High Courts06 Feb 1911
Kunyil Parkum Putthukkayi Kottayi Kanaran Vs Varanakot Illath Ganapathi Nambudri and Others
Madras High Court · (1912) ILR (Mad) 168 : (1911) 21 MLJ 550
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 18 of 22
High Courts03 Feb 1911
Kota Subbayya Gupta Garu Vs The Secretary of State for India and Others
Madras High Court · 9 Ind. Cas. 761
High Courts03 Feb 1911
Kota Subbayya Gupta Garu Vs The Secy. of State for India and Others
Madras High Court · (1912) ILR (Mad) 555 : (1911) 21 MLJ 656
High Courts02 Feb 1911
Olagayee Vs Pichammal alias Avadai Ammal and Another
Madras High Court · 9 Ind. Cas. 524 : (1911) 21 MLJ 303
High Courts02 Feb 1911
Balasubramanian and Others Vs Ramasawmy Chettiar and Others
Madras High Court · 9 Ind. Cas. 789
High Courts02 Feb 1911
Govinda Padayachi Vs Doraisawmi Padayachi and Another
Madras High Court · 9 Ind. Cas. 595
High Courts02 Feb 1911
Bhogavalli Venkayya Vs Bhogavalli Ramakrishnamma and Others
Madras High Court · 9 Ind. Cas. 495
High Courts02 Feb 1911
Unde Rajaha Raja Sri Raja Velugoti Sree Raja Gopala Krishna Yachendruluvaru Bahadur Panchahazar Munsubdar Rajah of Venkatagiri Vs Bamminenni Venkatasubba Naidu and Others
Madras High Court · 9 Ind. Cas. 763(1)
High Courts02 Feb 1911
Muthia Chetty Vs Sinna Velliam Chetty alias Sinna Karuppan Chetty
Madras High Court · (1912) ILR (Mad) 625
High Courts02 Feb 1911
Muthu Chetty Vs Sinna Velliam Chetty alias Sinna Karuppan Chetty
Madras High Court · (1912) ILR (Mad) 625 : (1911) 21 MLJ 236
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts02 Feb 1911
Sivabagiathatchi Vs Muthukumara Pillai and Another
Madras High Court · 9 Ind. Cas. 603
High Courts31 Jan 1911
Maddipoti Chinna Veeranna and Others Vs G. Narayanasawmy Naidu, Receiver, Nidadavole Estate, and Others
Madras High Court · 9 Ind. Cas. 1009
High Courts31 Jan 1911
Palakunnath Kolayi Chathu Nair Vs Narayana Mangalath Soolapani Variar and Others
Madras High Court · 9 Ind. Cas. 1010
High Courts31 Jan 1911
Kalinga Hebbara Vs Narasima Hebbara
Madras High Court · 9 Ind. Cas. 937
Civil Procedure Code, 1908 (CPC) — Section 154
High Courts31 Jan 1911
Kalinga Hebbra Vs Narasimha Hebbra
Madras High Court · (1911) 21 MLJ 631
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 154
High Courts31 Jan 1911
Sri Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zamindar Vs Gundu Sastrulu and Others
Madras High Court · 9 Ind. Cas. 504
High Courts30 Jan 1911
Mohamed Ali Sultan Vs Hajee Abdul Khaelvi Rowther and Others
Madras High Court · 9 Ind. Cas. 565
High Courts27 Jan 1911
Chinnu Pillai, minor, by guardian Ramachandaram Pillai Vs Kalimuthu Chetti
Madras High Court · 9 Ind. Cas. 596
High Courts27 Jan 1911
Chinnu Pillai Vs Kalimuthu Chetti
Madras High Court · (1912) ILR (Mad) 47
Transfer of Property Act, 1882 — Section 44