILR (Mad) 114 : (1911) 21 MLJ 169
Contract Act, 1872 — Section 39
High Courts17 Jan 1911
Kottilinga Settu Royer, Zamindar of Urkad Vs Sahaseanama Iyer and Others
Madras High Court · (1911) ILR (Mad) 520
High Courts17 Jan 1911
Chidambaram Chetty Vs Somasundram Chetty and Others
Madras High Court · 9 Ind. Cas. 261
High Courts17 Jan 1911
Kotttlinga Settu Royer Avergal, Zemindar of Urkad and Another Vs Sahasranama Aiyar and Others
Madras High Court · 9 Ind. Cas. 643(1)
High Courts17 Jan 1911
Kothilinga Setu Royar (deceased) and Others Vs Sahasranama Iyer and Others
Madras High Court · (1911) ILR (Mad) 520 : (1911) 21 MLJ 662
Madras Revenue Recovery Act, 1864 — Section 1
High Courts17 Jan 1911
In Re: Muthukumara Reddy
Madras High Court · (1911) 21 MLJ 411
Criminal Procedure Code, 1898 (CrPC) — Section 360Evidence Act, 1872 — Section 91
High Courts16 Jan 1911
Kolli Nagiah Vs Vappuburi Gopala Krishniah Minor, by Next Friend Manemma and Another
Madras High Court · 9 Ind. Cas. 252
High Courts16 Jan 1911
K. Narasimha Chariar and Another Vs Pillanna and Others
Madras High Court · 9 Ind. Cas. 289