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Madras High Court judgments, 1911

422 judgments · page 11 of 22

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High Courts15 Aug 1911

Marigounda and Another Vs Srinivasa Ragavachar

Madras High Court · (1911) 21 MLJ 843

Penal Code, 1860 (IPC) — Section 429
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High Courts14 Aug 1911

Sri Sri Venkatramadas, Maharaja of Jeypore Vs Raghunatha Patro and Others

Madras High Court · (1911) 21 MLJ 887

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High Courts14 Aug 1911

Sri Sri Sri Vikrama Deo (Maharajah of Jeypore) Vs Raghunatha Patro and Others

Madras High Court · (1913) ILR (Mad) 128

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High Courts14 Aug 1911

D. Devalraju and Others Vs Mahamed Jaffer Saheb

Madras High Court · (1913) ILR (Mad) 53

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High Courts11 Aug 1911

Kolla Naikan alias Rama Naickan Vs Muthayammal and Others

Madras High Court · (1911) 21 MLJ 997

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High Courts11 Aug 1911

R.P. Chelamanna and Another Vs R.P. Rama Rao

Madras High Court · (1913) ILR (Mad) 46

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High Courts11 Aug 1911

Ravila Partichelamanna and Another Vs Ravila Parti Rama Rao

Madras High Court · (1911) 21 MLJ 870

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High Courts11 Aug 1911

Vidyapurna Thirthaswami and Another and Sitamma Vs Subraya and Another

Madras High Court · (1911) 21 MLJ 889

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High Courts10 Aug 1911

J. China Pitchiah Vs T. Pedakotiah and Others

Madras High Court · (1913) ILR (Mad) 29

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High Courts08 Aug 1911

Rajah Venugopal Bahadur Vs Thirumala Kandama Kondala Nagayya Ramakrishna Kadirvelusawmi Naicker by Velu Thayammal

Madras High Court · (1913) ILR (Mad) 743 : (1911) 21 MLJ 885

Guardians and Wards Act, 1890 — Section 31
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High Courts08 Aug 1911

Nataraja Mudaliar Vs The Municipal Council of Mayavaram and Another

Madras High Court · (1913) ILR (Mad) 120 : (1911) 21 MLJ 878

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High Courts03 Aug 1911

Nanja Pillai and Others Vs Sivabagyathachi and Another

Madras High Court · (1913) ILR (Mad) 116

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High Courts03 Aug 1911

Manja Pillai and Others Vs Sivabagyathachi and Others

Madras High Court · (1911) 21 MLJ 850

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High Courts03 Aug 1911

Arumuga Gounden Vs Chinnammal

Madras High Court · 12 Ind. Cas. 185 : (1911) 21 MLJ 918

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High Courts03 Aug 1911

Danakoti Ammal and Another Vs Balasundara Mudaliar and Another

Madras High Court · (1913) ILR (Mad) 19 : 18 Ind. Cas. 989

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High Courts03 Aug 1911

T. Venkatachalla Reddi Vs T. Rangiah Reddi and Others

Madras High Court · (1913) ILR (Mad) 353 : (1911) 21 MLJ 990

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High Courts02 Aug 1911

Veeranan Ambalam and Others and Peria Kampalam Ambalam and Others Vs Annasawmi Aiyar by his mother and next friend Subba Lakshmammal and Another

Madras High Court · 12 Ind. Cas. 1 : (1911) 21 MLJ 845

Transfer of Property Act, 1882 — Section 106
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High Courts02 Aug 1911

Subramania Pillai Vs Seethai Ammal and Nachiar Ammal

Madras High Court · 12 Ind. Cas. 38 : (1913) 24 MLJ 457

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts02 Aug 1911

Ragunatha Chariar Vs Sadagopa Chariar

Madras High Court · (1913) ILR (Mad) 348 : (1911) 21 MLJ 983

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High Courts02 Aug 1911

The Secretary of State for India in Council Vs Saminatha Koundan and Another

Madras High Court · (1911) 21 MLJ 947

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