High Courts12 Oct 1911
Challapalli Hanumanulu Pantulu Vs The Secretary of State for India in Council
Madras High Court · (1912) 22 MLJ 445
Land Acquisition Act, 1894 — Section 16
COURT ARCHIVE
Madras High Court judgments, 1911
422 judgments · page 7 of 22
High Courts11 Oct 1911
Ankepeti Subba Reddi (died) and Others Vs Tippana Narayana Reddi and Gani Subba Reddi
Madras High Court · (1911) 21 MLJ 1027
High Courts10 Oct 1911
In Re: Mania Goundan
Madras High Court · (1914) ILR (Mad) 47
Penal Code, 1860 (IPC) — Section 423
High Courts09 Oct 1911
Gujjalapadi Subba Naidu and Others Vs Gujjalapadi Vencatasubba Naidu minor by mother and guardian Chellamma
Madras High Court · 13 Ind. Cas. 113
High Courts06 Oct 1911
Karuthappa Rowthan Vs Bava Moideen Saib
Madras High Court · (1913) ILR (Mad) 370 : (1913) 24 MLJ 513
High Courts06 Oct 1911
Nallappa Reddi Vs Vridhachala Reddi and Another
Madras High Court · (1914) ILR (Mad) 270
High Courts04 Oct 1911
Thiruvengadathamiah Vs Mungiah and Another
Madras High Court · (1912) ILR (Mad) 26
High Courts04 Oct 1911
Govinda Pillay Vs Meenatchi Achi and Others
Madras High Court · 13 Ind. Cas. 152
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts04 Oct 1911
The Rajah of Kalahasti Vs Rajah Kumara Venkata Perumal Raj Bahadur Varu, Minor by guardian Mr. W.A. Vardachariar and Another
Madras High Court · (1911) 21 MLJ 1036
Transfer of Property Act, 1882 — Section 88
High Courts04 Oct 1911
T.V. Veera Raghavan Pattar Vs Vatasseri Para Mannadissier and Others
Madras High Court · 17 Ind. Cas. 920 : (1912) 23 MLJ 585
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts04 Oct 1911
Govinda Pillai Vs Meenatchi Achi and Ganapatti Pillai
Madras High Court · (1912) 22 MLJ 204
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts29 Sept 1911
In Re: V. Velu Nattan
Madras High Court · (1912) 22 MLJ 155
Criminal Procedure Code, 1898 (CrPC) — Section 203, 537
High Courts29 Sept 1911
Mankolam Vasudevad Nambudri Vs Mankolam Sankaran Nambudri
Madras High Court · (1912) 22 MLJ 60
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Sept 1911
Nanjappa Chrettiar Vs Ganapathi Gounden
Madras High Court · (1912) ILR (Mad) 598
High Courts28 Sept 1911
Manjappa Chettiar Vs Ganapathi Gounden
Madras High Court · (1911) 21 MLJ 1052
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts28 Sept 1911
Somasundaram Chetty and Others Vs Babu alias Ramiah and Others
Madras High Court · (1912) 22 MLJ 62
Specific Relief Act, 1877 — Section 54, 55
High Courts27 Sept 1911
P. Abdul Khadir Vs Ajiyar Ahammad Shaiwa Ravuthar and Others
Madras High Court · (1912) ILR (Mad) 670
High Courts27 Sept 1911
Saminatha Pathan Vs Soranatha Ammal
Madras High Court · 12 Ind. Cas. 692 : (1912) 22 MLJ 190
High Courts27 Sept 1911
P. Abdul Khadir Vs Ajiyur Ahammad Shaiva Ravuthar's son, Ajiyur Ahammad Shaiva Ravuthar and Others
Madras High Court · 12 Ind. Cas. 679 : (1912) 22 MLJ 35
Civil Procedure Code, 1908 (CPC) — Section 48