High Courts14 Sept 1911
Mahalakshmi Amma and Another Vs Lakshmi and Others
Madras High Court · (1911) 21 MLJ 960
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 9 of 22
High Courts13 Sept 1911
Sinnachami alias Kumarettu Servaigar through his Guardian, Sivagnanam Servaigar Vs N.A.R. Ramsawmy Chettiar and Others
Madras High Court · 13 Ind. Cas. 7 : (1912) 22 MLJ 85
High Courts13 Sept 1911
Alathoor Badrudeen and Another Vs Gulam Moideen and Another
Madras High Court · (1913) 24 MLJ 541
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts12 Sept 1911
Sreevadhu Yerranna Vs Pontiva Kannamma and Others
Madras High Court · (1911) 21 MLJ 962
High Courts11 Sept 1911
Hanumanthaiyan Vs Meenatchi Naidu and Another
Madras High Court · (1912) ILR (Mad) 183 : (1912) 22 MLJ 12
High Courts09 Sept 1911
In Re: Muthia Moopan and Six Ors.; In Re: Marutha Moopan and Two Ors.; In Re: Ratnasami Moopan
Madras High Court · (1913) ILR (Mad) 315
High Courts08 Sept 1911
Vadlamudi Venkatasubbiah and Another Vs Vadlamudi Seshachellum and Another
Madras High Court · (1912) 22 MLJ 136
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Sept 1911
Sri Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zamindar Garu Vs A. Subbarayudu and Seven Ors. and M. Narasimham and Thirty-One Ors.
Madras High Court · (1913) ILR (Mad) 395
High Courts07 Sept 1911
Sri Rajah Bommadevara Venkata Narasimha Naidu Bahadur Zemindar Garu Vs Atmuri Subbarayadu and Others and M. Narasimham and Others
Madras High Court · (1913) 25 MLJ 17
High Courts07 Sept 1911
Bava Jeer Chetti Vs Bava Rangasawmi Chetti
Madras High Court · (1913) ILR (Mad) 402 : 12 Ind. Cas. 618 : (1912) 22 MLJ 52
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts06 Sept 1911
K. Ganapathi Bhatta Vs King Emperor
Madras High Court · 19 Ind. Cas. 310 : (1913) 24 MLJ 463
Penal Code, 1860 (IPC) — Section 182
High Courts06 Sept 1911
Jamna Doss Vs A.M. Sabapathy Chetti
Madras High Court · (1913) ILR (Mad) 138 : (1911) 21 MLJ 1074
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts06 Sept 1911
R.M. Swaminatha Naicker Vs R.P. Paul and Others
Madras High Court · (1912) 22 MLJ 148
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Sept 1911
Varadaraja Appa Rao Bahadur Zamindar Garu Vs Gudavalli Brahmayya
Madras High Court · 12 Ind. Cas. 585 : (1911) 21 MLJ 1098
High Courts04 Sept 1911
Kai Krishnamachariar Vs Bagiammal and Another
Madras High Court · (1912) 22 MLJ 125
High Courts01 Sept 1911
Ranchode Dass Govardhan Dass Vs Krishna Dass
Madras High Court · 12 Ind. Cas. 253 : (1911) 21 MLJ 1096
High Courts01 Sept 1911
Sri Raja Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu Vs Sir Raja Ravu Subbayamma Row Bahadur Garu
Madras High Court · (1911) 21 MLJ 965
High Courts31 Aug 1911
The Agent and Manager, S.I. Ry. Co. Vs Vengu Pattar, Managing Partner in the Firm of P.K. Vengu Iyer and Others
Madras High Court · 12 Ind. Cas. 169 : (1911) 21 MLJ 1061
Railways Act, 1890 — Section 140, 70
High Courts30 Aug 1911
Mohideen Kuppei and Another Vs Maria Kami and Others
Madras High Court · (1911) 21 MLJ 1018