High Courts28 Apr 1911
Ramsay and Co., the present Secretaries and Treasurers of the Madras Equitable Assurance Society Vs The Official Assignee of Madras
Madras High Court · (1912) ILR (Mad) 712 : (1911) 21 MLJ 920
Insolvency Act, 1848 — Section 34
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 13 of 22
High Courts28 Apr 1911
K. Damodara Menon Vs Kittappa Menon and Others
Madras High Court · (1913) ILR (Mad) 16
High Courts28 Apr 1911
K. Damodara Menon Vs Patinhara Malasseeri Ikkaliamma's son Kelappa Menon and Others
Madras High Court · (1911) 21 MLJ 613
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1Transfer of Property Act, 1882 — Section 83
High Courts27 Apr 1911
V.S. Muthukrishna Ayyar Vs Somalinga Muninagandrien and Others
Madras High Court · (1913) ILR (Mad) 11
High Courts27 Apr 1911
Subbayyar Vs Moniem Subramania Ayyar and Others
Madras High Court · (1913) ILR (Mad) 8
High Courts27 Apr 1911
Subbiar Vs Maniem Subramania Aiyar and Others
Madras High Court · (1911) 21 MLJ 800
Evidence Act, 1872 — Section 92
High Courts27 Apr 1911
V.S. Muthukrishna Aiyar Vs Somalingamuni Nagendrien and Others
Madras High Court · (1911) 21 MLJ 742
High Courts27 Apr 1911
Srimat Paramahamsa Parivrajakacharya Peria Koil Kelu Appan Satagopa Ramanuja Pedda Jiyangar Varu, deceased, Dharmakarta of Tirumalai and Others Vs Prayaga Dossji Varu, disciple and representative of Ramakishore Dossji Varu, Mahant of Sree Hathiramji Mutt and the Vicharanakartha Tirumalai and Another
Madras High Court · (1911) 21 MLJ 730
High Courts25 Apr 1911
In Re: Golla Hanamappa and Others
Madras High Court · (1911) 21 MLJ 805
Penal Code, 1860 (IPC) — Section 148
High Courts25 Apr 1911
Pingai Pahurappa and Another, Basavan Gowd and Others and Karnam Nargudappa Vs King-Emperor
Madras High Court · (1911) 21 MLJ 520
Penal Code, 1860 (IPC) — Section 395
High Courts25 Apr 1911
Yellapadi Mahalakshmammal Vs Sriman Madhva Siddantha Oonahini Nidhi Limited and Others
Madras High Court · (1912) ILR (Mad) 642 : (1911) 21 MLJ 811
High Courts24 Apr 1911
Sanka Krishnamurthi Vs The Bank of Burma Ld.
Madras High Court · 14 Ind. Cas. 389
High Courts24 Apr 1911
Sanka Krishna Murthi, by guardian ad litem Sriram Lakshmikantham Vs The Bank of Burmah, Limited
Madras High Court · (1911) 21 MLJ 620
Contract Act, 1872 — Section 247
High Courts24 Apr 1911
Sanka Krishnamurthi Vs The Bank of Burma, Limited
Madras High Court · (1912) ILR (Mad) 692
High Courts21 Apr 1911
S.M.S. Subramanian Chetty Vs V.K.A. Muthia Chetty
Madras High Court · (1912) ILR (Mad) 639 : 17 Ind. Cas. 721
High Courts20 Apr 1911
Sreepada Venkataramanna alias Venkata Surya Narayana Moorthi Vs Sreepada Ramalakshmamma
Madras High Court · (1912) ILR (Mad) 592
High Courts20 Apr 1911
Gopalasami Ayyar Vs Subramania Sastri
Madras High Court · (1912) ILR (Mad) 636 : (1912) ILR (Mad) 626
High Courts20 Apr 1911
Sri Raja V.N. Appa Rao Bahadur Vs P. Naganna and P. Ganniah
Madras High Court · (1913) ILR (Mad) 7
High Courts19 Apr 1911
A. Ranganaiki Ammal Vs A. Ramanuja Aiyangar and Others
Madras High Court · (1912) ILR (Mad) 728